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The West Bengal Appropriation ( No. 2 ) Act, 1992

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act XI of 1992 
THE WEST BENGAL APPROPRIATION (NO. 2) 
ACT, 1992. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 29th June, 1992.] 
[29th June, 1992.] 
An Act to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the 
services and purposes of the year ending on the thirty-first day of 
March, 1993. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1993; 
It is hereby enacted in the Forty-third Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. (1) This Act may be called the West Bengal Appropriation Short title. 
(No. 2) Act, 1992. 
West Ben. 
Act III of 
1992. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in 
column 3 of the Schedule amounting in the aggregate [inclusive of the 
sums specified in column 3 of the Schedule to the West Bengal 
Appropriation (Vote on Account) Act, 1992] to the sum of rupees eight 
thousand nine hundred sixty-six crores twenty-nine lakhs and forty-two 
thousand towards defraying the several charges which will come in course 
of payment during the year ending on the thirty-first day of March, 1993, 
in respect of the services and purposes specified in column 2 of the 
Schedule. 
Issue of Rs. 
89,66,29,42,000 
out of the 
Consoli-
dated Fund 
of WeSt 
Bengal for 
the year 
1992-93. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for the tion.  
services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1993. 
111 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Rs. Rs. Rs. 
2011—State Legislature 3,84,48,000 2,92,000 3,87,40,000 
Serial 2 2012—Governor 96,10,000 96,10,000 
3 2013—Council of Ministers 1,07,25,000 1,07,25,000 
4 2014—Administration of Justice 29,03,76,000 7,41,95,000 36,45,71,000 
5 2015—Elections 8,85,50,000 4,000 8,85,54,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 2,34,98,000 2,000 2,35,00,000 
(ii) Collection of Taxes on Property 
and Capital Transaction 
2029—Land Revenue 92,86,84,000 1,00,000 92,87,84,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 1,06,30,000 1,06,30,000 
Total 93,93,14,000 1,00,000 93,94,14,000 
112 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registrations 	 . . 15,33,83,000 15,33,83,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. 19,62,000 19,62,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 13,44,41,000 13,44,41,000 
11 2040 	 Sales Tax 20,61,00,000 20,61,00,000 
12 2041—Taxes on Vehicles 3,43,39,000 3,43,39,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 7,81,48,000 7,81,48,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 3,89,25,000 3,89,25,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 42,00,000 9,69,50,90,000 9,69,92,90,000 
(d) Administrative Services 
ierial 17 2051—Public Service Commission 	 . . 1,84,10,000 1,84,10,000 
18 2052—Secretariat—General Services . . 22,85,96,000 22,85,96,000 
19 2053—District Administration 22,26,60,000 22,26,60,000 
20 2054—Treasury 	 Accounts and 
Administration. 14,26,15,000 14,26,15,000 
113 
The West Bengal Appropriation(No. 2) Act„1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
21 2055—Police 3,48,94,50,000 3,48,94,50,000 
22 2056—Jails 24,16,12,000 24,16,12,000 
24 and 10,37,00,000 10,37,00,000 2058—Stationery 	 Printing 
— 2059—Public Works 	 .. 1,00,41,36,000 2,12,67,000 1,02,54,03,000 
Public Works under Functional 
Heads 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education (Buildings) .. 65,000 65,000 
2205—Art and Culture (Buildings) 	 .. 68,00,000 68,00,000 
(b) Health and Family Welfare 
25 2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 40,000 40,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 4,73,40,000 4,73,40,000 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(Buildings). 20,000 20,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 1,10,000 1,10,000 
114 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
C—Economic Services 
(e) Agriculture and Allied Activities 
2401—Crop Husbandry (Buildings) 	 .. 10,000 10,000 
2403—Animal Husbandry (Buildings).. 13,000 13,000 
2404—Dairy Development (Buildings) 8,000 8,000 
2406—Forestry and Wild Life (Zoo- 
logical Park and Lloyd Botanic 
Garden, Darjeeling) (Buildings). 5,000 5,000 
2408—Food, Storage and Warehousing 
(Buildings). 1,15,000 1,15,000 
(1) Industry and Minerals 
2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 15,000 15,00( 
2853—Non-Ferrous Mining and 
25 Metallurgical Industries (Buildings). 70,00,000 70,00,00( 
U) General Economic Services 
3475—Other General Economic 
Services (Buildings). 	 .. 2,00,000 2,00,00( 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 16,99,74,000 8,00,000 17,07,74,00( 
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and 
Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 16,79,90,000 16,79,90,001 
115 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and i 
Public Health (Excluding Public 
Health) (Buildings). 18,50,35,000 18,50,35,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 7,65,000 7,65,000 
4211—Capital Outlay on Family 
Welfare (Buildings). 17,76,42,000 17,76,42,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 2,24,72,000 2,24,72,000 
25 (d) Information and Broadcasting 
4220 	 Capital Outlay on Information 
and Publicity (Buildings). 12,00,000 12,00,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 70,00,000 70,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 1,79,50,000 1,79,50,000 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under-
takings) (Tribal Areas Sub-Plan) 
(Buildings). 10,00,000 10,00,000 
116 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 T 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
4404 	 Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings)(Buildings). 45,00,000 45,00,000 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings)(Buildings). 61,65,000 61,65,000 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Panchayati 
Raj) (Buildings). 10,50,000 10,50,000 
25 (f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 30,65,000 30,65,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan) 
(Buildings). 50,000 50,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
_ Industries) (Buildings). 1,30,000 1,30,000 
Total 1,83,18,65,000 2,20,67,000 1,85,39,32,000 
117 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070 	 Other Administrative Services 
(Fire Protection and Control). 17,00,80,000 17,00,80,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and 
Control). 62,23,14,000 62,23,14,000 
REVENUE ACCOUNT 
A—General Services 
(a) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 2,17,06,74,000 1,00,000 2,17,07,74,000 
29 2075—Miscellaneous General Services. 5,60,77,000 5,60,77,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education 17,30,17,02,000 17,30,17,02,000 
2203—Technical Education 30,45,00,000 30,45,00,000 
2205—Art and Culture 7,63,70,000 7,63,70,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
_ and Culture. 30,10,000 30,10,000 
Total 17,68,55,82,000 17,68,55,82,000 
118 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B--Social Services 
(a) Education, Sports, Art and 
Culture 
31 2204—Sports and Youth Services 21,18,78,000 21,18,78,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 3,42,60,06,000 3,42,60,06,000 
Capital Expenditure Outside the 
Revenue Account 
32 B—Capital Account of Social 
Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 50,00,000 50,00,000 
— 
Total 3,43,10,06,000 3,43,10,06,000 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare • . 
33 2210—Medical and Public Health 
(Public Health). 62,17,29,000 62,17,29,000 
34 2211—Family Welfare 59,59,69,000 59,59,69,000 
_ 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 90,78,10,000 90,78,10,000 
Capital Expenditure Outside the 
35 Revenue Account 
F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
_ Air and Water Pollution) 18,00,000 18,00,000 
Total 90,96,10,000 90,96,10,000 
119 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
_ 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 18,74,66,000 52,000 18,75,18,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, 
Housing and Urban Development 
4216—Capital Outlay on Housing 	 . 14,34,05,000 14,34,05,000 
F—Loans 	 Advances _ 	 and 
_ 6216—Loans for Housing 65,00,000 65,00,000 
Total 33,73,71,000 52,000 33,74,23,000 
REVENUE ACCOUNT 
• B—Social Services 
_ 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2217—Urban Development 1,67,45,35,000 1,67,45,35,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 3,59,00,000 3,59,00,000 
F—Loans and Advances 	 . 
— 6217—Loans for Urban Development 26,02,00,000 26,02,00,000 
Total 	 .. 1,97,06,35,000 1,97,06,35,000 
120 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 19921 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
38 
39 
40 
_ 
— 
_ 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
	
2220—Information and Publicity 	 .. 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity. 
F—Loans and Advances 
6220—Loans for Information and 
Publicity. 
Total 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
Rs. 
14,56,23,000 
23,60,000 
1,76,00,000 
Rs. Rs. 
14,56,23,000 
23,60,000 
1,76,00,000 
16,55,83,000 16,55,83,000 
35,25,97,000 35,25,97,000 
33,28,73,000 
60,00,000 
2,00,00,000 35,28,73,000 
60,00,000 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 
Total 33,88,73,000 2,00,00,000 35,88,73,000 
121 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
T  2202—General Education (Tribal Areas 
Sub-Plan). 10,85,54,000 10,85,54,000 
2201 	 Sports 	 Youth and 	 Services 
(Tribal Areas Sub-Plan). 10,00,000 10,00,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
Excluding Public Health) (Tribal 
Areas Sub-Plan). 1,59,32,000 1,59,32,000 
2210—Medical and Public Health (Public 
Health) (Tribal Areas Sub-Plan). 31,99,000 31,99,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
41 2215—Water Supply and Sanitation 
(Excluding Prevention of Mr and 
Water Pollution) (Tribal Areas 
Sub-Plan). 2,10,00,000 2,10,00,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 90,86,36,000 90,86,36,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 43,30,000 43,30,000 
2250—Other Social Services (Tribal 
Areas Sub-Plan): 2,000 2,000 
122 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 2,56,80,000 2,56,80,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 65,00,000 65,00,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 40,00,000 40,00,000 
2405—Fisheries (Tribal Areas Sub-Plan) 64,00,000 64,00,000 
2406—Forestry and Wild Life (Exclu-
ding Zoological Park and Lloyd 
Botanic Garden, Darjeeling) (Tribal 
41 Areas Sub-Plan). 5,98,00,000 5,98,00,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 4,37,000 4,37,000 
2425—Co-operation (Tribal Areas 
Sub-Plan). 34,27,000 34,27,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 5,00,000 5,00,000 
(b) Rural Development 
2501—Special Programmes for Rural 
Development (Tribal Areas Sub-Plan). 1,04,00,000 1,04,00,000 
2515—Other Rural Development Progra-
mmes (Community Development) 
(Tribal Areas Sub-Plan). 3,00,000 3,00,000 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 5,87,47,000 5,87,47,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 Areas (Tribal 
Sub-Plan). 1,24,95,000 1,24,95,000 
123 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 90,80,000 90,80,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan. 72,25,000 72,25,000 
(e) Welfare of Scheduled' Castes, 
Scheduled Tribes and Other 
41 Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 9,47,00,000 9,47,00,000 
(h) Others 
4250—Capital Account of Other Social 
Services (Tribal Areas Sub-Plan). 4,000 4,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop Husban-
dry (Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 4,00,000 4,00,000 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 15,14,000 15,14,000 
4435—Capital Outlay on Other Agri- 
cultural Programmes (Tribal Areas 
Sub-Plan). 6,00,000 6,00,000 
124 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor Irrigation 
(Tribal Areas Sub-Plan). 1,95,82,000 1,95,82,000 
4705—Capital Outlay on Command Area 
Development (Tribal Areas Sub-Plan). 12,50,000 12,50,000 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 1,80,000 1,80,000 
(g) Capital Account of Transport 
5054—Capital Outlay of Roads and 
41 Bridges (Tribal Areas Sub-Plan). 4,06,45,000 4,06,45,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 42,41,000 42,41,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 2,000 2,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 5,46,000 5,46,000 
6575—Loans for Other Special Areas 
Programmes (Tribal Areas Sub-Plan). 3,00,000 3,00,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 2,50,000 2,50,000 
Total 	 . 1,43,18,58,000 1,43,18,58,000 
125 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceedin g  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 93,55,24,000 93,55,24,000 
43 2236—Nutrition 6,81,95,000 6,81,95,000 
44 2245—Relief on account on Natural 
Calamities. 80,00,00,000 80,00,00,000 
(h) Others 
45 2251—Secretariat Social Services 8,03,08,000 8,03,08,000 
2250—Other Social Services 	 . 3,67,69,000 3,67,69,000 
Capital Expenditure Outside the 
Revenue Account 
46 B—Capital Account of Social Services 
4250—Capital Outlay on Other Social 
Services 5,42,86,000 5,42,86,000 
F—Loans and Advances 
— 	 6250—Loans for Other Social Services 87,00,000 87,00,000 
Total 9,97,55,000 9,97,55,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 1,08,23,89,000 1,08,23,89,000 
Capital Expenditure Outside the 
Revenue Account 
47 C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Excluding Public Undertakings). 81,50,000 81,50,000 
126 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
F—Loans and Advance 
6401—Loans for Crop Husbandry [ 47 
(Excluding Public Undertakings). 13,60,00,000 13,60,00,000 
Total 1,22,65,39,000 1,22,65,39,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 	 . . 11,93,79,000 11,93,79,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
48 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and Water 
— 	 Conservation. 5,50,000 5,50,000 
Total 11,99,29,000 11,99,29,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 45,65,70,000 45,65,70,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
49 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
— 	 Undertakings). 89,64,000 89,64,000 
Total 46,55,34,000 46,55,34,000 
127 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedin g  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401 	Dairy Development 68,83,60,000 1,20,000 68,84,80,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
50 
(a) Capital Account of Agriculture 
and Allied Activities 
4404—Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings). 1,98,00,000 1,98,00,000 
F—Loans 	 Advances and 
6101 	 Loans for Dairy Development 
— 	 (Excluding Public Undertakings). 10,00,000 10,00,000 
Total 70,91,60,000 1,20,000 70,92,80,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 27,06,41,000 27,06,41,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
51 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 1,67,00,000 1,67,00,000 
F—Loans 	 Advances and 
— 	 6405—Loans for Fisheries 2,30,83,000 2,30,83,000 
Total 31,04,24,000 31,04,24,000 
128 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceedin g  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
(Excluding Zoological Park and 
Lloyd Botanic Garden, Darjeeling). 58,82,54,000 58,82,54,000 
Capital Expenditure Outside the 
Revenue Account 
52 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay on Forestry and 
_ 	 Wild Life. 45,00,000 45,00,000 
Total 59,27,54,000 59,27,54,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2407—Plantations 	 . . 10,49,00,000 10,49,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
53 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4407—Capital Outlay on Plantations 30,00,000 30,00,000 
F—Loans and Advances 
_ 	 6407—Loans for Plantations 1,20,00,000 1,20,00,000 
Total 11,99,00,000 11,99,00,000 
129 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
54 
55 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
I- 	 2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
_ 	 Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
and 
Rs. 
29,32,94,000 
60,33,10,000 
Rs. 
15,000 
Rs. 
29,32,94,000 
60,33,25,000 
89,66,04,000 15,000 89,66,19,000 
21,40,09,000 
5,70,000 
21,40,09,000 
5,70,000 
2415—Agricultural Research 
Education. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education. 
Total 21,45,79,000 21,45,79,000 
130 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2425—Co-operation 28,67,58,000 28,67,58,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 7,27,90,000 7,27,90,000 
F—Loans and Advances 
_ 	 6425—Loans for Co-operation 11,79,93,000 11,79,93,000 
Total 47,75,41,000 47,75,41,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2435—Other Agricultural Programmes. . 36,87,76,000 36,87,76,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 71,00,000 71,00,000 
Total 37,58,76,000 37,58,76,000 
131 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben, Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
.Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 39,00,13,000 39,00,13,000 
60 2,41,50,55,000 2,41,50,55,000 2505—Rural Employment 
2506—Land Reforms 61 17,97,50,000 17,97,50,000 
— 	 2515—Other Rural Development 
Programmes (Panchayati Raj). 94,42,56,000 94,42,56,000 
D—Grants-in-Aid and Contributions 
3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 6,10,00,000 2,000 6,10,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
6515—Loans for Other Rural 
Development Programmes 
(Panchayati Raj). 1,00,000 1,00,000 
Total 1,00,53,56,000 2,000 1,00,53,58,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development 
Programmes (Community 
Development). 38,97,38,000 38,97,38,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
63 Services 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
(Community Development). 74,82,000 74,82,000 
F—Loans and Advances 
6515—Loans for Other Rural Development 
Programmes (Community Development). 20,00,000 20,00,000 
Total 39,92,20,000 39,92,20,000 
132 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedin g  
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2551—Hill Areas 	 . . 53,67,62,000 
, 
53,67,62,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
64 Services 
(c) Capital Account of Special Areas 
Programmes 
4551—Capital Outlay on Hill Areas 45,00,000 45,00,000 
F—Loans and Advances 
6551—Loans for Hill Areas 1,25,00,000 1,25,00,000 
Total 55,37,62,000 55,37,62,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2575—Other Special Areas Programmes 22,65,08,000 22,65,08,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
65 Services 
(c) Capital Account of Special Areas 
Programmes 
4575—Capital Outlay on Other Special 
_ 	 Areas Programmes. 70,45,000 70,45,000 
Total 23,35,53,000 23,35,53,000 
REVENUE ACCOUNT 
C—Economic Services 	 • 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation . . 56,92,39,000 56,92,39,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
66 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701--Capital Outlay on Major and 
_ 	 Medium Irrigation. 1,99,28,75,0(X) 1,99,28,75,000 
Total 2,56,21,14,000 2,56,21,14,000 
133 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 82,37,20,000 82,37,20,000 
2705—Command Area Development .. 1,14,00,000 1,14,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor Irrigation 34,00,31,000 34,00,31,000 
4705—Capital Outlay on Command Area 
_ Development. 2,73,50,000 2,73,50,000 
Total 1,20,25,01,000 1,20,25,01,000 
REVENUE ACCOUNT 
C—Economic .Services 
(d) Irrigation and Flood Control 
2711—Flood Control 36,04,90,000 1,00,000 36,05,90,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 39,77,00,000 39,77,00,000 
Total 75,81,90,000 1,00,000 75,82,90,000 
134 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
69 
72 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 
F—Loans and Advances 
Rs. 
42,88,01,000 
80,00,00,000 
95,50,00,000 
1,00,00,000 
Rs. Rs. 
42,88,01,000 
80,00,00,000 
95,50,00,000 
1,00,00,000 
6801—Loans for Power Projects 
6860—Loans for Consumer Industries 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2810—Non-Conventional Sources of 
Energy. 
2,19,38,01,000 2,19,38,01,000 
1,07,50,000 1,07,50,000 
135 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
73 
74 
(0 Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 
F—Loans 	 Advances and 
Rs. 
66,25,23,000 
6,61,69,000 
4,82,95,000 
Rs. Rs. 
66,25,23,000 
6,61,69,000 
4,82,95,000 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(0 Industry and Minerals 
2852—Industries (Closed and Sick 
Industries. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
77,69,87,000 77,69,87,000 
48,15,000 48,15,000 
136 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.) 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding  
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 1,40,00,000 1,40,00,000 
4860—Capital Outlay on Consumer 
Industries (Closed and Sick Industries). 1,30,00,000 1,30,00,000 
4875—Capital Outlay on Other Industries 
(Closed and Sick Industries). 60,00,000 60,00,000 
74 F—Loans 	 Advances and 
6857—Loans for Chemical and 
Pharmaceutical Industries (Closed and 
Sick Industries). 1,55,00,000 1,55,00,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 11,12,00,000 11,12,00,000 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 14,34,00,000 14,34,00,000 
Total 30,79,15,000 30,79,15,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 26,63,18,000 26,63,18,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 1,31,20,000 1,31,20,000 
(g) Transport 
77 3051—Ports and Lighthouses 86,36,000 86,36,000 
78 3053—Civil Aviation 60,30,000 60,30,000 
137 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
- 	 3054—Roads and Bridges 73,78,68,000 73,78,68,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges. 74,60,55,000 74,60,55,000 
Total 1,48,39,23,000 1,48,39,23,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
70,01,20,000 70,01,20,000 3055—Road Transport 
3056—Inland Water Transport 19,40,000 19,40,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 5,90,00,000 5,90,00,000 
5056—Capital Outlay on Inland Water 
Transport. 4,52,00,000 4,52,00,000 
F—Loans 	 Avances and 
7055—Loans for Road Transport 32,95,00,000 32,95,00,000 
Total 1,13,57,60,000 1,13,57,60,000 
138 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 	 2 3 
Demand 
Number/ 
Serial 	 Services and purposes. 
Number. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(g) Transport 
F—Loans 	 Advances and 
81 7075—Loans for Other Transport 
Services. 56,71,00,000 56,71,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 . . 3,64,000 3,64,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 14,69,60,000 14,69,60,000 
- 	 3452—Tourism 3,87,41,000 3,87,41,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
- 	 5452—Capital Outlay on Tourism 10,00,000 10,00,000 
Total 3,97,41,000 3,97,41,000 
139 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding  
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
85 
86 
87 
88 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3454 	 Census, Surveys and Statistics . . 
3456—Civil Supplies 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investment in General Financial 
and Trading Institutions. 
F—Loans and Advances 
7465—Loans for General Financial and 
Trading Institutions. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 
Rs. 
4,06,77,000 
1,88,30,000 
Rs. Rs. 
4,06,77,000 
1,88,30,000 
12,00,000 
3,15,00,000 
12,00,000 
3,15,00,000 
3,27,00,000 3,27,00,000 
2,79,73,000 2,79,73,000 
140 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 2,78,40,000 2,78,40,000 
89 C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life (Zoologi-
cal Park and Lloyd Botanic Garden, 
Darjeeling). 1,20,86,000 1,20,86,000 
Total 	 .. 3,99,26,000 3,99,26,000 
D—Grants-in-Aid and Contributions 
90 and 3604 	 Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj). 1,60,37,05,000 7,72,000 1,60,44,77,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
on 4408—Capital Outlay 	 Food, Storage 
and Warehousing (Public Undertakings). 30,00,000 30,00,000 
(f) Capital Account of Industry 
and Minerals 
92 4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 1,28,00,000 1,28,00,000 
4860—Capital Outlay on Consumer 
Industries (Public Undertakings). 30,50,000 30,50,000 
141 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceedin g  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
F—Loans 	 Advances and 
6401—Loans for Crop Husbandry 
(Public Undertakings). 20,50,00,000 20,50,00,000 
6857—Loans for Chemical and Phanna- 
92 ceutical Industries (Public Undertakings). 8,91,50,000 8,91,50,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 9,75,00,000 9,75,00,000 
6860—Loans for Consumer Industries 
_ 	 (Public Undertakings). 8,05,00,000 8,05,00,000 
Total 49,10,00,000 49,10,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
• and Minerals 
4856—Capital Outlay on Petrochemical 
Industries (Excluding Public 
Undertakings). 42,80,00,000 42,80,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 99,00,000 99,00,000 
93 4885—Other Capital Outlay on 
Industries and Minerals (Excluding 
Public Undertakings). 24,62,00,000 24,62,00,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 15,00,000 15,00,600 
Total 68,56,00,000 68,56,00,000 
142 
The West Bengal Appropriation (No. 2) Act, 1992. 
XI of 1992.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4859—Capital Outlay on Telecommu- 
nication and Electronic Industries. 10,50,00,000 10,50,00,000 
94 F—Loans and Advances 
6859—Loans for Telecommunication 
and Electronic Industrie .s. 6,00,00,000 6,00,00,000 
Total 16,50,00,000 16,50,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under- 
takings and Closed and Sick Industries. 3,50,00,000 3,50,000 3,53,50,000 
F—Loans and Advances 
6857—Loans for Chemical and Pharma- 
95 ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 15,00,000 15,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 13,69,00,000 13,69,00,000 
Total 17,34,00,000 3,50,000 17,37,50,000 
143 
The West Bengal Appropriation (No. 2) Act, 1992. 
[West Ben. Act XI of 1992.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedin g  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 1,61,00,000 1,61,00,000 
96 6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
Industries). 8,08,00,000 8,08,00,000 
Total 9,69,00,000 9,69,00,000 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
97 4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries). 55,00,000 55,00,000 
E—Public Debt 
6003—Internal Debt of the State 
Serial Government. 9,53,15,98,000 9,53,15,98,000 
98 6001 	 Loans and Advances from 
Central Government. 2,94,85,08,000 2,94,85,08,000 
Total 12,48,01,06,000 12,48,01,06,000 
F—Loans 	 Advances • and 
7610—Loans to Government Servants etc. 33,60,00,000 33,60,00,000 
99 
7615—Miscellaneous Loans 10,00,60,000 10,00,60,000 
Total 43,60,60,000 43,60,60,000 
Grand Total 67,34,15,55,000 22,32,13,87,000 89,66,29,42,000 
144 

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