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The calcutta university ( extension of term of office of first vice-chancellor ) act, 1953

West Bengal · state statute
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vr West Bengal Act XXII of 1953 
~ THE CALCUTTA UNIVERSITY (EXTENSION OF TERM — 
ae » OF OFFIGE OF FIRST VIGE<GHANGELLOR) ACT, - 
“9953. to, : 
' [Passed by the West Bengal Legislature. i 
oye " [Assent of the Governor was first published in the , Calcutta” Gazette, 
ee, Betraordinary, of the 11th December, 1953.] Cone 
yo! jAin ‘Aci to provide. for the extension of the term of ‘office of: 
Se the first ‘Vice-Chancellor. of the Unwersity of Calcutta. 
Vo - Wautinzas it is expedient in the public interest to extend 
-. the term of office of the first Vice-Chancellor of the Univer- 
" sity of Calcutta ; , : . 
Tt is hereby enacted as follows :— 
1. (2) This Act may be called the- Calcutta University ‘Short title 
        
      
    
    
    
  4 . oo, (Extension of Term of Office of First Vice-Chancellor) Act, oo Loot 
1953. ~ | COMOROS -ment. - ' 
(2) Tt shall be deemed to have come into force on. the- 
1th day of September, 1953. a 
. 
a |! %& Notwithstanding anything contained in . sub- Bxtension i “|, 
| “ Lest ‘Ben. section (J) of section 52 of the Calcutta University Act, of the term * ."” 
wet XVEIT 1951, or in any order made thereunder, the, Vice-Chancellor ‘of office of 
of 1951. . of the University of Caleutta appointed under - -that sub- vise- 
section and referred to in that Act as the first Vice-Chancel- Chanecllor* 7: |: 
we | Jor, shall hold office as the first Vice-Chancellor for a period of the. ** 
ve, of two years and six months from the date of his appointment University ; 
under that sub-section as such Vice-Chancellor. 
     
    
  ect 4 "s+ -, Price-Indian, annas 2; English, 3d. 
t 
| ARGP-5314-8288A-5M 
     

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