Supreme Court of India judgments

38303 reported judgments, by year. Citations, benches, excerpts and citation network.

• 2026 (159)
• 2025 (897)
• 2024 (782)
• 2023 (854)
• 2022 (1017)
• 2021 (708)
• 2020 (571)
• 2019 (1050)
• 2018 (794)
• 2017 (732)
• 2016 (588)
• 2015 (760)
• 2014 (794)
• 2013 (851)
• 2012 (620)
• 2011 (847)
• 2010 (906)
• 2009 (1317)
• 2008 (1506)
• 2007 (1323)
• 2006 (1027)
• 2005 (631)
• 2004 (728)
• 2003 (752)
• 2002 (578)
• 2001 (611)
• 2000 (609)
• 1999 (570)
• 1998 (492)
• 1997 (845)
• 1996 (1533)
• 1995 (917)
• 1994 (624)
• 1993 (397)
• 1992 (362)
• 1991 (350)
• 1990 (401)
• 1989 (397)
• 1988 (520)
• 1987 (308)
• 1986 (216)
• 1985 (381)
• 1984 (199)
• 1983 (174)
• 1982 (151)
• 1981 (226)
• 1980 (293)
• 1979 (262)
• 1978 (221)
• 1977 (329)
• 1976 (362)
• 1975 (319)
• 1974 (263)
• 1973 (304)
• 1972 (273)
• 1971 (371)
• 1970 (322)
• 1969 (316)
• 1968 (265)
• 1967 (293)
• 1966 (325)
• 1965 (245)
• 1964 (448)
• 1963 (270)
• 1962 (408)
• 1961 (229)
• 1960 (211)
• 1959 (188)
• 1958 (85)
• 1957 (72)
• 1956 (61)
• 1955 (177)
• 1954 (80)
• 1953 (85)
• 1952 (69)
• 1951 (41)
• 1950 (41)

Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Judgment excerpt for general information; verify against the official record.