The West Bengal Appropriation ( Vote On Account ) Act, 2002
West Bengal · state statute
Open in Lexace · Ask the AI about this actRegistered No. WB/SC-247 No. WB(Part-III)/2002/SAR-10 Ada pent gartra Extraordinary Published by Authority CAITRA 5] TUESDAY, MARCH 26, 2002 [SAKA 1924 PART III—Acts of the West Bengal Legislature. GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative NOTIFICATION No. 534-L.-26th March, 2002.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:— West Bengal Act II of 2002 THE WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 2002. •-r1 [Passed by the West Bengal Legislature.] 4 [Assent of the Governor was first published in the Kolkata Gazette, *4 Extraordinary, of the 26th March, 2002.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 2003. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 2003; It is hereby enacted in the Fifty-third Year of the Republic of India, by the Legislature of West Bengal, as follows:— Short title. 1. This Act may be called the West Bengal Appropriation (Vote on Account) Act, 2002. • '; f-ao •re . ; 1 2 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Sections 2, 3.) Issue of Rs. 11808,61,31,000 out of the Consolidated Fund of West Bengal for the year 2002-2003. Appropriation. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees eleven thousand eight hundred eight crore sixty- one lakh thirty-one thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2003, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2003. PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 3 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) SCHEDULE (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State 1 2011—State Legislature . . 6,72,96,000 7,46,000 6,80,42,000 Serial 2 2012—Governor . . . . 99,82,000 99,82,000 3 2013—Council of Ministers . . 1,43,10,000 . . 1,43,10,000 4 2014—Administration Justice of . . 40,10,29,000 11,13,68,000 51,23,97,000 5 2015—Elections . . 12,82,00,000 . . 12,82,00,000 (b) Fiscal Services . (i) Collection of Taxes on Income and Expenditure 6 2020 Collection of Taxes on Income and Expenditure 2,62,24,000 . . 2,62,24,000 (ii) Collection of Taxes on Property and Capital Transactions - 2029—Land Revenue . . 95,14,55,000 . . 95,14,55,000 Capital Expenditure Outside the Revenue Account 7 C—Capital Account of Economic Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic - Services. . . 18,08,000 . . 18,08,000 Total . . 95,32,63,000 . . 95,32,63,000 REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registration . . 14,90,48,000 . . 14,90,48,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. . . 16,12,000 . . 16,12,000 4 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise . . 14,95,93,000 . . 14,95,93,000 11 2040—Taxes on Sales, Trades, etc. . . 28,76,53,000 . . 28,76,53,000 12 2041—Taxes on Vehicles . . 3,37,43,000 . . 3,37,43,000 13 2045—Other Taxes and Duties on Commodities and Services. . . 2,34,73,000 . . 2,34,73,000 (iv) Other Fiscal Services 14 2047—Other Fiscal Services . . 7,71,93,000 . . 7,71,93,000 serial 15 (c) Interest Payment and Servicing of Debt 2048—Appropriation for Reduction or Avoidance of Debt. . . . . 40,00,00,000 40,00,00,000 16 2049—Interest Payments . . 21,67,000 2495,64,26,000 2495,85,93,000 (d) Administrative Services "Serial 17 2051—Public Service Commission . . . . 2,38,80,000 2,38,80,000 18 2052—Secretariat—General Services . . 26,70,45,000 . . 26,70,45,000 19 2053—District Administration . . 23,83,90,000 . . 23,83,90,000 20 and Administration . . 19,74,52,000 . . 19,74,52,000 2054—Treasury Accounts 21 2055—Police . . 354,00,23,000 . . 354,00,23,000 22 2056—Jails . . 24,42,29,000 . . 24,42,29,000 2058—Stationery and Printing . . 6,61,50,000 . . 6,61,50,000 Capital Expenditure Outside the Revenue Account 24 A—Capital Account of General Services 4058—Capital Outlay on Stationery and Printing . . . . . . . . Total 6,61,50,000 . . 6,61,50,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 5 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 2059—Public Works . . 122,40,00,000 1,19,27,000 123,59,27,000 B—Social Services (a) Education, Sports, Art and Culture 2205—Art and Culture (Buildings) . . 4,50,000 . . 4,50,000 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) . . 4,38,57,000 . . 4,38,57,000 C—Economic Services (f) Industry and Minerals 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). . . 1,67,000 1,67,000 25 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works . . 22,69,87,000 3,21,000 22,73,08,000 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). . . 5,08,33,000 . . 5,08,33,000 (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 30,58,06,000 . . 30,58,06,000 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan) (Buildings). . . 1,83,33,000 . . 1,83,33,000 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). . . 26,00,000 . . 26,00,000 6 THE KOLKATA GAZEI 1E, EX IRAORDINARY, MARCH 26, 2002 [PART III 1 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. 4211--Capital Outlay on Family Welfare (Buildings) 1,54,000 . . 1,54,000 (c) Water Supply, Sanitation, Housing and Urban Development 4216 Capital Outlay on Housing (Buildings) . . 4,38,90,000 . . 4,38,90,000 (d) Information and Broadcasting 4220 Capital Outlay on Information and Publicity (Buildings). . . 2,67,000 . . 2,67,000 (h) Others 4250 Capital Outlay on Other Social Services (Buildings). . . 10,00,000 . . 10,00,000 25 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings). . . 10,67,000 . . 10,67,000 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). 6,67,000 . . 6,67,000 4408—Capital Outlay on Food, Storage and Warehous- ing (Excluding Public Undertakings) (Buildings). 1,29,90,000 . . 1,29,90,000 4425—Capital Outlay on Co-operation (Buildings) . . 2,33,000 . . 2,33,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 1,67,000 . . 1,67,000 Total . . 193,34,68,000 1,22,48,000 194,57,16,000 REVENUE ACCOUNT A—General Services (d) Administrative Services - 2070—Other Administrative Services (Fire Protection and Control). . . 24,99,01,000 . . 24,99,01,000 Capital Expenditure Outside the Revenue 26 Account A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services (Fire Protection and Control). . . . . . . . . Total . . 24,99,01,000 . . 24,99,01,000 PART M] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 7 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 2070—Other Administrative Services (Excluding Fire Protection and Control). . . 58,58,25,000 . . 58,58,25,000 Capital Expenditure Outside the Revenue 27 Account A—Capital Account of General Services 4070—Capital Outlay on Other Administrative Services (Excluding Fire Protection and Control). . . 8,33,33,000 . . 8,33,33,000 Total . . 66,91,58,000 . . 66,91,58,000 REVENUE ACCOUNT A—General Services (e) Pensions and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits . . 698,40,98,000 38,000 698,41,36,000 29 2075—Mi-7ellaneous General Services . . 9,15,27,000 . . 9,15,27,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education . . 1514,29,42,000 . . 1514,29,42,000 2203—Technical Education . . 27,61,41,000 . . 27,61,41,000 2205—Art and Culture . . 4,97,67,000 . . 4,97,67,000 Capital Expenditure Outside the Revenue Account 30 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture. .. 10,33,33,000 . . 10,33,33,000 F—Loans and Advances _ 6202—Loans for Education, Sports, Art and Culture . . 1,67,000 .. 1,67,000 Total . . 1557,23,50,000 . . 1557,23,50,000 8 THE KOLKATA GAZEIIE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. 31 32 33 34 _ REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2201 Sports Youth Services Rs. 18,95,05,000 Rs. . . Rs. 18,95,05,000 and . . (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). . . Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health). . . Total . . REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health (Public Health) . . Capital Expenditure Outside the Revenue Account B—Capital . Account of Social Services (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Public Health). . . 394,70,16,000 5,01,67,000 . . . . 394,70,16,000 5,01,67,000 399,71,83,000 . . 399,71,83,000 58,83,53,000 . . . . . . 58,83,53,000 . . Total . . 58,83,53,000 . . 58,83,53,000 REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 2211—Family Welfare . . F—Loans and Advances 6211—Loans for family Welfare . . 50;25,93,000 . . . . . . 50,25,93,000 Total . . 50,25,93,000 . 50,25,93,000 PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 9 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 170,77,91,000 . . 170,77,91,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 35 4215—Capital Outlay on Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 15,00,00,000 . . 15,00,00,000 F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of Air and Water _ Pollution). . . . . • • ' • Total . . 185,77,91,000 . . 185,77,91,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing . . 16,56,03,000 38,000 16,56,41,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing . . 9,95,64,000 . . 9,95,64,000 F—Loans and Advances _ 6216—Loans for Housing . . . . . . • ' Total . . 26,51,67,000 38,000 26,52,05,000 10 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and - Urban Development 2217—Urban Development . . 429,65,43,000 . . 429,65,43,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development . . 62,33,000 . . 62,33,000 F—Loans and Advances 6217—Loans for Urban Development . . 13,16,67,000 . . 13,16,67,000 Total . . 443,44,43,000 . . 443,44,43,000 REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting 2220—Information and Publicity . . 13,53,27,000 . . 13,53,27,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Broadcasting 4220 Capital Outlay on Information and Publicity . . 20,43,000 . . 20,43,000 F—Loans and Advances 6220—Loans for Information and Publicity . . 13,33,000 . . 13,33,000 Total . . 13,87,03,000 . . 13,87,03,000 REVENUE ACCOUNT B—Social Services (0 Labour and Labour Welfare 39 2230—Labour and Employment . . 26,19,76,000 . . 26,19,76,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation) . . 7,24,39,000 2,00,00,000 9,24,39,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (g) Social Welfare and Nutrition 40 4235—Capital Outlay on Social Security and Welfare (Rehabilitation). . . 4,36,08,000 . . 4,36,08,000 F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). . 1,67,000 . . 1,67,000 Total . . 11,62,14,000 2,00,00,000 13,62,14,000 PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 11 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture - 2202—General Education (Tribal Areas Sub-Plan) . . 8,33,62,000 . . 8,33,62,000 2204—Sports & Youth Services (Tribal Areas Sub-Plan). . . 12,25,000 . . 12,25,000 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). . . 5,06,32,000 . . 5,06,32,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). . . 9,32,000 . 9,32,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). . . 5,02,33,000 . . 5,02,33,000 2217—Urban Development (Tribal Areas Sub-Plan) . . 6,66,67,000 . . 6,66,67,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes 41 and Other Backward Classes (Tribal Areas Sub-Plan). . . 81,95,57,000 . . 81,95,57,000 (f) Labour and Labour Welfare 2230—Labour and Employment (Tribal Areas Sub-Plan). . . 26,33,000 . . 26,33,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). . . 17,62,000 . . 17,62,000 2236—Nutrition (Tribal Areas Sub-Plan) . . 1,69,80,000 . . 1,69,80,000 2250—Other Social Services (Tribal Areas Sub-Plan) 1,000 . . 1,000 C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 86,09,000 . . 86,09,000 2401—Crop Husbandry (Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 25,00,000 . . 25,00,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 14,33,000 . . 14,33,000 2403—Animal Husbandry (Tribal Areas Sub-Plan) . . 78,67,000 . . 78,67,000 2404—Dairy Development (Tribal Areas Sub-Plan) . . 1,67,000 . . 1,67,000 2405—Fisheries (Tribal Areas Sub-Plan) . . 70,33,000 . . 70,33,000 12 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. I 2406—Forestry and Wild Life (Tribal Areas Sub-Plan) 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). 2425—Co-operation (Tribal Areas Sub-Plan) 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). Rs. 2,66,56,000 1,00,000 5,96,000 6,67,000 Rs. Rs. 2,66,56,000 1,00,000 5,96,000 6,67,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 2505—Rural Employment (Tribal Areas Sub-Plan) . . 70,00,000 70,00,000 (c) Special Areas Programmes 2551—Hill Areas (Tribal Areas Sub-Plan) 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 4,63,30,000 4,63,30,000 (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan) 1,38,000 1,38,000 (e) Energy 2810—Non-conventional Sources of Energy (Tribal 41 Areas Sub-Plan). (t) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 8,67,000 8,67,000 2852—Industries (Food and Beverages) (Tribal Areas Sub-Plan). 2,04,000 2,04,000 (i) Science, Technology and Environment 3425—Other Scientific Research (Tribal Areas Sub-Plan). 2,58,000 2,58,000 (j) General Economic Services 3451—Secretariat—Economic Services (Tribal Areas Sub-Plan). 1 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Tribal Areas Sub-Plan). 33,33,000 33,33,000 (c) Water Supply, Sanitation, Housing and Urban Development 4215—Capital Outlay on Water Supply and Sanitation I (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 1,66,67,000 1,66,67,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 13 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. 4216—Capital Outlay on Housing (Tribal Areas Sub-Plan). . 7,80,000 . . 7,80,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes (Tribal Areas Sub-Plan). . . 6,05,00,000 . . 6,05,00,000 (h) Others 4250—Capital Outlay on Other Social Services (Tribal Ares Sub-Plan). . . 2,000 . . 2,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings & Horticulture & Vegetable Crops) (Tribal Areas Sub-Plan). . . 16,67,000 . . 16,67,000 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 19,67,000 . . 19,67,000 41 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 9,00,000 . . 9,00,000 4406 Capital Outlay on Forestry and Wild Life (Tribal Areas Sub-Plan). . . 50,00,000 . . 50,00,000 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). . . 1,49,000 . . 1,49,000 4435—Capital Outlay on Other Agricultural Programmes (Tribal Areas Sub-Plan). . . 8,83,000 . . 8,83,000 (c) Capital Account of Special Areas Programme 4575—Capital Outlay on Other Special Areas Programme (Tribal Areas Sub-Plan). . . 10,00,000 . . 10,00,000 (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 1,18,93,000 . . 1,18,93,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). . . 26,56,000 . . 26,56,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . • • • • • • 14 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. (g) Capital Account of Transport Rs. 17,78,00,000 Rs. Rs. 17,78,00,000 5054 Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). F—Loans and Advances 41 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes (Tribal Areas Sub-Plan). 8,33,000 8,33,000 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). . . 1,000 1,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan) 98,000 98,000 Total . 149,05,38,000 149,05,38,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) . . 177,58,74,000 177,58,74,000 Capital Expenditure Outside the Revenue Account 42 B—Capital Account of Social Services (g) Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Social Welfare). 10,66,67,000 10,66,67,000 Total 188,25,41,000 188,25,41,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 43 2236—Nutrition 20,45,50,000 20,45,50,000 44 2245—Relief on account of Natural Calamities 111,47,00,000 111,47,00,000 (h) Others 45 2251—Secretariat—Social Services 13,45,82,000 13,45,82,000 (g) Social Welfare and Nutrition 2250—Other Social Services 8,20,98,000 8,20,98,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 46 (h) Others 4250—Capital Outlay on Other Social Services 1,03,65,000 1,03,65,000 F—Loans and Advances 6250—Loans for Other Social Services 1,99,000 1,99,000 Total 9,26,62,000 9,26,62,000 I PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 15 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. 47 48 49 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops). . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops). . . - Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2402—Soil and Water Conservation . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation Total . . REVENUE ACCOUNT C—Economic Services _ (a) Agriculture and Allied Activities 2403—Animal Husbandry . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). . . Total . . Rs. 65,42,11,000 5,15,00,000 Rs. . . . . Rs. 65,42,11,000 5,15,00,000 70,57,11,000 . . 70,57,11,000 4,81,25,000 . . . . . . 4,81,25,000 . . 4,81,25,000 . . 4,81,25,000 48,19,80,000 3,52,67,000 . . . . 48,19,80,000 3,52,67,000 51,72,47,000 . . 51,72,47,000 16 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2404—Dairy Development Rs. 51,83,25,000 Rs. Rs. 51,83,25,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and 50 Allied Activities 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings). 1,79,33,000 1,79,33,000 F—Loans and Advances 6404—Loans for Dairy Development (Excluding Public Undertakings). Total 53,62,58,000 53,62,58,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries 18,48,65,000 18,48,65,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 51 (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries 4,01,67,000 4,01,67,000 F—Loans and Advances 6405—Loans for Fisheries 5,69,00,000 5,69,00,000 Total 28,19,32,000 28,19,32,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life 50,54,91,000 2,91,000 50,57,82,000 Capital Expenditure Outside the Revenue Account 52 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and Wild Life 7,83,67,000 7,83,67,000 Total 58,38,58,000 2,91,000 58,41,49,000 1 PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 17 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. 4407—Capital Outlay on Plantations .. 60,00,000 . . 60,00,000 53 F—Loans and Advances _ 6407—Loans for Plantations .. 50,00,000 . . 50,00,000 Total . . 1,10,00,000 .. 1,10,00,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing . . 34,61,63,000 . . 34,61,63,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and 54 Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . . 66,33,33,000 . . 66,33,33,000 F—Loans and Advances 6408—Loans for Food, Storage and Warehousing • • . . Total . . 100,94,96,000 . . 100,94,96,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education . . 22,69,71,000 . . 22,69,71,000 Capital Expenditure Outside the Revenue Account 55 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). . . 5,00;000 .. 5,00,000 Total . 22,74,71,000 . . 22,74,71,000 18 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Horticulture and Vegetable Crops). . . 5,17,57,000 . . 5,17,57,000 (0 Industry and Minerals 2852—Industries (Foods and Beverages) .. 1,56,73,000 . . 1,56,73,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 56 4401—Capital Outlay on Crop Husbandry (Horticulture and Vegetable Crops). .. 33,000 . . 33,000 (0 Capital Account of Industry and Minerals 4860 Capital Outlay on Consumer Industries (Foods and Beverages). .. 2,33,33,000 . . 2,33,33,000 F—Loans and Advances 6860—Loans for Consumer Industries (Foods and Beverages). .. 8,67,000 . . 8,67,000 Total . . 9,16,63,000 .. 9,16,63,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2425—Co-operation . . 15,38,96,000 . . 15,38,96,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and 57 Allied Activities 4425—Capital Outlay on Co-operation . . 5,00,62,000 . . 5,00,62,000 F—Loans and Advances 6425—Loans for Co-operation .. 3,14,85,000 . . 3,14,85,000 Total . . 23,54,43,000 . . 23,54,43,000 PART Pa] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 19 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities Rs. Rs. Rs. 2435—Other Agricultural Programmes 3,27,61,000 3,27,61,000 Capital Expenditure Outside the Revenue Account 58 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes 1,96,33,000 1,96,33,000 Total . 5,23,94,000 5,23,94,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development 5,08,62,000 5,08,62,000 60 2505—Rural Employment 33,99,82,000 33,99,82,000 61 2506—Land Reforms 4,39,10,000 4,39,10,000 2515—Other Rural Development Programmes (Panchayati Raj). 338,83,97,000 338,83,97,000 D—Grants-in-Aid and Contributions 62 3601 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Panchayati Raj). 4,92,45,000 4,92,45,000 F—Loans and Advances 6515—Loans for Other Rural Development Programmes (Panchayati Raj). 33,000 33,000 Total 343,76,75,000 343,76,75,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Community Development). 39,10,85,000 39,10,85,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Rural Development 63 4515—Capital Outlay on Other Rural Development Programmes (Community Development). 11,67,000 11,67,000 F—Loans and Advances 65I5--Loans for Other Rural Development Programmes (Community Development). 6,33,000 6,33,000 Total 39,28,85,000 39,28,85,000 20 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2551—Hill Areas Rs. 65,22,73,000 Rs. Rs. 65,22,73,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 64 (c) Capital Account of Special Areas Programmes 4551—Capital Outlay on Hill Areas 40,00,000 40,00,000 F—Loans and Advances 6551—Loans for Hill Areas 95,00,000 95,00,000 Total . . 66,57,73,000 66,57,73,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2575—Other Special Areas Programmes 53,07,69,000 53,07,69,000 Capital Expenditure Outside the Revenue Account 65 C—Capital Account of Economic Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special Areas Programmes. 11,18,00,000 11,18,00,000 Total . . 64,25,69,000 64,25,69,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation 58,86,74,000 58,86,74,000 Capital Expenditure Outside the Revenue Account 66 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4701 Capital Outlay on Major and Medium Irrigation . . 65,36,67,000 65,36,67,000 Total . . 124,23,41,000 124,23,41,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 21 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control Rs. Rs. Rs. 2702—Minor Irrigation 86,74,04,000 86,74,04,000 2705—Command Area Development 1,68,28,000 1,68,28,000 Capital Expenditure Outside the Revenue Account 67 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation 17,44,48,000 17,44,48,000 4705—Capital Outlay on Command Area Development . . 2,43,11,000 2,43,11,000 Total . . 108,29,91,000 108,29,91,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Flood Control 37,18,80,000 1,67,000 37,20,47,000 Capital Expenditure Outside the Revenue Account 68 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects . 54,92,13,000 54,92,13,000 Total . . 92,10,93,000 1,67,000 92,12,60,000 REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power 17,29,25,000 17,29,25,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 69 (e) Capital Account of Energy 4801—Capital Outlay on Power Projects F—Loans and Advances 6801—Loans for Power Projects 425,86,67,000 425,86,67,000 6860—Loans for Consumer Industries 4,33,33,000 4,33,33,000 Total 447,49,25,000 447,49,25,000 22 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy . . 66,67,000 . . 66,67,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 38,30,49,000 . . 38,30,49,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (I) Capital Account of Industry and Minerals 73 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). . . 5,18,01,000 . . 5,18,01,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public Undertakings). . . 2,43,16,000 . . 2,43,16,000 6860—Loans for Consumer Industries (Village and - Small Industries). . . 6,87,50,000 . . 6,87,50,000 Total . . 52,79,16,000 . . 52,79,16,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 2852—Industries (Closed and Sick Industries) . . 40,20,000 . . 40,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (I) Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering Industries (Closed 74 and Sick Industries). 13,33,000 . . 13,33,000 4860 Capital Outlay on Consumer Industries (Closed and Sick Industries). . . 50,00,000 . . 50,00,000 4875—Capital Outlay on Other Industries (Closed and Sick Industries). 13,33,000 . . 13,33,000 4885—Capital Outlay on Industries and 'Minerals (Closed and Sick Industries). . . . . . . . . PART III) THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 23 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Closed and Sick Industries). . . . . . . 6858—Loans for Engineering Industries (Closed and 74 Sick Industries). . . 3,00,00,000 . . 3,00,00,000 6860—Loans for Consumer Industries (Closed and Sick Industries). . . 2,83,33,000 . . 2,83,33,000 6885—Loans for Other Industries and Minerals (Closed and Sick Industries). . . . . . . . . Total . . 7,00,19,000 . . 7,00,19,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). . . 40,78,39,000 . . 40,78,39,000 76 2853—Non-Ferrous Mining and Metallurgical Industries 1,21,25,000 . . 1,21,25,000 (g) Transport 77 3051—Ports and Lighthouses 80,58,000 .. 80,58,000 78 _ 3053—Civil Aviation . . 41,67,000 . . 41,67,000 70,96,38,000 . . 70,96,38,000 3054—Roads and Bridges . . Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges . . 214,84,68,000 . . 214,84,68,000 Total . . 285,81,06,000 . . 285,81,06,000 REVENUE ACCOUNT C—Economic Services (g) Transport - 3055—Road Transport . . 75,87,99,000 . . 75,87,99,000 3056—Inland Water Transport 8,37,000 .. 8,37,000 Capital Expenditure Outside the Revenue Account 80 C—Capital Account of Economic Services (g) Capital Account of Transport 5055—Capital Outlay on Road Transport . . 61,88,79,000 . . 61,88,79,000 5056—Capital Outlay on Inland Water Transport . . 50,00,000 .. 50,00,000 5075—Capital Outlay on Other Transport Services . . . . . . 24 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. F—Loans and Advances 80 7055—Loans for Road Transport . . 11,40,00,000 . . 11,40,00,000 7056—Loans for Inland Water Transport . . 1,26,67,000 . . 1,26,67,000 Total . . 151,01,82,000 . . 151,01,82,000 81 7075—Loans for Other Transport Services . . 4,16,67,000 . . 4,16,67,000 REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425—Other Scientific Research . . 43,76,000 . . 43,76,000 (j) General Economic Services 83 3451—Secretariat—Economic Services . . 15,22,02,000 . . 15,22,02,000 3452—Tourism . . 4,18,03,000 . 4,18,03,000 Capital Expenditure Outside the Revenue Account 84 C—Capital Account of Economic Services (j) Capital Account of General Economic Services _ 5452—Capital Outlay on Tourism . . 2,00,00,000 . . 2,00,00,000 Total 6,18,03,000 . . 6,18,03,000 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 85 3454—Census, Surveys and Statistics . . 4,86,32,000 . . 4,86,32,000 86 3456—Civil Supplies . . 6,09,94,000 . . 6,09,94,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services - 5465—Investments in General Financial and Trading Institutions. . . 1,47,98,000 . 1,47,98,000 87 F—Loans and Advances 7465—Loans for General Financial and Trading _ Institutions. . . 1,60,00,000 . . 1,60,00,000 Total . . 3,07,98,000 . . 3,07,98,000 1 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 25 The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (j) General Economic Services 88 3475—Other General Economic Services . . 2,67,04,000 . . 2,67,04,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . 8,57,56,000 . . 8,57,56,000 D—Grants-in-Aid and Contributions 90 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). . . 93,31,00,000 . . 93,31,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Ware- housing (Public Undertakings). . . . . . . . (f) Capital Account of Industry and Minerals 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). . . . . • • 4858—Capital Outlay on Engineering Industries (Public Undertakings). . . . . . . . 4860—Capital Outlay on Consumer Industries (Public Undertakings). . . . . . . . (g) Capital Account of Transport 92 5075—Capital Outlay on Other Transport Services (Public Undertakings). .. 1,33,33,000 . . 1,33,33,000 F—Loans and Advances 6406—Loans for Forestry and Wild Life (Public Undertakings). . . . . . . . 6857—Loans for Chemical and Pharmaceutical . Industries (Public Undertakings). . . 5,16,67,000 . . 5,16,67,000 6858—Loans for Engineering Industries (Public Undertakings). . . 13,56,50,000 10,17,000 13,66,67,000 6860—Loans for Consumer Industries (Public Undertakings). . . 10,93,10,000 . . 10,93,10,000 Total . . 30,99,60,000 10,17,000 31,09,77,000 26 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 [PART III The West Bengal Appropriation (Vote on Account) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. C—Capital Account of Economic Services (I) Capital Account of Industry and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). . . 33,000 . . 33,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). . . . . . . . . 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). . . 11,50,00,000 . . 11,50,00,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Undertakings). . . 3,33,000 . . 3,33,000 Total . . 11,53,66,000 . . 11,53,66,000 C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4859—Capital Outlay on Telecommunication and Electronic Industries. . . 2,00,00,000 . . 2,00,00,000 94 F—Loans and Advances 6859—Loans for Telecommunication and Electronic _ Industries. 1,08,33,000 . . 1
Excerpt shown. Open the full act in Lexace.
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