The West Bengal Appropriation ( No. 2 ) Act, 1965

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act VI of 1965 
THE WEST BENGAL APPROPRIATION (NO. 2) AGT, 
1965. 
[Passed by the West Bengal Legislature.] 
Assent of the Governor was first published in the Calcutta Gazette, Extra-
arch:story, of the 20th Marsh, 1966.] 
[30th March, 1965.] 
An Act to authorise payment and appropriation of certain 
further SUMS from, anti out of the Consolidated Fund of 
West Bengal for the services and purposes of the year 
ending on. the thirty-first day of March, 1965. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of he 
Consolidated Fund of West Bengal for th.e services and 
purposes of the year ending on the thirty-first day of 
March, 1965; 
It is hereby enacted in the Sixteenth -Year of the 
Republic of India, by the Legislature of West Bengal, as 
follows:- 
1. This Act may be called the West Bengal Appropria-
tion (No. 2) Act, 1965. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in 
the aggregate to the sum of rupees thirty-eight crores. 
sixty-eight lakhs, thirteen thousand and three hundred and 
twenty-one towards defraying the several charges which 
will come in course of payment during the year ending on 
the thirty-first day of March, 1965, in respect of the services 
and purposes specified in column 2 of the. Schedule. 
3. The sums authorised to be paid and applied from 
and out of the Consolidated Fund of West Bengal by this 
Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on 
the thirty-first day of March, 1965. 
Price—lindian, 12 P. ; English, 3d. 
Short 
title. 
Issue of 
Rupees 
38,68,13, 
321 
out of 
the Con-
solidated 
Fund of 
West 
Bengal for 
the year 
1964-65. 
Appropria-
tion. 
81,000 
2,95,009 
8,04,100 
2,000 
6,500 
2,090 
601 
1,441 
93,638 
33,56,009 
14,40,000 
20,34,000 
2,24,52,100 
92,59,000 
1,000 
4,20,46,000 
55,80,500 
2,000 
601 
1,441 
6,15,000 
93,639 
93,638 	 93,630 
G 	 'The West Bengal Appropriatio ,n, (No.' .2) Act, 1968. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
	 Atembans.immeamee te=max.v 
1 	 2 
8unas not exceeding 
Service's' and purposes. Voted by the Charged on the 
Assembly. 	 Fund. 
Total. 
Rs. 
22,000 
66,000 
4,84,000 
1,23,000 
1,05,000 
1,73,000 
3,87;600 
9,27,000 
Rs. 
66,000 
36,000 
Grant 
No. 
J 
1 	 47 -Taxes on Income other than 
CorpOration Tax. 
2 	 9—Land Revenue 
3 	 10--State Excise Duties 
6 12—Sides Tax 
6 13—Other Taxes and Duties 
7 14--Stamps 
8 	 15-41egiStratiOn Fees 
11 	 18--Parliament, State and Union 
Territory Legislatures. 
12 	 19—General Administration 
13 	 21—Administration of Justice .. 
14 22--Jails 
16 23—Police 
17 26—Miscellaneous Departments—
Excluding Fire Services. 
18 27—Scientific Departments 
19 28--Education 
20 29—Medical 
21, 30--Public Health 
22 31—Ag,rioulture—Agriculture 
24 23—Animal Husbandry 
26 95A—Capital Outlay en Consumer 
- Co-operatives. 
r 35—Industries—Industries 
26 96—Capital Outlay ©n Industrial 
Development. 
Total—Grant No. 26 .. 
Rs: • 
22,000 
4,84,000 
1,23,000 
1,05,000 
1,73,000 
3,87,600' 
1,91,000 
32,75 ;000 
11,45,000 
20,34,000 
2,21,48,000 
92,57,000 
1,000 
4,20;46;000 
55,74,000 
6,15,000 
T taL 
Rs. 
1,44 
3,12,000 
8,000 
18,90,000 
1,96,23,000 
2,29,86,090 
1,46,12,094 
1,46,12,000 
5,11,000 
2.47,29,000 
20,000 
2,48,000 
2,000 
39,66,000 
The f est./lengal Appropriat7on (No. 2) Act, 196,5. 
1/1 of 1965.1 
(Sc110241.) 
2 3 
Sams not exceeding 
1 
Grant :  
No: Services and purposes. Voted by the Charged on the 
Legislative iConsolidated 
Assembly. 	 Fund. 
Rs. 	 h 	 Ils. 
1,449 
34A 
36—Industries—Cottage 
Industries. 
35--Industries--Cinchona 	 • • 
39—Miscellaneous Social and 
Developmental Organisations 
—Welfare of Scheduled 
Tribes and Castes and Other 
Backward Classes. 
39—Miscellaneous Social and 
Developmental Organisations 
—Excluding Welfare of 
Scheduled Tribes and Castes 
and Other Backward Classes. 
42—Multipurpose River Schemes 
50—Public Works 
5IA—Greater Calcutta Develop.
meat Scheme. 
106A—Capital Outlay on Greater. 
Calcutta Development Scheme. 
27 
• 28 
31 
32 
33 
34 
3,12,000 
• 
18,90,000 
1,98,23,000 
2,29,84,000 
1,46,12,000 
3,80. 
2,909 
TOtal—Grant No. 34A . 1,46,12,000 ' 
36 	 53L—Ports and Pilotage 
37 	 64,—Famine Relief 
38 	 65—Pensions and Other Retire- 
ment Benefits. 
4.0 	 66—Stationery and Printing 
' 4i" 	 70—FOrieSt ' 
a 71—Miscellaneous—
Contributions. 
f 71—Miscellaneous—Other 
Miscellaneous Expenditure. 
1 109 —Capital Outlay on Other 
L • 	 Works. 
Total—Grant No. 43 .. 
5,11,000 
2,47,29,000 
29,999 
2,48,000 
2,900 
39,40,000 	 38,09 
3,24,999 
. 3,24,999 
3,24,000 
3,24,000 
I 3 
1,20,68,000 
Total—Giant No. 44 ,20,68,000 1;20,0,000 
I 
44 
46 
49 2,96,000 
12,000 
Public Debt 
Floating Debt 
26,000 
2,90,000 
18,41,17,000 
1,26,12,000 
Total—Grant No. 51 
ij 
Snore not exceeding 
Services sad purpneea. Voted by the !Charged on the 
Legislative Consolidated Total. 
Assembly. 	 Fond. 
Grant 
No. 
Ile. 
7I—ilisnaBanaoug--Bxpenditure 
on displaced persons. 
109—Capital Outlay on Other 
Works—Expencliture 	 on 
displae.ed persons. 
Loans and Advances by State 
and Union Territory Govern-
ments—Loans and Advances 
to displaced. persona. 
1,20,68,000 
78--Pre-partition payments . . 
103—Capital Outlay on Public 
Works.. 
50 124—Capital Outlay on &heroes 
of Government Trading. 
26,000 
18,41,05,00 
1. 
Loans from Central Govern-
ment (excluding loans for 
Community Development 
Projects, etc., and displaced 
persons). 	 J 
1,26,12,000 
Grand Total 	 . . 	 37,26,28,601 
	
1,26,12,000 	 1,26,12,000 
	
3,41,84,720 	 38,68,13,321 
4 	 Th rest Berved Aenympricatpo—  n (N.. 2) Ad, 190. 
Mee Bee. Act VI et tees.) 
(&laka& ) 
WBC4P-65/66-2019A-514 

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