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The West Bengal Appropriation ( No. 2 ) Act, 1963

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
Legislative Department 
West Bengal Act XI of 1963 
THE WEST BENGAL APPROPRIATION (No. 2) ACT, 
1963. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 30th March, 1963.] 
[30th March, 1963.] 
4n Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund 
of West Bengal for the services and purposes of the 
year ending on the this+tyfirst day of March, 1963. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 
1963; 
It is hereby enacted in the Fourteenth Year of the 
Republic of India, by the Legislature of West Bengal, as 
follows :- 
1. This Act may be called the West Bengal Appropria- 
tion (No. 2) Act, 1963. 	 title. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in 
'the aggregate to the sum of rupees six crores, seventy-two 
lakhs, eighty-one thousand and five hundred and sixty-seven 
towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first 
day of March, 1963, in respect of the services and purposes 
specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from 
and out of the Consolidated Fund of West Bengal by this 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1963. 
Price—Indian, 12 nP.; English, 3d. 
Issue of 
Rupees 
6,72,81,567 
out of the 
Consolida-
ted Fund 
of Wes* 
Bengal 
for the 
year 
1962-63. 
Appro-priation. 
2 	 The West Bengal Appropriation (No. 2) Act, 1963. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 	 C. 
Sums not exceeding 
Grant 
No. Services and purposes. Voted 
by the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Total. 
9—Land Revenue 
10—State Excise Duties 
14—Stamps .. 
15—Registration Fees 
16—Interest on Debt and other obliga-
tions. 
19—General Administration 
21—Administration of Justice 
22—Jails 
23—Police 
26—Miscellaneous Departments—Fire 
Services. 
28—Education 
29—Medical .. 
30—Public Health 
39—Miscellaneous Social and Develop- 
mental Organisations—Welfare 	 of 
Scheduled Tribes and Castes and 
other backward classes. 
33 44—Irrigation, Navigation, Embank-
ment and Drainage Works (Non-
commercial). 
50—Public Works 
53—Ports and Pilotage 
64—Famine Relief 
65—Pensions and other Retirement 
benefits. 
71—Miscellaneous—Contributions 
Rs. 
2,44,000 
95,000 
1,48,000 
13,27,000 
2,62,000 
50,05,000 
5,58,950 
29,10,000 
27,92,400 
20,00,000 
6,94,900 
2,64,09,000 
1,70,60,000 
Rs. 
6,000 
363 
905 
16,64,000 
17,000 
2,38,000 
9,561 
Rs. 
6,000 
2,44,363 
95,000 
1,48,905 
16,64,000 
13,44,000 
2,38,000 
2,62,000 
50,14,561 
5,58,950 
2 
3 
7 
8 
9 
12 
13 
14 
15 
16 
19 
20 
21 
31 
29,10,000 
	
11,600 	 28,04,000 
	
69,700 	 69,700 
	
1,589 	 1,589. 
	
1,000 	 1,000 	
4 
	
1,78,000 	 21,78,000 
6,94,900 
1,811 2,64,10,811 
	
8,000 	 8,000 
5,000 1,70,65,000 
34 
35 
36 
37 
41 
1 
Grant 
No. 
42 
45 
45A 
47 
49 
The West Bengal Appropriation (No. 2) Act, 1963. 	 3 
XI Of 1963.] 
(Schedule ) 
2 3 
Services and purposes. 
Sums not exceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the 
Consolidated 
Fund. 
Total. 
71—Miscellaneous—Other Miscellaneous 
Expenditure. 
109—Capital Outlay on Other Works 
Rs. Rs. 
1,12,000 
Rs. 
1,12,000 
Total—Grant No. 42 	 .. 1,12,000 1,12,000 
16—Interest on Debt and other obliga- 
tions—Expenditure 	 on 	 displaced 
persons. 
71—Miscellaneous—Expenditure on dis-
placed persons. 
9,86,000 21,08,000 20,94,000 
Public 	 Debt— 	 Loans 	 for 	 displaced 
persons. 
Total—Grant No. 43 	 .. 9,86,000 11,08,000 20,94,000 
78—Pre-partition payments 3,000 3,000 
78A—Expenditure connected with the 33,03,000 33,03,000 
National Emergency, 1962. 
103—Capital Outlay on Public Works .. 32,000 32,000 
124—Capital 	 Outlay 	 on 	 Schemes 	 of 18,788 18,788 
Government Trading. 
Grand Total 6,37,98,250 34,83,317 6,72,81,567 
WSGP.63/4-12011A-511 

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