The West Bengal Appropriation ( Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59 ) Act, 1963

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act III of 1963 
THE WEST BENGAL APPROPRIATION (EXCESS 
EXPENDITURE, 1955-56, 1956-57, 1957-58 AND 
1958-59) ACT, 1963. 
[Passed by the West Bengal Legislature.] 
[.assent of the Governor was first published in the Calcutta Gazette, Extra-
ordinary, of the 11th February, 1963.1 
[11th February, 1963.] 
An Oct .to regularise payment and appropriation of certain 
further sums from and out of the Consolidated Fund 
of West Bengal for the services and purposes of the 
year ending on the thirty-first day of March, 1956, the 
year ending on the thirty-first day of March., 1957, 
the year ending on the thirty-first day of March, 19.58 
and the year ending on the thirty-first day of March, 
79.5fi. 
It is hereby enacted in the Thirteenth Year of the 
Republic of India, by the Legislature of West Bengal, a 
follows:- 
1. This Act may be called the West Bengal Appro-
priation (Excess Expenditure, 1955-56, 1956-57, 1957-58 and 
1958-59) Act, 1963. 
2. From and out of the Consolidated Fund of West 
Bengal,— 
sums not exceeding those specified in column 3 of 
Schedule I amounting in the aggregate to the 
sum of rupees forty-five lakhs, fort---four 
thousand, six hundred and ninety-eight, 
(2) sums not exceeding those specified in column 3 of 
Schedule II amounting in the aggregate to the 
Stith of rupees eleven lakhs, thirty-one thousand, 
nine hundred and seventy-four, 
Price—Indian. 12 nP. ; English, 3d. 
(0 
Short title 
Issue of 
Rs. 45,44.898, 
Rs. 11,31,974, 
Rs. 13,71,212 
and 
Bs. 2,74,20,324 
out of the 
Consolidated 
Fund of West 
Bengal respec-
tively for the 
services and 
purposes of the 
year 1955-58, 
the year 1958-57, 
the year 1957-58 
and the year 
1958-59. 
2 The West Bengal Appropriation (Excess Expenditure, 1955-56, 
1956-57, 1957-58 and 1958-59) Act, 1963. 
[West Ben. Act 
(Section 3.) 
(3)  sums not exceeding those specified in column 3 of 
Schedule III amounting in the aggregate to the 
sum of rupees thirteen lakhs, seventy-one 
thousand, two hundred and twelve, and 
(4) sums not exceeding those specified in column 3 of 
Schedule IV amounting in the aggregate to the 
sum of rupees two crores, seventy-four lakhs., 
twenty thousand, three hundred and twenty-four, 
are authorised for payment and application towards defray-
ing the several charges which were incurred during— 
(i) the year ending on the thirty-first day of March, 
1956, 
(ii) the year ending on the thirty-first day of March, 
1957, 
(iii) the year ending on the thirty-first day of March, 
1958, and 
(iv) the year ending on the thirty-first day of March, 
1959, 
respectively in respect of the services and purposes specified 
in column 2 of each such Schedule and which were in excess 
of the amounts granted for the services and purposes of the 
respective year. 
3. The sums authorised for payment and application 
from and out of the Consolidated Fund of West Bengal by 
this Act shall be deemed to have been respectively appro-
priated for the services and purposes expressed in Schedules 
I, II, III and IV in relation to the year ending on the thirty-
first day of March, 1956. the year ending on the thirty-first 
day of March, 1957, the year ending on the thirty-first day 
of March, 1958 and the year ending on the thirty-first day 
of March, 1959. 
Appropriation. 
The. West Bengal Appropriation (Excess Expenditure, 1955-56, 3 
19,5E-57 . 1957-58 and 1958-59) Act, 1963. 
III of 1963.] 
(Schedule I.) 
SCHEDULE I. 
(See sections 2 and 3.) 
1 2 3 
Grant 
No. 
Services and purposes. 
Sums  not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
1 4—Taxes on Income 
Other than Corpora-
tion Tax. 
Rs. 
12,477 
Rs. Rs. 
12,477 
2 7—Land Revenue 	 .. 43,874 43,874 
4 9—Stamps 13,122 13,122 
5 10—Forest 3,18,571 3,18,571 
6 11—Registration 14,994 14,994 
11 22—Interest 	 on Debt 
and 	 Other 	 Obliga- 
tions. 
4,97,686 4,97,685 
14 27—Administration 	 of 34,427 34,427 
Justice. 
19 37—Education 21,97,241 21,97,241 
44 63—Extraordinary 7,22,271 7,2,271 
Charges. 
50 Public Debt 6,90,036 6,90,036 
Grand Total 	 . 25,56,405 19,88,293 45,44,698 
4 The West Bengal Appropriation (Excess Expenditure, 1955-56, 
1956-57 , 1957-58 and 19.58-59) Act, 1963. 
[West Ben. Act 
(Schedule II.) 
SCHEDULE H. 
(See sections 2 and 3.) 
1 2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
4 9—Stamp 
Rs. 
37,674 
Rs. Rs. 
37,674 
13 25—General 	 Adminis- 
tration. 
10,93,597 10,93,597 
18 36—Scientific 	 Depart- 
ments. 
340 340 
40 57—Miscellaneous— 363 363 
Other 	 Miscellaneous 
Expenditure. 
Grand Total 11,31,611 363 11,31,974 
The West Bengal Appropriation (Excess Expenditure, 1955-56, 5 
1956-57, 1957-58 and 1958-59) Act, 1963. 
III of 1963.] 
(Schedule I I I.) 
SCHEDULE III. 
(See sections 2 and 3.) 
1 
Grant 
No. 
2 3 
Services and purposes. 
Sums 	 not 	 exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
4 9—Stamps 
Rs. 
17,790 
Rs. Rs. 
17,790 
6 11—Registration 34,230 34,230 
13 25—General 5,92,582 5,92,582 
Administration. 
15 28—Jails 	 and Convict 1,16,228 1,16,228 
Settlements. 
22 40—Agriculture 12.491 12,421 
31 47—Miscellaneous 1,39,459 1,39,459 
Departments—Exclu. 
ding Fire Services. 
36 56—Stationery 	 and 1,17,000 1,17,000 
Printing. 
38 57—Miscellaneous — 1,38,294 2,63,208 3,41,502 
Contributions. 
Grand Total 	 . 11,56,583 2,15,629 13,71,212 
6 The West Bengal Appropriation (Excess Expenditure, 1955-56, 
1956477. 1957-5S and 19 ,58-59) Art. 1963. 
(West Ben. Act III of 19113.] 
(Schedule IV.) 
SCHEDULE IV. 
(See sections 2 and 3 ) 
1 2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. RS. Rs. 
6 11—Registration 36,899 36,899 
11 MA—Interest on Capi- 
tal 	 Outlay on Multi- 
purpose 	 River 
34,921 34,921 
Schemes. 
14 25—General 	 Adminis- 
tration. 
6,49,873 6,49,873 .  
15 27—Administration 	 of 1,59,532 1,59,532 
Justice. 
16 28—Jails and Convict 1,03,895 1,03,895 
Settlements. 
17 29—Police 789 789 
18 30—Ports and Pilotage 7,699 7,691/ 
20 37—Education 19,47,093 19,47,093 
21 38—Medical 26,55,852 26,55,852 
34 54B—Privy Purses and 33,219 33,219 
Allowances 	 of 
Indian Rulers. 
35 55--Superannuation 12,99,306 12,99,306 
Allowances 	 and 
Pensions. 
36 56—Stationery 	 and 5,07.855 5,07,856 
Printing. 
39 67—Miscellaneous— 1,59,90,647 1,59,90,647 
Expenditure 	 on 
Displaced Persons. 
41 63—Extraordinary 706 706 
Charges. 
46 85A—Capital 	 Outlay 
en State Schemes of 
186 186 
Government Trading. 
47 Public Debt 39,91,852 39,91,862 
Grand Total .. 2,33,91,870 40,28,454 2,74,20,324 
WBGPR63/4-566A.5M 

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