The West Bengal Appropriation ( Vote On Account ) Act, 1967

West Bengal Act I of 1967 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 1967. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 28 March, 1967.] 
Short title. 
Withdrawal 
of Rs. 
1,09,02,43,000 
from and out of 
the Consoli-
dated Fund of 
West Bengal 
for the year 
1967-68. 
Appropriation. 
[28th March, 1967.) 
An Act to provide for the withdrawal of certain sums from and 
out of the Consolidated Fund of West Bengal for the 
services and purposes of a part of the year ending on the 
thirty-first day of March, 1968. 
WHEREAS it is expedient to provide for the withdrawal of 
certain sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of a part of the year ending 
on the thirty-first day of March, 1968; 
It is hereby enacted in the Eighteenth Year of the Republic 
of India, by the Legislature of West Bengal, as follows :- 
1. This Act may be called the West Bengal Appropriation 
(Vote on Account) Act, 1967. 
2. From and out of the Consolidated Fund of West 
Bengal theie may be withdrawn sums not exceeding those 
specified in column 2 of the Schedule amounting in the 
aggregate to the sum of rupees one hundred and nine crores, 
two lakhs and forty-three thousand towards defraying the 
several charges which will come in course of payment during 
the year ending on the thirty-first day of March, 1968. 
3. The sums authorised to be withdrawn from and out of 
the Consolidated Fund of West Bengal by this Act shall be 
appropriated for the services and purposes expressed in the 
Schedule in relation to the said year. 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 	 2 
Sums not exceeding 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
Rs. 
A—Collection of Taxes, Duties and Other 
Principal Revenues. 
4—Taxes on Income other than Corporation 	 2,90,000 
Tax. 
• • 
2 	 The West Bengal ,Appropriation (Vote on Account) Act, 1967. 
[West Ben. Act 
9—Land Revenue 
J—Contributions and Miscellaneous Adjust- 
ments. 
3,00,74,000 	 1,92,000 	 3,02,66,000 
3 
76—Other Miscellaneous Compensations and 
Assignments. 
AA—Capital Account of Compensation:on the 
abolition of Zamindari System outside 
the Revenue Account. 
92—Payment of compensation to Land-
holders, etc., on the abolition of the 
Zamindari System. 
A—Collection of Taxes, Duties and Other 
Principal Revenues. 
10=, State Excise Duties 
1I—Taxes on Vehicles 
12—Sales Tax 
13—Other Taxes and Duties 
14—Stamps 
15—Registration Fees 
25,75,000 
4,65,000 
17,83,000 
6,90,000 
7,86,000 
16,23,000 
• ID 
1,000 
1,000 
25,76,000 
4,65,000 
17,84,000 
6,90,000 
7,86,000 
16,23,000 
B-Debt Services 
16—Interest on Debt and other Obligations 
17—Appropriation for Reduction or Avoidance 
of Debt. 
20,00,000 	 7,41,54,000 
	 7,61,54,000 
The West Bengal Appropriation (Vote on Account) Act, 1967. 
I of 1967.] 
(Schedule.) 
1 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. R8. Rs. 
' 	 0-Administrative Services. 
18—Parliament, 	 State/Union 	 Territory 20,69,000 24,000 20,93,000 
Legislature. 
19—General Administration 	 .. 	 .. 1,91,16,000 5,33,000 1,96,49,000 
21—Administration of Justice 	 .. 	 .. 52,96,000 16,65,000 69,61,000 
22—Jails 	 .. 	 .. 63,29,000 .. 63,29,000 
23—Police 	 .. 	 .. 5,87,59,000 16,000 5,87,75,000 
26—Miscellaneous 	 Departments—Fire Ser. 24,94,000 .. 24,94,000 
vices. 
26—Miscellaneous Departments—Excluding 1,25,21,000 1,000 1,25,22,000 
Fire Services. 
D-Social and Developmental Services. 
27—Scientific Departments 	 .. 	 .. 26,000 .. 26,000 
28—Education .. 	 .. 13,43,80,000 .. 13,43,80,000 
9—Medical .. .. 5,25,54,000 .. 5,25,54,000 
.. 30—Public Health .. 2,90,99,000 .. 2,90,99,000 
31—Agriculture—Agriculture .. 	 .. -.. 
DD—Capital Account of Social and Develop- 
mental 	 Services outside 	 the 	 Revenue 
Account. 6,14,98,000 1,000 6,14,99,000 
95—Capital Outlay on Schemes of Agricultural 3  
Improvement and Research. 
D-Social and Developmental Services. 
31-Agriculture-Fisheries 	 .. 	 .. 29,67,000 .. 29,67,000'  
33—Animal Husbandry 	 .. .. 
u —Miscellaneous Capital Account outside the 
I 
Revenue Account. 
3,22,27,000 .. 3,22,27,000 
124-Capital Outlay on Schemes of Govern-
ment Trading—Greater Calcutta Milk 
Supply Scheme. 
Ssrvices and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
D—Social and Developmental Services. 
34—Co-operation .. .. 	 .. 
35—Industries—Industries 	 .. 	
— DD—Capital Account of Social and Develop- 
mental 	 Services 	 outside 	 the 	 Revenue 
Account. 
96—Capital Outlay on Industrial and Eco- 
nomic Development, 
D—Social and Developmental Services. 
35—Industries—Cottage Industries 	 .. 
DD—Capital Account of Social and Develop- 
mental 	 Services 	 outside 	 the Revenue 
Account. 
96—Capital Outlay on Industrial and Econo- 
mic Development—Cottage Industries. 
D—Social and Developmental Services. 
35—Industries—Cinchona 	 .. 
Rs. 
37,02,000 
R8. 
.. 
Rs. 
37,02,000 
.? I 
1,76,01,000 
I 
24,000 1,76,25,000 
76,92,000 .. 76,92,00 
— _ 
13,94,000 .. 13,94,00 
4 	 The West Bengal Appropriation (Vote on Account) Act, 1967. 
[West Ben. Act 
(Schedule.) 
1 2 
  
The West Bengal Appropriation, (Vote on, Account) Act, 1967. 
1 of 1967.] 
(Schedule.) 
1 2 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
B-Debt Services. 
16—Interest on Debt and other obligations— 
Community Development 	 Projects, National Extension Service and Local 
Development Works. 
D-Social and Developmental Services. 
37—Community Development Projects, 
National Extension Service and Local 
Development Works. 
FF—Capital Account of Public Works (includ-
ing Roads) and Schemes of Miscellaneous 
Public Improvement outside the Revenue 
Account. 
109—Capital Outlay on Other Works—
Community Development Projects, 
National Extension Service and Local 
Development Works. 
Public Debt. 
Loans for Community Development Projects, 
National Extension Service and Local 
Development Works. 
Loans and Advances by State/Union Territory 
Governments. 
Loans and Advances under Community Deve-
lopment Projects, National Extension 
Service and Local Development Works. 
D-Social and Developmental Services. 
38—Labour and Employment. .. 
39—Miscellaneous Social and Developmental 
Organisations--Welfare of Scheduled 
Tribes and Castes and Other Backward 
Classes. 
39—Miscellaneous Social and Developmental 
Organisations—Excluding Welfare of 
Scheduled Tribes and Castes and Other 
Backward Classes. 
Rs. 
28,1,3,000 
2,000 
1,56,25,000 
1,47,00,000 
64,51,000 
42,04,000 
Rs, 
The West Bengal Appropriation (Vote on Account) Act, 1967. 
[West Ben. Act 
(Schedule.) 
Creraireiewneele.m.o.las . a.  
1 
	 2 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
— Multipurpose 	 River 	 Schemes, 	 Irrigation 
and Electricity Schemes. 
12—Multipurpose River Schemes. 
t3—Irrigation, Navigation, Embankment 
and Drainage Works (Commercial). 
14—Irrigation, 	 Navigation, 	 Embankment 
and Drainage Works (Non-Commercial). 
EE—Capital Account of Multipurpose 	 River 
Schemes, 	 Irrigation 	 and 	 Electricity 
Schemes Outside the Revenue Account. 
98—Capital Outlay on Multipurpose 	 River 
Schemes. 
99—Capital Outlay on Irrigation, Navigation, 
Embankment and Drainage 	 Works 
(Commercial). 
Rs. 
4,65,66,000 
J 
5,97,26,000 
Rs. 
7,000 
IIII i 
4,06,000 
Rs. 
4,65,73,000 
6,01,32,000 
100—Capital Outlay on Irrigation, Navigation, 
Embankment and Drainage Works (Non-
Commercial). 
F—Public Works (including Roads) and Schemes 
of Miscellaneous Public Improvements. 
60—Public Works 	 .. .. 	 .. 
51A—Greater Calcutta Development Scheme 
FF—Capital Account of Public Works (includ-
ing Roads) and Schemes of Miscellaneous 
Public Improvements outside the Revenue 
Account. 
106A—Capital Outlay on Greater Calcutta 
Development Scheme. 
G—Transport and Communications (other than 
Roads). 
63—Ports and Pilotage 	 .. 
1 
98,92,000 
I j 
• • 98,92,000 
7,06,000 .. 7,06,000 
1 
71 
10 
The West Bengal Appropriation, (Vote on Account) Act, 1967. 
1 of 1967.] 
(Schedule.) 
IMMV,11.11MMMEINIMMIr 	 
1 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
i7—Road and Water Transport Schemes. 
ill—Capital Account of Transport and Commu-
nications (other than Roads) outside the 
Revenue Account. 
14—Capital Outlay on Road and Water Trans- 
port Schemes. 
— Miscellaneous. 
4—Famine Relief 	 .. .. 
5—Pensions and Other Retirement Benefits 
!_miscellaneous Capital Account outside the 
Revenue Account. 
40—Payments of Commuted Value of Pen-
sions. 
I—Miscellaneous. 
'—Privy Purses and Allowances of Indian 
Rulers. 
—Stationery and Printing 	 .. 
—Forest .. 	 .. 	 .. 
—Miscellaneous—Contributions 	 .. 
—Miscellaneous — Other 	 Miscellaneous Expenditure. 
—Capital Account of Public Works (includ- 
ing Roads) and 	 Schemes of Miscellane- ous Public Improvements outside 	 the Revenue Account. 
Outlay on Other Works 
Rs. 
1 
26,83,000 
3  
Re. 
1,60,000 28,43,000 
1,80,82,000 .. 1,80,82,0 
}- 	 70,72,000 
J 
1,46,000 , 	 72,18,0 
50,000 
87,59,000 
83,23,000 
36,85,000 36,85,000 
• • 
• . 
.. 
3,14,000 
2,01,000 
50,00 
87,59,000 
86,37,000 .  
_ 
4,22,06,000 
i l)-Capital 
}- 	 4,20,05,000 
I 
1 
I 
J 
6 
6 
6 
70 
71 
8 	 The West Bengal Appropriation (Vote on Account) Act, 1967. 
[West Ben. Act 
;(Schedule.) 
1 
	 2 
Sums not exceeding 
Services and purposes. 
8—Debt Services. 
16—Interest on Debt and other obligations 
—Expenditure on displaced persons. 
I—Miscellaneous. 
71—Miscellaneous—Expenditure on displaced 
persons. 
71—Miscellaneous—Irrecoverable Loans to 
displaced persons written off. 
FF—Capital Account of Public Works (includ-
ing Roads) and Schemes of Miscellane-
ous Public Improvements outside the 
Revenue Account. 
109—Capital Outlay on Other Works—Ex-
penditure on displaced persons. 
Public Debt. 
Loans for displaced persons 
Loans and Advances by State/Union 
Territory Governments. 
Loans and Advances to displaced persons 
K—Extraordinary Items. 
78—Pre-partition Payments 
Voted by the 
Legislative 
Assembly. r 
78A—Expenditure connected with the Nation-
al Emergency. 
The West Bengal Appropriation (Vote on Account) Act, 1967. 
of 1907.] 
(Schedule.) 
1 2 
S urns not exceeding 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Rs. 
EE—Capital Account of Multipurpose River 
Schemes, Irrigation and Electricity Sche-
mes outside the Revenue Account. 
98—Capita] Outlay on Multipurpose River 
Schemes—Damodar Valley Projects. 
FF—Capital Account of Public Works (includ-
ing Roads) and schemes of Miscellaneous 
Public Improvements outside the Revenue Account. 
1,58,28,000 1,58,28,000 
103—Capital Outlay on Public Works 
II—Miscellaneous Capital Account outside the 
Revenue Account. 
124-0 apit al Outlay on Schemes of Govern-
ment Trading. 
3,30,56,000 
6,36,72,000 
	
43,000 	 3,30,99,000 
ii 
	
3,000 	 6,36,75,00 
Pnblic Debt. 
Perm anent Debt 	 .. 
Floating Debt 
Loans from Central Government (excluding 
loans for Community Development Pro-
jects, ate., and displaced persons). 
6,88,01,000 6,88,01,000 
Other Loans 
4,95,90,000 
Loans and Advances by State/Unionjerritory 
Governments. 
Loans and Advances by State/Union Territory 
Governments. 4,95,9.0,000 
Total 	 .. 93,64,90,000 15,37,53,000 1,09,02,43,000 
WBGP.67/8-249A-5M 
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