Assam — state statutes

1024 acts.

• The 'THE ASSAM CATTLE PRESERVATION ACT, 1950
• The Aerial Ropeways Act, 2022
• The Agriculturists Loans (Extension to United Khasi-Jaintia Hills District) Act, 1963
• The ASOM RASTRABHASA PRACHAR SAMITI (TAKING OVER OF MANAGEMENT AND CONTROL) ' ACT. 1984
• The Assam (Sales of Petroleum And Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1960
• The Assam (Sales Of Petroleum and Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1967
• The Assam (Sales Of Petroleum and Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1974
• The Assam (Sales of Petroleum and Petroleum Products, including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1977
• The Assam (Temporarily Settled Areas) Tenancy (Amendment) Act, 1953
• The Assam (Temporarily Settled Areas) Tenancy (Amendment) Act, 1974
• The ASSAM (TEMPORARILY SETTLED AREAS) TENANCY ACT 1971 (SINGLE DOCUMENT)
• The Assam (Temporarily Settled Districts) Tenancy (Amendment) Act, 1942
• The Assam (Temporarily Settled Districts) Tenancy (Amendment) Act, 1953
• The Assam (Temporarily Settled Districts) Tenancy Act, 1935
• The Assam (Temporary Settled Areas) Tenancy Act, 1971
• The Assam Acquisition of Land for Flood Control and Prevention of Erosion (Amendment) Act, 1959
• The Assam Acquisition of Land for Flood Control and Prevention of Erosion (Amendment) Act, 1962
• The Assam Acquisition of Land for Flood Control and Prevention of Erosion (Validation) Act, 1959
• The ASSAM ACQUISITION OF LAND FOR FLOOD CONTROL AND PREVENTION OF EROSION (VALIDATION) ACT, 1959 (SINGLE DOCUMENT)
• The Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955
• The ASSAM ACQUISITION OF LAND FOR FLOOD CONTROL AND PREVENTION OF EROSION ACT, 1955 (SINGLE DOCUMENT)
• The ASSAM ADHIARS PROTECTION AND REGULATION (AMENDMENT) ACT, 1952
• The Assam Adhiars Protection and Regulation (Amendment) Act, 1955
• The Assam Adhiars Protection and Regulation (Amendment) Act, 1957
• The Assam Adhiars Protection and Regulation (Amendment) Act, 1959
• The Assam Adhiars Protection and Regulation Act, 1948
• The Assam Administration of Justice in the Karbi Anglong District Act, 2009
• The Assam Administration of Justice in the North Cachar Hills District Act, 2009
• The ASSAM ADMINISTRATION OF JUSTICE IN THE NORTH CACHAR HILLS DISTRICTACT, 2009 (SINGLE DOCUMENT)
• The ASSAM ADMINISTRATION OF JUSTICE IN THE NORTH CACHAR HILLS DISTRICTACT, 2009 (SINGLE DOCUMENT)
• The ASSAM ADMINISTRATIVE 1AND PENSION TRIBUNAL ACT, 1977(Single Document)
• The Assam Administrative Tribunal (Amendment) Act, 1992
• The Assam Administrative Tribunal (Amendment) Act, 1996
• The Assam Administrative Tribunal (Amendment) Act, 2005
• The Assam Administrative Tribunal (Amendment) Act, 2008
• The Assam Administrative Tribunal Act, 1977
• The Assam Administrative Tribunal Act, 1977
• The Assam Adoption of Standard Weights Act, 1955
• The ASSAM ADOPTION OF STANDARD WEIGHTS ACT, 1955 (SINGLE DOCUMENT)
• The Assam Advocates Welfare Fund (Amendment) Act, 2009
• The Assam Advocates Welfare Fund Act, 1998
• The ASSAM ADVOCATES' WELFARE FUND ACT, 1998 (SINGLE DOCUMENT)
• The Assam Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
• The Assam Agricultural Farming Corporation (Amendment) Act, 1988
• The Assam Agricultural Farming Corporation Act, 1973
• The Assam Agricultural Income Tax (Amendment) Act, 2010
• The ASSAM AGRICULTURAL INCOME TAX ACT, 1939
• The Assam Agricultural Pests and Diseases Act, 1950
• The Assam Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2020
• The Assam Agricultural Produce Market (Amendment) Act, 2001
• The Assam Agricultural Produce Market (Amendment) Act, 2006
• The Assam Agricultural Produce Market Act, 1972
• The Assam Agricultural University (Amendment) Act, 1977
• The Assam Agricultural University (Amendment) Act, 1984
• The Assam Agricultural University (Amendment) Act, 1986
• The Assam Agricultural University (Amendment) Act, 2014
• The Assam Agricultural University Act, 1968
• The ASSAM AGRICULTURAL UNIVERSITY ACT, 1968 (SINGLE DOCUMENT)
• The Assam Aid to Industries (Small and Cottage Industries) (Amendment) Act, 1959
• The Assam Aid to Industries (Small and Cottage Industries) (Amendment) Act, 1960
• The Assam Aid to Industries (Small and Cottage Industries) (Amendment) Act, 1970
• The Assam Aid to Industries (Small and Cottage Industries) Act, 1955
• The ASSAM ALIENATION OF LAND (REGULATION) ACT 1980 (SINGLE DOCUMENT)
• The Assam Alienation of Land (Regulation) Act, 1980
• The Assam Amusements and Betting Tax (Amendment) Act, 1940
• The Assam Amusements and Betting Tax (Amendment) Act, 1946
• The Assam Amusements and Betting Tax (Amendment) Act, 1946
• The Assam Amusements and Betting Tax (Amendment) Act, 1946
• The Assam Amusements and Betting Tax (Amendment) Act, 1962
• The Assam Amusements and Betting Tax (Amendment) Act, 1963
• The Assam Amusements and Betting Tax (Amendment) Act, 1965
• The Assam Amusements and Betting Tax (Amendment) Act, 1966
• The Assam Amusements and Betting Tax (Amendment) Act, 1968
• The Assam Amusements and Betting Tax (Amendment) Act, 1969
• The Assam Amusements and Betting Tax (Amendment) Act, 1971
• The Assam Amusements and Betting Tax (Amendment) Act, 1971
• The Assam Amusements and Betting Tax (Amendment) Act, 1972
• The Assam Amusements and Betting Tax (Amendment) Act, 1979
• The Assam Amusements and Betting Tax (Amendment) Act, 1993
• The Assam Amusements and Betting Tax (Amendment) Act, 1995
• The Assam Amusements and Betting Tax (Amendment) Act, 1998
• The Assam Amusements and Betting Tax (Amendment) Act, 1999
• The Assam Amusements and Betting Tax (Amendment) Act, 2001
• The Assam Amusements and Betting Tax (Amendment) Act, 2002
• The Assam Amusements and Betting Tax (Amendment) Act, 2003
• The Assam Amusements and Betting Tax (Amendment) Act, 2003
• The Assam Amusements and Betting Tax (Amendment) Act, 2005
• The Assam Amusements and Betting Tax (Amendment) Act, 2007
• The Assam Amusements and Betting Tax (Amendment) Act, 2008
• The Assam Amusements and Betting Tax (Amendment) Act, 2009
• The Assam Amusements and Betting Tax (Amendment) Act, 2014
• The Assam Amusements and Betting Tax (Amendment) Act, 2016
• The Assam Amusements and Betting Tax (Second Amendment) Act, 1965
• The Assam Amusements and Betting Tax (Second Amendment) Act, 1968
• The Assam Amusements and Betting Tax Act, 1939
• The ASSAM AMUSEMENTS AND BETTING TAX ACT, 1939
• The ASSAM ANCIENT MONUMENTS AND RECORDS ACT, 1959
• The Assam Apartments (Construction and Transfer of Ownership) Act, 2006
• The ASSAM ASSESSMENT OF REVENUE FREE WASTE LAND GRANTS (AMENDMENT) ACT, 1949.
• The ASSAM ASSESSMENT OF REVENUE FREE WASTE LAND GRANTS ACT, 1948
• The ASSAM ASSESSMENT OF REVENUE FREE WASTE LAND GRANTS ACT, 1948 (SINGLE DOCUMENT)
• The Assam Authoritative Texts (State Laws) Act, 2018
• The ASSAM AUTHORITATIVE TEXTS (STATE LAWS) ACT, 2018 (SINGLE DOCUMENT)
• The Assam Autonomous Districts Administration of Justice (Amendment) Act, 1968
• The ASSAM AUTONOMOUS DISTRICTS ADMINISTRATION OF JUSTICE (MISCELLANEOUS PROVISIONS) ACT, 1957
• The Assam Autonomous Districts Administration of Justice Act, 1960
• The Assam Backward Classes Commission (Amendment) Act, 2015
• The ASSAM BACKWARD CLASSES COMMISSION ACT, 1993 (SINGLE DOCUMENT)
• The Assam Basic Education (Amendment) Act, 1958
• The Assam Betterment Fee and Mooring Tax (Dibrugarh) (Amendment) Act, 1965
• The ASSAM BETTERMENT FEE AND MOORING TAX (DIBRUGARH) ACT, 1953
• The Assam Bhoodan (Amendment) Act, 2000
• The Assam Bhoodan Act, 1965
• The ASSAM BHOODAN ACT, 1965 (SINGLE DOCUMENT)
• The Assam Births and Deaths Registration (Amendment) Act, 1936
• The Assam Births and Deaths Registration Act, 1935
• The Assam Births and Deaths Registration Act, 1935 (Single Document)
• The Assam Board of Revenue (Amendment) Act, 1974
• The Assam Board of Revenue (Amendment) Act, 2017
• The Assam Board of Revenue Act, 1959
• The ASSAM BOARD OF REVENUE ACT, 1962
• The ASSAM BORSTAL INSTITUTION ACT, 1968
• The ASSAM CATTLE DISEASES ACT, 1948
• The ASSAM CATTLE PRESERVATION ACT, 1950
• The ASSAM CEMENT CONTROL ACT, 1953
• The ASSAM CHILDREN ACT, 1970
• The Assam Cinemas (Regulation Amendment) Act, 1956
• The Assam Cinemas Act, 1953
• The ASSAM CLASSICAL - INSTITUTIONS (SANSKRIT AND PALI-PRAKRIT) .(PROVINCIALISATION) ACT
• The Assam Co-operative Land Mortgage Bank (Amendment) Act, 1964
• The Assam Co-operative Land Mortgage Bank (Amendment) Act, 1976
• The Assam Co-operative Land Mortgage Bank (Amendment) Act, 1990
• The Assam Co-operative Land Mortgage Bank Act, 1960
• The ASSAM CO-OPERATIVE LAND MORTGAGE BANK ACT, 1960
• The ASSAM CO-OPERATIVE LAND MORTGAGE BANK ACT, 1960 (SINGLE DOCUMENT)
• The Assam Co-operative Societies (Amendment) Act, 1953
• The Assam Co-operative Societies (Amendment) Act, 1954
• The Assam Co-operative Societies (Amendment) Act, 1973
• The Assam Co-operative Societies (Amendment) Act, 1974
• The Assam Co-operative Societies (Amendment) Act, 1975
• The Assam Co-operative Societies (Amendment) Act, 1989
• The Assam Co-operative Societies (Amendment) Act, 1990
• The Assam Co-operative Societies (Amendment) Act, 2012
• The Assam Co-operative Societies Act, 1949
• The Assam Co-operative Societies Act, 2007
• The Assam College Education (Provincialisation) Act Repealing Act, 1998
• The Assam College Employees (Provincialisation) (Amendment) Act, 2012
• The Assam College Employees (Provincialisation) (Amendment) Act, 2015
• The Assam College Employees (Provincialisation) (Amendment) Act, 2017
• The Assam College Employees (Provincialisation) Act, 2005
• The ASSAM COLLEGE EMPLOYEES (PROVINCIALISATION) ACT, 2005
• The ASSAM COMMISSIONERS' POWERS DISTRIBUTION (AMENDMENT) ACT, 1940
• The ASSAM COMMISSIONERS' POWERS DlSTRIBUTION ACT, 1939
• The ASSAM COMMITTEES OF THE LEGISLATURE (EVIDENCE) ACT, 1947
• The Assam Committees of the Legislature (Evidence) Act, 1947 (Single Document)
• The Assam Community Health Professionals (Registration and Competency) Act, 2015
• The Assam Compulsory Registration of Muslim Marriages and Divorces Act, 2024
• The Assam Consolidation of Holding Act, 1961 (Single Document)
• The Assam Consolidation of Holdings (Amendment) Act, 1966
• The Assam Contingency Fund (Amendment) Act, 1960
• The Assam Contingency Fund (Amendment) Act, 1975
• The Assam Contingency Fund (Amendment) Act, 1976
• The Assam Contingency Fund (Amendment) Act, 1977
• The Assam Contingency Fund (Amendment) Act, 1979
• The Assam Contingency Fund (Amendment) Act, 1980
• The Assam Contingency Fund (Amendment) Act, 1998
• The Assam Contingency Fund (Amendment) Act, 1999
• The Assam Contingency Fund (Amendment) Act, 2000
• The Assam Contingency Fund (Amendment) Act, 2007
• The Assam Contingency Fund (Augmentation of Corpus) (Amendment) Act, 1974
• The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 1953
• The Assam Contingency Fund (Augmentation of Corpus) Act, 1969
• The Assam Contingency fund (Augmentation of Corpus) Act, 1972
• The Assam Contingency Fund (Augmentation of Corpus) Act, 1973
• The Assam Contingency Fund (Augmentation of Corpus) Act, 2014
• The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2017
• The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2019
• The ASSAM CONTINGENCY FUND ACT. 1950
• The ASSAM COOPERATIVE SOCIETIES (AMENDMENT) ACT, 2019
• The Assam Court Fees (Amendment) Act, 1932
• The Assam Court Fees (Amendment) Act, 1936
• The Assam Court Fees (Amendment) Act, 1947
• The Assam Court Fees (Amendment) Act, 1950
• The Assam Court Fees (Amendment) Act, 1954
• The Assam Court Fees (Amendment) Act, 1955
• The Assam Court Fees (Amendment) Act, 1958
• The Assam Court Fees (Amendment) Act, 1960
• The Assam Court Fees (Amendment) Act, 1963
• The Assam Court Fees (Second Amendment) Act, 1958
• The ASSAM COURT OF WARDS (DELEGATION OF POWERS) ACT, 1943
• The ASSAM COURT OF WARDS (SECOND AMENDMENT) ACT, 1948
• The Assam Court-Fees (2nd Amendment) Act, 1958
• The Assam Court-Fees (Amendment) Act, 1958
• The Assam Court-Fees (Amendment) Act, 1960
• The Assam Criminal Law (Amendment) Act, 1970
• The Assam Criminal Law (Amendment) Act, 1978
• The ASSAM CRIMINAL LAW AMENDMENT ACT, 1934
• The Assam Criminal Law Amendment Act, 1934
• The Assam Criminal Law Amendment Act, 1935
• The Assam Criminal Law Amendment Act, 1936
• The Assam Criminal Law Amendment Act, 1953
• The ASSAM DADANS ACT, 1944.
• The ASSAM DARRANG AND LAKHIMPUR DISTRICT) (ASSIMILATION OF LAWS ON STATE SUBJECTS) ACT, 1951
• The ASSAM DARRANG AND LAKHIMPUR DISTRICTS) (ASSIMILATION OF LAWS ON STATE SUBJECTS) ACT, 1951
• The ASSAM DEBT CONCILIATION (AMENDMENT) ACT, 1943
• The Assam Debt Conciliation Act, 1936
• The ASSAM DEPUTY PRESIDENT'S SALARY ACT, 1937
• The ASSAM DEPUTY SPEAKER'S SALARIES AND ALLOWANCES BILL, 1958
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1956
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1958
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1959
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1969
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1970
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 1986
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2008
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2010
• The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2014
• The Assam Deputy Speakers Salary (Amendment) Act, 1954
• The Assam Deputy Speakers Salary Act, 1937
• The Assam Deputy Speakers Salary Act, 1948
• The Assam Development Authorities Act, 1964
• The Assam Development Authority Act, 1964 (Single Document)
• The ASSAM DISPLACED PERSONS (REHABILITATION LOANS) ACT, 1951
• The ASSAM DISPLACED PERSONS (REHABILITATION LOANS) ACT, 1951
• The Assam Districtwise Population Pattern Reflection in Services (in class III and class IV posts) Act, 1994
• The ASSAM DISTRICTWISE POPULATION PATTERN REFLECTION IN SERVICES (IN CLASS III AND CLASS IV POSTS) ACT, 1994.
• The Assam Don Bosco University Act, 2009
• The Assam Down Town University Act, 2010
• The ASSAM EASE OF DOING BUSINESS ACT, 2016.(Single Document)
• The ASSAM EDUCATION (PROVINCIALISATION OF SERVICES OF TEACHERS AND RE-ORGANISATION OF EDUCATIONAL INSTITUTIONS) ACT, 2017
• The ASSAM ELECTRICITY CONTROL (EMERGENCY POWERS) A CT, 1947
• The Assam Electricity Duty (Amendment & Validation ) Act, 2017
• The Assam Electricity Duty (Amendment) Act, 1964
• The Assam Electricity Duty (Amendment) Act, 1972
• The Assam Electricity Duty (Amendment) Act, 1984
• The Assam Electricity Duty (Amendment) Act, 2007
• The Assam Electricity Duty (Amendment) Act, 2010
• The Assam Electricity Duty (Amendment) Act, 2018
• The ASSAM ELECTRICITY DUTY (AMENDMENT) ACT, 2019
• The Assam Elementary Education (Provincialisation) (Amendment) Act, 1987
• The Assam Elementary Education (Provincialisation) Act, 1974
• The Assam Elementary Education (Provincialisation) Act, 1974 (Single Document)
• The Assam Elementary Education Act, 1962
• The Assam Elementary Education Act, 1968
• The ASSAM EMBANKMENT AND DRAINAGE ACT, 1953
• The Assam Embankment And Drainage Validation Act, 1960
• The ASSAM EMBANKMENT AND DRAINAGE VALIOATION ACT, 1960
• The ASSAM EMPLOYEES' PARENT RESPONSIBILITY AND NORMS FOR ACCOUNTABILITY AND MONITORING ACT, 2017.
• The ASSAM ENHANCED POLlCE DlSCIPLlNARY .POWERS ACT, 1950
• The Assam Entry Tax (Amendment) Act, 2005
• The Assam Entry Tax (Amendment) Act, 2011
• The Assam Entry Tax (Amendment) Act, 2012
• The Assam Entry Tax (Amendment) Act, 2013
• The Assam Entry Tax (Amendment) Act, 2014
• The Assam Entry Tax (Second Amendment) Act, 2009
• The Assam Entry Tax (Second Amendment) Act, 2014
• The Assam Entry Tax (Third Amendment) Act, 2009
• The Assam Entry Tax Act, 2008
• The Assam Evacuee Property (Amendment) Act, 1959
• The Assam Evacuee Property Act, 1951
• The ASSAM EXCISE (AMENDMENT) ACT, 1952
• The Assam Excise (Amendment) Act, 1976
• The Assam Excise (Amendment) Act, 1978
• The Assam Excise (Extension To Mizo District) Act, 1961
• The Assam Excise (Extension to Mizo District) Act, 1961
• The Assam Excise Act, 2000
• The Assam Excise Act, 2004
• The Assam Excise Act, 2018
• The Assam Executive Magistrates (Temporary Powers) Act, 1983
• The Assam Famine Relief And Insurance Fund (Amendment) Act, 1959
• The ASSAM FAMINE RELIEF AND INSURANCE FUND ACT, 1948
• The Assam Farmers (Group Irrigation) Act, 1978
• The Assam Farmers (Group Irrigation) Act, 1978
• The ASSAM filADRASSA EDUCATION (PROVINCIALISATION) ACT, 1995
• The Assam Finance (Sales Tax) (Amendment) Act,
• The Assam Finance (Sales Tax) (Amendment) Act, 1959
• The Assam Finance (Sales Tax) (Amendment) Act, 1965
• The Assam Finance (Sales Tax) (Amendment) Act, 1967
• The Assam Finance (Sales Tax) (Amendment) Act, 1971
• The Assam Finance (Sales Tax) (Amendment) Act, 1972
• The Assam Finance (Sales Tax) (Amendment) Act, 1973
• The Assam Finance (Sales Tax) (Amendment) Act, 1977
• The Assam Finance (Sales Tax) (Second Amendment) Act, 1968
• The ASSAM FINANCE ACT, 1939
• The ASSAM FINANCE ACT, 1940
• The ASSAM FINANCE ACT, 1941
• The ASSAM FINANCE ACT, 1942
• The ASSAM FINANCE ACT, 1943
• The ASSAM FINANCE ACT, 1945
• The ASSAM FINANCE ACT, 1946
• The ASSAM FINANCE ACT, 1947
• The ASSAM FINANCE ACT, 1948
• The ASSAM FINANCE ACT, 1949
• The ASSAM FINANCE ACT, 1950
• The ASSAM FINANCE ACT, 1952
• The ASSAM FINANCE ACT, 1953
• The ASSAM FINANCE ACT, 1954
• The Assam Finance Act, 1964
• The Assam Finance Act, 1965
• The Assam Finance Act, 1966
• The Assam Finance Act, 1967
• The Assam Finance Act, 1968
• The Assam Finance Act, 1969
• The Assam Finance Act, 1970
• The Assam Finance Act, 1971
• The Assam Finance Act, 1972
• The Assam Finance Act, 1973
• The Assam Finance Act, 1974
• The Assam Finance Act, 1976
• The Assam Finance Act, 1977
• The Assam Finance Act, 1978
• The Assam Finance Act, 1979
• The ASSAM FINANCE COMMISSION (MISCELLANEOUS PROVISION) ACT, 1995
• The Assam Fire Service (Amendment) Act, 2012
• The Assam Fire Service Act, 1985
• The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2005
• The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2005
• The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2007
• The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2009
• The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2011
• The Assam Fiscal Responsibility and Budget Management (Amendment) Act, 2017
• The Assam Fish Seed Act, 2005
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1957
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1959
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1962
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1970
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1972
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1975
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1976
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1984
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1986
• The Assam Fixation of Ceiling on Land Holdings (Amendment) Act, 1993
• The Assam Fixation of Ceiling on Land Holdings Act, 1956
• The ASSAM FOREST (AMENDMENT) ACT 1953
• The Assam Forest (Amendment) Act, 1943
• The ASSAM FOREST (AMENDMENT) ACT, 1952
• The Assam Forest (Amendment) Act, 1953
• The Assam Forest (Amendment) Act, 1964
• The Assam Forest (Removal and storage of Forest Produce) Regulation Act, 2000
• The Assam Forest Protection Force Act, 1986
• The Assam Forest Protection Force Act, 1986 (SINGLE DOCUMENT)
• The Assam Forest Regulation (Amendment) Act, 1971
• The Assam Forest Regulation (Amendment) Act, 1995
• The Assam Game and Betting Act, 1970
• The Assam Ganja and Bhang Prohibition (Amendment) Act, 1959
• The Assam Ganja and Bhang Prohibition (Amendment) Act, 1961
• The Assam Ganja and Bhang Prohibition (Amendment) Act, 1973
• The Assam Ganja and Bhang Prohibition (Amendment) Act, 1994
• The Assam Ganja and Bhang Prohibition Act, 1953
• The Assam General Clauses Act, 1915
• The Assam General Sales Tax (2nd Amendment) Act, 2003
• The Assam Goods and Services Tax (Amendment) Act, 2018
• The ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019
• The ASSAM GOODS AND SERVICES TAX ACT, 2017
• The Assam Gramdan (Amendment) Act, 1962
• The Assam Gramdan (Amendment) Act, 1966
• The Assam Gramdan (Amendment) Act, 1978
• The Assam Gramdan Act, 1961
• The Assam Gratuity (Amendment) Act, 2015
• The Assam Gratuity Act, 1992
• The Assam Ground Water Control and Regulation Act, 2012
• The Assam Ground Water Control and Regulation Act, 2012
• The ASSAM HANDICRAFT ARTISANS WELFARE FUND ACT, 1998
• The Assam Handicraft Artsans Welfare Fund Act, 1998 (Single Document)
• The Assam Health Establishments (Amendment) Act, 2006
• The ASSAM HEALTH ESTABLISHMENTS ACT, 1993
• The Assam Health Infrastructure and Services Department Fund Act, 2015
• The ASSAM HEALTH INFRASTRUCTURE AND SERVICES DEVELOPMENT FUND ACT, 2009 (SINGLE DOCUMENT)
• The Assam Heritage(Tangible) Protection, Preservation, Conservation and Maintenance Act, 2020
• The ASSAM HIGHER SECONDARY EDUCATION ACT, 1984
• The Assam Hill Land and Ecological Sites (Protection and Management) Act, 2006
• The ASSAM HILL LAND AND ECOLOGICAL SITES (PROTECTION AND MANAGEMENT) ACT, 2006 (SINGLE DOCUMENT)
• The ASSAM HINDU WOMEN'S RIGHTS TO PROPERTY (EXTENSION TO AGRICULTURAL LAND) ACT, 1943.
• The Assam Hindu Womens Rights to Property (Extension to Agricultural Land) Act, 1943
• The Assam Home Guards (Amendment) Act, 2015
• The Assam Homeopathic Medicine (Amendment) Act, 1959
• The Assam Homeopathic Medicine (Amendment) Act, 1988
• The Assam Homeopathic Medicine Act, 1955
• The Assam Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1985
• The Assam Industrial Infrastructure Development Corporation (Amendment) Act, 2000
• The Assam Industrial Infrastructure Development Corporation Act, 1990
• The ASSAM INDUSTRIES ESTABLISHMENTS (CONFERMENT OF PERMANENT STATUS TO WORKMEN) ACT, 1985
• The Assam Inland Water Transport Regulatory Authority Act, 2018
• The ASSAM INLAND WATER TRANSPORT REGULATORY AUTHORITY ACT, 2018 (SINGLE DOCUMENT)
• The Assam Irrigation (Amendment) Act, 1990
• The Assam Irrigation Water Users Act, 2004
• The Assam Irrigation Water Users Act, 2004 (Single Document)
• The Assam Junior Colleges (Provincialisation) Act, 2012
• The Assam Jute (Control of Prices) Act, 1950
• The ASSAM KALA-AZAR TREATMENT ACT, 1949
• The Assam Khadi and Village Industries Board (Amendment) Act, 1975
• The Assam Khadi and Village Industries Boards (Amendment) Act, 1956
• The Assam Khadi and Village Industries Boards (Amendment) Act, 1960
• The Assam Khadi and Village Industries Boards (Amendment) Act, 1963
• The Assam Khadi and Village Industries Boards (Amendment) Act, 1970
• The Assam Khadi and Village Industries Boards (Amendment) Act, 1975
• The Assam Khadi and Village Industries Boards (Amendment) Act, 1997
• The Assam Khadi and Village Industries Boards Act, 1955
• The ASSAM LAND (REQUISITION AND ACQUISITION) ACT, 1964
• The ASSAM LAND ACQUISITION (DIBRUGARH) ACT, 1953
• The Assam Land and Revenue (Amendment) Act, 1936
• The Assam Land and Revenue (Amendment) Act, 1943
• The Assam Land and Revenue Regulation (Amendment) Act, 1946
• The Assam Land and Revenue Regulation (Amendment) Act, 1947
• The Assam Land and Revenue Regulation (Amendment) Act, 1957
• The Assam Land and Revenue Regulation (Amendment) Act, 1959
• The Assam Land and Revenue Regulation (Amendment) Act, 1960
• The Assam Land and Revenue Regulation (Amendment) Act, 1962
• The Assam Land and Revenue Regulation (Amendment) Act, 1964
• The Assam Land and Revenue Regulation (Amendment) Act, 1971
• The Assam Land and Revenue Regulation (Amendment) Act, 1981
• The Assam Land and Revenue Regulation (Amendment) Act, 1990
• The Assam Land and Revenue Regulation (Amendment) Act, 1997
• The Assam Land and Revenue Regulation (Amendment) Act, 2009
• The ASSAM LAND AND REVENUE REGULATION (AMENDMENT) ACT, 2019
• The Assam Land Grabbing (Prohibition) Act, 2010
• The Assam Land Revenue and Rent (Surcharge) (Amendment) Act, 1976
• The Assam Land Revenue and Rent (Surcharge) Act, 1970
• The Assam Land Revenue Re-assessment (Amendment) Act, 1957
• The Assam Land Revenue Re-assessment (Amendment) Act, 1990
• The Assam Land Revenue Re-Assessment Act, 1936
• The ASSAM LAND REVENUE RE-ASSESSMENT ACT, 1936
• The ASSAM LAND-REVENUE, RENT AND CESS (APPORTIONMENT) ACT, 1950
• The ASSAM LAND-REVENUE, RENT AND CESS (APPORTIONMENT) ACT, 1950
• The Assam Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1964
• The Assam Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1970
• The Assam Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1979
• The ASSAM LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES ACT, 1958
• The ASSAM LEGISLATIVE ASSEMBLY MEMBERS' SALARIES AND ALLOWANCES ACT, 1958
• The ASSAM LEGISLATIVE ASSEMBLY MEMBERS' SALARIES, ALLOWANCES, AMENITIES AND PENSIONS (AMENDMENT) ACT, 2019
• The Assam Lifts and Escalators Act, 2006
• The Assam Liquor Prohibition ( 2nd Amendment) Act, 1956
• The Assam Liquor Prohibition ( Amendment) Act, 1956
• The Assam Liquor Prohibition ( Amendment) Act, 1976
• The Assam Liquor Prohibition (Amendment) Act, 1953
• The Assam Liquor Prohibition (Amendment) Act, 1963
• The Assam Liquor Prohibition (Amendment) Act, 1970
• The Assam Liquor Prohibition (Amendment) Act, 1973
• The Assam Liquor Prohibition (Amendment) Act, 1994
• The Assam Local Authorities Grants (Charged) (Amendment) Act, 1964
• The Assam Local Authorities Grants (Charged) Act, 1959
• The Assam Local Authorities Grants(Charged) act, 1959
• The ASSAM LOCAL BOARD ELECTIONS (EMERGENCY PROVISIONS) ACT, 1936
• The ASSAM LOCAL BOARD ELECTIONS (EMERGENCY PROVISIONS) ACT, 1953
• The Assam Local Funds (Accounts and Audit) (Amendment) Act, 1969
• The ASSAM LOCAL RATES (AMENDMENT) ACT, 1937
• The ASSAM LOCAL RATES (AMENDMENT) ACT, 1947
• The ASSAM LOCAL RATES (AMENDMENT) ACT, 1948.
• The ASSAM LOCAL RATES (AMENDMENT) ACT, 1953
• The ASSAM LOCAL RATES (AMENDMENT) ACT, 1954
• The ASSAM LOCAL RATES (AMENDMENT) · ACT, 1949
• The Assam Local Self-Government Fiscal Responsibility Act, 2011
• The Assam Lokayukta and Upa-Lokayuktas (Amendment) Act, 1987
• The Assam Lokayukta and Upa-Lokayuktas (Amendment) Act, 1990
• The Assam Lokayukta and Upa-Lokayuktas (Amendment) Act, 1999
• The Assam Lokayukta and Upa-Lokayuktas Act, 1985
• The ASSAM LUSHAI HILLS DISTRIC f (ACQUISITION OF CHIEFS' RIGHTS) ACT, 1954
• The ASSAM LUSHAI HILLS DISTRIC f (ACQUISITION OF CHIEFS' RIGHTS) ACT, 1954
• The ASSAM MADRASSA EDUCATION (PROVINCIALISATION) ACT, 1995
• The ASSAM MAINTENANCE OF PUBLIC 01fDER - ACT, 1947
• The Assam Maintenance of Public Order (Amendment) Act, 1968
• The Assam Maintenance of Public Order (Autonomous Districts) (Amendment) Act, 1970
• The ASSAM MAINTENANCE OF PUBLIC ORDER (AUTONOMOUS DISTRICTS) ACT, 1953
• The ASSAM MAINTENANCE OF PUBLIC ORDER (SECOND AMENDMENT) ACT, 1949
• The ASSAM MAINTENANCE OF PUBLIC ORDER - ACT, 1947
• The ASSAM MAINTENANCE OF PUBLIC ORDER. (AMENDMENT) ACT, 1953.
• The ASSAM MANAGEMENT OF EST ATES (EXTENSION TO AUTONOMOUS DISTRICT OF GARO HILLS) ACT, 1953
• The ASSAM MANAGEMENT OF EST ATES (EXTENSION TO AUTONOMOUS DISTRICT OF GARO HILLS) ACT, 1953
• The ASSAM MANAGEMENT OF ESTATES ACT, 1949.
• The ASSAM MANAGEMENT OF ESTATES ACT, 1949.
• The Assam Medical Act, 1916
• The Assam Medical Council (Amendment) Act, 2014
• The ASSAM MEDICAL COUNCIL ACT, 1999
• The ASSAM MEDICAL COUNCIL ACT, 1999
• The ASSAM MEDICARE SERVICE PERSONS AND MEDICARE SERViCE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2011
• The ASSAM MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2011.
• The Assam Micro, Small and Medium Enterprises(Facilitation of Establishment and Operation) Act, 2020 (Assam Act No.XIV of 2020) (1)
• The ASSAM MINISTERS' AND DEPUTY MINISTERS SALARIES AND ALLOWANCES ACT, 1958
• The ASSAM MINISTERS' AND DEPUTY MINISTERS SALARIES AND ALLOWANCES ACT, 1958
• The Assam Ministers' And Leader of the Opposition's Salaries, Allowances and Amenities Act, 2018
• The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 1970
• The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 2008
• The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 2010
• The Assam Mobile Theatre (Regulation and Artists' Welfare Fund) Act, 2010
• The Assam Mobile Theatre (Regulation and Artists’ Welfare Fund) Act, 2010 (single Document)
• The ASSAM MONEY LENDERS' (AMENDMENT) ACT, 1943
• The ASSAM MONEY LENDERS' ACT, 1934
• The ASSAM MONEY LENDERS' ACT, 1934.
• The ASSAM MONEY LENDERS' ACT, 1934.
• The ASSAM MONEY-LENDERS' (AMENDMENt) . ACT, 1948
• The ASSAM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1939
• The Assam Motor Vehicles Taxation (Amendment) Act, 2011
• The Assam Motor Vehicles Taxation (Amendment) Act, 2013
• The Assam Motor Vehicles Taxation (Amendment) Act, 2015
• The Assam Municipal (Amendment) Act, 1935
• The Assam Municipal (Amendment) Act, 1935
• The ASSAM MUNICIPAL (AMENDMENT) ACT, 1936
• The Assam Municipal (Amendment) Act, 1936
• The Assam Municipal (Amendment) Act, 1939
• The Assam Municipal (Amendment) Act, 1944
• The Assam Municipal (Amendment) Act, 1947
• The Assam Municipal (Amendment) Act, 1948
• The Assam Municipal (Amendment) Act, 1958
• The Assam Municipal (Amendment) Act, 1959
• The Assam Municipal (Amendment) Act, 1962
• The Assam Municipal (Amendment) Act, 1963
• The Assam Municipal (Amendment) Act, 1965
• The Assam Municipal (Amendment) Act, 1966
• The Assam Municipal (Amendment) Act, 1991
• The Assam Municipal (Amendment) Act, 1994
• The Assam Municipal (Amendment) Act, 1995
• The Assam Municipal (Amendment) Act, 1996
• The Assam Municipal (Amendment) Act, 1997
• The Assam Municipal (Amendment) Act, 1997
• The Assam Municipal (Amendment) Act, 2003
• The Assam Municipal (Amendment) Act, 2005
• The Assam Municipal (Amendment) Act, 2011
• The Assam Municipal (Amendment) Act, 2012
• The Assam Municipal (Amendment) Act, 2015
• The ASSAM MUNICIPAL (VALIDATION OF ELECTION&J· ACT, 1957
• The Assam Municipal Corporation Act, 2022
• The Assam Municipality Disclosure Act, 2007
• The ASSAM NAGARA RAJ ACT, 2007
• The Assam Nagara Raj Act, 2007
• The Assam New Motor Cars (Control of Commercial Sales) Act, 1948 (Single Document)
• The Assam Non-Agricultural Urban Areas Tenancy (Amendment) Act, 1958
• The Assam Non-Agricultural Urban Areas Tenancy (Amendment) Act, 1968
• The Assam Non-Agricultural Urban Areas Tenancy (Amendment) Act, 2008
• The Assam Non-Agricultural Urban Areas Tenancy Act, 1955
• The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018
• The ASSAM NON-GOVERNMENT EDUCATIONAL INSTITUTIONS (REGULATION AND MANAGEMENT) ACT, 2006
• The Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
• The Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018
• The ASSAM NON-GOVERNMENT EDUCATIONAL INSTITUTIONS (REGULATION OF FEES) ACT, 2018 (SINGLE DOCUMENT)
• The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969
• The ASSAM NON-TRADING COMPANIES ACT, 1960
• The ASSAM NON-TRADING COMPANIES ACT, 1960
• The ASSAM NOWGONG AND SIBSAGAR (ASSIMILATION OF LAWS) ACT, 1953.
• The ASSAM NURSES', MIDWIVES' AND HEALTH VISITORS' REGISTRATION ACT,. 194.4
• The ASSAM NURSES', MIDWIVES' AND HEALTH* VISITORS' REGISTRATION ACT, 1944
• The ASSAM NURSES', MIDWIVES' AND HEALTH* VISITORS' REGISTRATION ACT, 1944
• The Assam Official Language (Amendment) Act,1961
• The Assam Official Language (Amendment) Act,1964
• The Assam Official Language (Amendment) Act,1985
• The Assam Official Language Act, 1960 (Single Document)
• The Assam Official Language Act,1960
• The Assam Opium (Amendment) Act, 1933
• The ASSAM OPIUM (AMENDMENT) ACT, 1933
• The ASSAM OPIUM AMENDMENT (AUTONOMOUS DISTRICTS ) ACT, 1954
• The ASSAM OPIUM PROHIBITION (AMENDMENT) ACT, 1952
• The ASSAM OPIUM PROHIBITION (SECOND AMENDMENT) ACT, 1948
• The ASSAM OPIUM PROHIBITION ACT, 1947
• The ASSAM OPIUM PROHIBITION ACT, 1947
• The Assam Opium Smoking Act, 1927
• The Assam Panchayat (2nd Amendment) Act, 1964
• The Assam Panchayat (2nd Amendment) Act, 1997
• The Assam Panchayat (Amendment) Act, 1959
• The Assam Panchayat (Amendment) Act, 1960
• The Assam Panchayat (Amendment) Act, 1962
• The Assam Panchayat (Amendment) Act, 1964
• The Assam Panchayat (Amendment) Act, 1966
• The Assam Panchayat (Amendment) Act, 1970
• The Assam Panchayat (Amendment) Act, 1997
• The Assam Panchayat (Amendment) Act, 1999
• The Assam Panchayat (Amendment) Act, 2000
• The Assam Panchayat (Amendment) Act, 2001
• The Assam Panchayat (Number II) (Amendment) Act, 2002
• The Assam Panchayat Act, 1994
• The ASSAM PANCHAYAT EMPLOYEES (PROVINCIALISATION) ACT, 1999
• The ASSAM PANCHAYAT EMPLOYEES (PROVINCIALISATION) ACT, 1999
• The Assam Panchayati Raj (4th Amendment) Act, 1976
• The Assam Panchayati Raj (5th Amendment) Act, 1977
• The Assam Panchayati Raj (6th Amendment) Act, 1978
• The Assam Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2004
• The Assam Passengers and Goods Taxation (Amendment) Act, 1965
• The Assam Passengers and Goods Taxation (Amendment) Act, 1971
• The ASSAM PHYSICALLY HANDICAPPED EERSONS (EMPLOYMENT IN FAC'I'ORIEs) ACT, 1986
• The ASSAM PHYSICALLY HANDICAPPED PERSONS (EMPLOYMENT IN FACTORIEs) ACT, 1986
• The Assam Police Act, 2007
• The Assam Police Act, 2007 (Single Document)
• The ASSAM PREFERENTIAL STORES PURCHASE ACT, 1989
• The ASSAM PREFERENTIAL STORES PURCHASE ACT, 1989
• The Assam Prevention of Begging Act, 1964
• The Assam Preventive Detention (Amendment) Act, 2009
• The Assam Preventive Detention Act, 1980
• The Assam Prisons Act, 2013
• The ASSAM PRISONS ACT, 2013
• The Assam Private Fisheries Protection Act, 1935
• The ASSAM PRIVATE PLACEMENT AGENCIES FOR RECRUITMENT OF WORKERS (REGULATION) ACT, 2019
• The ASSAM PRIVATE PLACEMENT AGENCIES FOR RECRUITMENT OF WORKERS (REGULATION) ACT, 2019 (SINGLE DOCUMENT)
• The Assam Private Universities Act, 2007
• The ASSAM PROFESS IONS, TRADES, CALLINGS AND EMPLOYMENTS TAXATION (AMENDMENT) ACT, 1954
• The Assam Professionals, Trades, Callings and Employments Taxation (Amendment) Act, 1972
• The Assam Professions, Trades Callings and Employments Taxation (Amendment) Act, 2009
• The ASSAM PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS TAXATION (AMENDMENT) ACT, 1952
• The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1970
• The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1971
• The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1979
• The ASSAM PROFESSIONS, TRADES, CALLINGS, AND EMPLOYMENTS TAXATION ACT, 1947
• The ASSAM PROFESSIONS, TRADES, CALLINGS, AND EMPLOYMENTS TAXATION ACT, 1947
• The Assam Prohibition of Ragging Act, 1998
• The ASSAM PROHIBITION OF RAGGING ACT, 1998
• The ASSAM PROHIBITION OF RAGGING ACT, 1998
• The Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1951
• The Assam Protection of Interests of Depositors (In Financial Establishments) (Amendment) Act, 2013
• The Assam Protection of Interests of Depositors (In Financial Establishments) (Amendment) Act, 2014
• The ASSAM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2000
• The ASSAM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2000
• The Assam Public Health Act, 2010
• The Assam Public Premises (Eviction of Unauthorised Occupants) (Amendment)Act, 1977
• The Assam Public Premises (Eviction of Unauthorised Occupants) Act, 1971
• The Assam Public Premises (Eviction of Unauthorised Occupants)Act, 1971 (Single Document)
• The ASSAM PUBLIC PROCUREMENT ACT, 2017
• The ASSAM PUBLIC RECORDS ACT, 2002
• The ASSAM PUBLIC RECORDS ACT, 2002
• The Assam Purchase Tax (Amendment) Act, 1968
• The Assam Purchase Tax (Amendment) Act, 1971
• The Assam Purchase Tax (Amendment) Act, 1977
• The Assam Purchase Tax Act, 1967
• The Assam Rajiv Gandhi University of Cooperative Management Act, 2010
• The Assam Recovery of Loans (Amendment) Act, 1977
• The Assam Recovery of Loans Act, 1976
• The ASSAM REPEALING AND AMENDING ACT, 1953
• The ASSAM REQUISITION AND CONTROL OF VEHICLES ACT
• The ASSAM REVENUE RECOVERY (EXTENSION TO LUSHAI HILLS) ACT, 1954
• The Assam Rhinoceros Preservation (Amendment) Act, 1970
• The ASSAM RHINOCEROS PRESERVATION' ACT, 1954
• The ASSAM RIFLES (AMENDMENT) ACT, 1934
• The ASSAM RIFLES (AMENDMENT) ACT, 1936
• The Assam Right to Information Act, 2001
• The Assam Right to Public Service Act, 2012 (Single Document)
• The Assam Right to Public Services Act, 2012
• The Assam Royal Global University Act, 2013
• The ASSAM RURAL DEVELOPMENT CESS ACT, 1988
• The ASSAM RURAL HEALTH REGULATORY AUTHORITY ACT, 2004
• The ASSAM RURAL HEALTH REGULATORY AUTHORITY ACT, 2004
• The Assam Rural Indebtness Relief (Amendment) Act, 1976
• The ASSAM SALES TAX (AMENDMENT) ACT, 1952
• The ASSAM SALES TAX (AMENDMENT) ACT, 1954
• The Assam Sales Tax (Amendment) Act, 1958
• The Assam Sales Tax (Amendment) Act, 1959
• The Assam Sales Tax (Amendment) Act, 1960
• The Assam Sales Tax (Amendment) Act, 1961
• The Assam Sales Tax (Amendment) Act, 1966
• The Assam Sales Tax (Amendment) Act, 1967
• The Assam Sales Tax (Amendment) Act, 1971
• The Assam Sales Tax (Amendment) Act, 1972
• The Assam Sales Tax (Amendment) Act, 1977
• The Assam Sales Tax (Amendment) Act, 1979
• The Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978
• The ASSAM SCHEDULED CASTES AND SCHEDULED TRIBES 1RESERVATION OF POSTS IN SERVICES ACT, 1978 (SINGLE DOCUMENT)
• The Assam Science & Technology University Act, 2009
• The Assam Secondary Education (Amendment) Act, 1972
• The Assam Secondary Education (Provincialisation) Act, 1977
• The Assam Secondary Education Act, 1961
• The ASSAM SERICULTURE (SILK-WORM SEED, COCOON AND SILK YARN CONTROL) ACT, 1987
• The ASSAM SERICULTURE (SILK-WORM SEED, COCOON AND SILK YARN CONTROL) ACT, 1987 (SINGLE DOCUMENT)
• The Assam Shops and Establishment Act, 2022
• The Assam Shops and Establishments (Amendment) Act, 1979
• The Assam Shops and Establishments Act, 1971
• The ASSAM SHOPS AND ESTABLISHMENTS ACT,1948
• The Assam Shramik Bahini (Amendment) Act, 1970
• The Assam Shramik Bahini ACT, 1959
• The ASSAM SLUM AREAS ( IMPROVEMENT AND CLEARANCE) ACT, 1959
• The Assam Slum Areas (Improvement and Clearance) Act, 1959
• The ASSAM SPEAKER'S AND DEPUTY SPEAKER'S SALARIES, ALLOWANCES AND AMENITIES ACT, 2018 (SINGLE DOCUMENT)
• The Assam Speaker's Salaries and Allowances (Amendment) Act, 1958
• The Assam Speaker's Salaries and Allowances (Amendment) Act, 1959
• The Assam Speaker's Salaries and Allowances (Amendment) Act, 1970
• The ASSAM SPEAKER'S SALARIES AND ALLOWANCES ACT, 1958
• The ASSAM SPECIAL POWERS (PRESS) ACT, 1960
• The Assam Special Powers (Press) Act, 1960
• The ASSAM STAMP (AMENDMENT) ACT, 1950
• The Assam Stamp (Amendment) Act, 1958
• The Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959
• The Assam State Acquisition of Zamindaris (Amendment) Act, 1955
• The Assam State Acquisition of Zamindaris (Extension to Autonomous District of Garo Hills) Act, 1953
• The ASSAM STATE CAPITAL REGlON DEVELOPMENT AUTHORITY ACT, 2017
• The ASSAM STATE COMMISSION FOR MINORITIES ACT, 2003
• The Assam State Commission for Safai Karmacharis Act, 2023
• The ASSAM STATE COMMISSION FOR WOMEN ACT, 1994
• The Assam State Higher Education Council Act, 2017
• The ASSAM STATE HIGHER EDUCATION COUNCIL ACT, 2017 (SINGLE DOCUMENT)
• The Assam State Housing Board Act, 1972
• The Assam State Industrial Relief Undertakings (Special Provisions) (Amendment) Act, 1989
• The Assam State Industrial Relief Undertakings (Special Provisions) Act, 1984
• The ASSAM STATE LEGISLATURE (CONTINUANCE OF THE ENGLISH LANGUAGE) ACT, 1964
• The ASSAM STATE LEGISLATURE (DELEGATION OF POWERS) ACT 1980.
• The Assam State Legislature (Delegation of Powers) Act, 1980
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1952
• The ASSAM STATE LEGISLATURE MEMBERS (REMOVAL OF DISQUALIFICATIONS) (AMENDMENT) ACT, 1954
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1957
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1967
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1970
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 1973
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 2006
• The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 2012
• The ASSAM STATE LEGISLATURE MEMBERS (REMOVAL OF DISQUALIFICATIONS) ACT, 1950
• The Assam State Legislature Members (Removal of Disqualifications) Act, 1950
• The Assam State Road Transport (Amendment) Act, 1955
• The Assam State Road Transport Act, 1954
• The Assam State School Education Board Act, 2024
• The Assam State Transport Corporation (Prevention of Unauthorised Travel) Act, 1977
• The Assam State Vigilance Commission Act, 2010
• The Assam State Youth Commission Act, 2022
• The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2006
• The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2007
• The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2008
• The Assam Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2009
• The ASSAM TAX ON LUXURIES (HOTELS AND LODGING HOUSES) ACT, 1989
• The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2012
• The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2013
• The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2014
• The ASSAM TAXATION ( ON SPECIFIED LANDS) ACT, 1990
• The Assam Taxation (Liquidation of Arrear Dues) (Amendment) Act, 2007
• The ASSAM TAXATION (LIQUIDATION OF ARREAR DUES) (AMENDMENT) ACT, 2019
• The Assam Taxation (Liquidation of Arrear Dues) Act, 2005
• The Assam Taxation (on goods carried by roads or inland waterways) (Amendment) 1960
• The Assam Taxation (on goods carried by roads or inland waterways) (Amendment) 1961
• The Assam Taxation (on Goods carried by roads or inland waterways) (Amendment) Act, 1959
• The Assam Taxation (on luxuries) (Amendment) Act, 2000
• The Assam Taxation (on specified land) (2nd Amendment) Act, 2005
• The Assam Taxation (on specified Land) (Amendment) Act, 2005
• The Assam Taxation (on specified Lands) (Amendment) Act, 2009
• The Assam Taxation (on specified Lands) (Amendment) Act, 2010
• The Assam Taxation (on specified Lands) (Amendment) Act, 2016
• The Assam Taxation (on specified Lands) (Amendment) Act, 2017
• The Assam Taxation (on specified Lands) (Amendment) Act, 2018
• The ASSAM TAXATION (ON SPECIFIED LANDS) (AMENDMENT) ACT, 2019
• The Assam Taxation (on specified Lands) (Second Amendment) Act, 2009
• The Assam Taxation (Procedure for Rounding Off) Act, 1971
• The Assam Taxation (Publication of Information) Act, 1975
• The ASSAM TAXATION (SETTLEMENT OF DISPUTES) ' ACT, 2000
• The Assam Taxation (Settlement of Disputes) Act, 2000
• The Assam Taxation Laws (Amendment) Act, 1998
• The Assam Taxation Laws (Amendment) Act, 1999
• The Assam Taxation Laws Validation Act, 1961
• The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2011
• The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1963
• The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1964
• The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1985
• The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1990
• The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 2018
• The Assam Tea Plantations Employees Welfare Fund 1959
• The Assam Tea Plantations Provident And Pension Fund Scheme (Amendment) Act, 1970
• The ASSAM TEA PLANTATIONS PROVIDENT FUND AND PENSION FUND AND DEPOSIT LINKED INSURANCE FUND SCHEME (AMENDMENT) ACT, 2019
• The Assam Town and Country Planning (Amendment) Act,1962
• The Assam Town and Country Planning (Amendment) Act,1963
• The Assam Town and Country Planning (Amendment) Act,1985
• The Assam Town and Country Planning (Amendment) Act,1987
• The Assam Town and Country Planning (Amendment) Act,1994
• The Assam Town and Country Planning (Amendment) Act,2012
• The Assam Town and Country Planning Act, 1959
• The Assam Tribal Development Authority (Amendment) Act, 2005
• The Assam Tribal Development Authority Act, 2005
• The Assam Urban Areas Rent Control (Amendment) Act, 1946
• The Assam Urban Areas Rent Control (Amendment) Act, 1952
• The Assam Urban Areas Rent Control (Amendment) Act, 1964
• The Assam Urban Areas Rent Control (Amendment) Act, 1966
• The Assam Urban Areas Rent Control (Amendment) Act, 1968
• The Assam Urban Areas Rent Control (Amendment) Act, 1972
• The Assam Urban Areas Rent Control Act, 1949
• The Assam Urban Areas Rent Control Act, 1955
• The ASSAM URBAN AREAS RENT CONTROL ACT, 1955
• The Assam Urban Areas Rent Control Act, 1961
• The Assam Urban Immovable Property Tax (Amendment) Act, 1965
• The Assam Urban Immovable Property Tax (Amendment) Act, 1969
• The Assam Urban Immovable Property Tax Act, 1963
• The ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD ACT. 1985
• The Assam Value Added Tax (Amendment) Act, 2005
• The Assam Value Added Tax (Amendment) Act, 2007
• The Assam Value Added Tax (Amendment) Act, 2008
• The Assam Value Added Tax (Amendment) Act, 2009
• The Assam Value Added Tax (Amendment) Act, 2013
• The Assam Value Added Tax (Amendment) Act, 2014
• The Assam Value Added Tax (Amendment) Act, 2015
• The Assam Value Added Tax (Amendment) Act, 2016
• The Assam Value Added Tax (Amendment) Act, 2017
• The Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011
• The ASSAM VENTURE MADRASSA EDUCATIONAL INSTITUTIONS (PROVINCIALISATION OF SERVICES) ACT, 2011
• The Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011
• The Assam Venture Sanskrit and Pali Educational Institutions (Provincialisation of Services) Act, 2012
• The Assam Veterinary and Fishery University Act, 2024
• The Assam Veterinary Council Act, 1979
• The Assam Village Defence Organisation Act, 1966
• The ASSAM VILLAGE-CHAUKIDARI (AMENDMENT) ACT, 1949
• The Assam Weights and Measures (Enforcement) (Amendment) Act, 1960
• The Assam Weights and Measures (Enforcement) (Amendment) Act, 1964
• The Assam Weights and Measures (Enforcement) Act, 1958
• The Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015
• The ASSAM WITCH HUNTING (PROHIBITION, PREVENTION AND PROTECTION) ACT, 2015 (SINGLE DOCUMENT)
• The Assam Women (Reservation of Vacancies in Services and Posts) (Amendment) Act, 2010
• The Assam Women (Reservation of Vacancies in Services and Posts) Act, 2005
• The ASSAM WOMEN S UNIVERSITY, ACT 2013 (SINGLE DOCUMENT)
• The Assam Women's University Act, 2013
• The ASSAM WORKMEN'S PROTECTION ACT, 1984
• The Assam Yoga Council Act, 2018
• The ASSAM YOGA COUNCIL ACT, 2018 (SINGLE DOCUMENT)
• The ASSAM ·MAINTENANCE OF PUB:LIC ORDER (AUTONOMOUS DISTRICTS) ACT, 1953
• The Auniati University Act, 2022
• The Bengal Alluvion and Diluvion Regulation, 1825
• The BENGAL ATTACHED ESTATES MANAGEMENT REGULATION, 1827
• The BENGAL CORRUPTION AND EXTORTION REGULATION, 1827
• The BENGAL FOREIGN IMMIGRANTS REGULATION, 1812
• The BENGAL INHERITANCE REGULATION, 1793
• The BENGAL PATNI TALUKS REGULATION, 1819
• The BENGAL PUBLIC DEMANDS RECOVERY (ASSAM AMENDMENT) ACT, 1962
• The Bengal Regulation 1 of 1973
• The Bengal Regulation 2 of 1973
• The Bengal Regulation 8 of 1973
• The BENGAL TROOPS TRANSPORT AND TRAVELLERS' ASSISTANCE REGULATION, 1806
• The BENGAL TROOPS TRANSPORT REGULATION, 1825
• The BENGAL WILLS AND INTESTACY REGULATION,1799
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1935
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1965
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1967
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1973
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1978
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1992
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 1996
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 2004
• The Bengal, Agra and Assam Civil Court (Amendment) Act, 2005
• The Bengal, Agra and Assam Civil Court Act, 1887
• The Bengal, Bihar and Orissa and Assam Laws Act, 1912
• The BHARAT HYDRO POWER CORPORATION LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKING) ACT, 1996
• The BHATTADEV UNIVERSITY ACT, 2017
• The BIJNI SUCCESSION ACT,1931
• The Bodoland Autonomous Council (Amendment) Act, 1999
• The Bodoland University Act, 2009
• The Bongaigaon University Act, 2023
• The CATTLE TRESPASS (ASSAM AMENDMENT) ACT, 2002
• The CATTLE-TRESPASS (ASSAM AMENDMENT) ACT, 1986
• The CHIN HILLS REGULATION, 1896
• The CIVIL PROCEDURE (ASSAM AMENDMENT) ACT, 1941
• The CODE OF CIVIL PROCEDURE (ASSAM AMENDMENT) ACT, 1953
• The CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1964
• The Code of Criminal Procedure (Assam Amendment) Act, 1966
• The CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1983
• The CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1984
• The Code of Criminal Procedure (Assam) (Amendment) Act, 1980
• The Cotton College State University Act, 2011
• The Cotton University Act, 2017
• The Court Fees (Assam Amendment) Act, 1972
• The Court Fees (Assam Amendment) Act, 1972
• The Criminal Law Amendment (Extension to Autonomous Districts) Act, 1955
• The Deori Autonomous Council (Amendment) Act, 2005
• The Deori Autonomous Council (Amendment) Act, 2010
• The Dibrugarh University (Amendment) Act, 1967
• The Dibrugarh University (Amendment) Act, 1973
• The Dibrugarh University (Amendment) Act, 1975
• The Dibrugarh University (Amendment) Act, 1976
• The Dibrugarh University (Amendment) Act, 1978
• The Dibrugarh University (Amendment) Act, 2013
• The Dibrugarh University (First Amendment) Act, 1972
• The Dibrugarh University (Second Amendment) Act,1972
• The Dibrugarh University Act, 1965
• The Elephants' Preservation (Assam Amendment) Act, 1959
• The ELEPHANTS' PRESERVATION (ASSAM AMENDMENT) ACT, 1959
• The Essential Services Maintenance (Assam) Act, 1980
• The Gauhati Municipal Corporation (Amendment) Act, 1976
• The Gauhati Municipal Corporation (Amendment) Act, 1978
• The Gauhati Municipal Corporation (Amendment) Act, 1979
• The Gauhati Municipal Corporation (Amendment) Act, 1983
• The Gauhati Municipal Corporation (Amendment) Act, 1986
• The Gauhati Municipal Corporation (Amendment) Act, 1986
• The Gauhati Municipal Corporation (Amendment) Act, 1987
• The Gauhati Municipal Corporation (Amendment) Act, 1988
• The Gauhati Municipal Corporation (Amendment) Act, 1989
• The Gauhati Municipal Corporation (Amendment) Act, 1991
• The Gauhati Municipal Corporation (Amendment) Act, 1992
• The Gauhati Municipal Corporation (Amendment) Act, 1992
• The Gauhati Municipal Corporation (Amendment) Act, 1993
• The Gauhati Municipal Corporation (Amendment) Act, 1994
• The Gauhati Municipal Corporation (Amendment) Act, 1995
• The Gauhati Municipal Corporation (Amendment) Act, 2003
• The Gauhati Municipal Corporation (Amendment) Act, 2003
• The Gauhati Municipal Corporation (Amendment) Act, 2004
• The Gauhati Municipal Corporation (Amendment) Act, 2005
• The Gauhati Municipal Corporation (Amendment) Act, 2012
• The Gauhati Municipal Corporation (Amendment) No. 1 Act, 1995
• The Gauhati Municipal Corporation (Amendment) No.2 Act, 1995
• The Gauhati Municipal Corporation (First Amendment) Act, 1994
• The Gauhati Municipal Corporation (Second Amendment) Act, 1994
• The Gauhati Municipal Corporation (Second Amendment) Act, 2006
• The Gauhati Municipal Corporation Act, 1969
• The Gauhati Municipal Corporation Act, 2009
• The Gauhati University (Amendment) Act, 1949
• The Gauhati University (Amendment) Act, 1960
• The Gauhati University (Amendment) Act, 1964
• The Gauhati University (Amendment) Act, 1965
• The Gauhati University (Amendment) Act, 1968
• The Gauhati University (Amendment) Act, 1972
• The Gauhati University (Amendment) Act, 1973
• The Gauhati University (Amendment) Act, 1975
• The Gauhati University (Amendment) Act, 1976
• The Gauhati University (Amendment) Act, 1978
• The Gauhati University (Amendment) Act, 2013
• The Gauhati University Act, 1947
• The GOALPARA TENANCY (AMENDMENT) ACT, 1936
• The Goalpara Tenancy (Amendment) Act, 1943
• The Goalpara Tenancy (Amendment) Act, 1970
• The GOALPARA TENANCY (EMERGENCY PROVISIONS) ACT, 1962
• The GOALPARA TENANCY (EXTENSION TO AUTONOMOUS DISTRICT OF GARO HILLS) ACT, 1953
• The GOOD CONDUCT PRISONERS' PROBATIONAL RELEASE ACT, 1938
• The Guwahati Building Construction (Regulation) Act, 2010
• The GUWAHATI BUILDING CONSTRUCTION (REGULATION) ACT, 2010
• The Guwahati Metropolitan Development Authority (Amendment) Act, 1989
• The Guwahati Metropolitan Development Authority (Amendment) Act, 1995
• The Guwahati Metropolitan Development Authority (Amendment) Act, 2004
• The Guwahati Metropolitan Development Authority (Amendment) Act, 2005
• The Guwahati Metropolitan Development Authority (Amendment) Act, 2006
• The Guwahati Metropolitan Development Authority (Amendment) Act, 2011
• The Guwahati Metropolitan Development Authority Act, 1985
• The Guwahati Metropolitan Drinking Water and Sewerage Board Act, 2009
• The GUWAHATI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2019
• The GUWAHATI PREVENTION OF DEFACEMENT OF PROPERTY ACT, 2006
• The Guwahati Water Bodies (Preservation and Conservation) (Amendment) Act, 2010
• The Guwahati Water Bodies (Preservation and Conservation) Act, 2008
• The Guwahati Water Bodies (Preservation and Conservation) Act, 2008
• The GUWAHATI WATER.BODIES (PRESERVATION AND CONSERVATION) (AMENDMENT) ACT, 2010
• The GUWAHATI WATERBODIES (PRESERVATION AND CONSERVATION) ACT, 2008
• The INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION REGULAATION, 1823
• The INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION REGULATION, 1793
• The INDIAN MEDICAL DEGREES (ASSAM AMENDMENT) ACT, 1948.
• The INDIAN STAMP (ASSAM AMENDMENT) ACT, 1968
• The Indian Stamp (Assam Amendment) Act, 1968
• The Indian Stamp (Assam Amendment) Act, 1971
• The INDIAN STAMP (ASSAM AMENDMENT) ACT, 1990
• The Indian Stamp (Assam Amendment) Act, 2008
• The INDIAN STAMP (ASSAM AMENDMENT) ACT, 2008
• The INDIAN STAMP (ASSAM AMENDMENT) ACT, 2013
• The INDIAN TOLLS (AMENDMENT ACT, 1931
• The Industrial Disputes (Appellate Tribunal) (Extension to the Assam Autonomous Districts) Act, 1956
• The Industrial Disputes (Appellate Tribunal) (Withdrawal of Assam Modification Orders) Act, 1958
• The Industrial Disputes (Assam Amendment) Act, 1962
• The Industrial Disputes (Assam Amendment) Act, 2007
• The Industrial Disputes (Assam Amendment) Act, 2017
• The Jagannath Barooah University Act, 2023
• The Jogighopa (Assam) Unit of Ashok Paper Mills Limited (Acquisition and Transfer of Undertaking) Act, 1990
• The Kamatapur Autonomous Council Act, 2020
• The Kokrajhar University Act, 2024
• The KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY ACT, 2005
• The Krishnaguru Adhyatmik Visvavidyalaya Act, 2017
• The KRISHNAGURU ADHYATMIK VISVAVIDYALAYA ACT, 2017 (Single Doc)
• The Lalung (Tiwa) Autonomous Council Act, 1995
• The LAND IMPROVEMENT LOANS (EXTENSION TO MIZO AND UNITED KHASl-JAINTIA HILLS DISTRICT) ACT, 1963
• The lNDIAN STAMP (ASSAM AMENDMENT) ACT, 2004
• The MADHABDEV UNIVERSITY ACT, 2017
• The MAHAPURUSHA SRIMANTA SANKARADEVA VISWAVIDYALAYA ACT, 2013
• The MAHAPURUSHA SRIMANTA SANKARADEVA VISWAVIDYALAYA ACT, 2013
• The Majuli Cultural Landscape Region Act, 2006
• The MAJULI UNIIVERSITY OF CULTURE ACT, 2017
• The Matak Autonomous Council Act, 2020
• The MATERNITY BENEFIT (ASSAM AMENDMENT) ACT, 1963
• The MATERNITY BENEFIT (ASSAM AMENDMENT) ACT, 1963
• The MATERNITY BENEFIT (ASSAM AMENDMENT) ACT, 1983
• The MINIMUM WAGES (ASSAM AMENDMENT) ACT, 1964
• The Mising Autonomous Council (Amendment) Act, 2008
• The MISSING AUTONOMOUS COUNCIL ACT, 1995
• The Missing Autonomous Council Act, 1995
• The Moran Autonomous Council Act, 2020
• The MOTOR VEHICLES (ASSAM AMENDMENT) ACT, 1968
• The Motor Vehicles (Assam Amendment) Act, 1968
• The Nagaon University Act, 2023
• The National Law School and Judicial Academy, Assam Act, 2009
• The NATIONAL LAW UNIVERSITY AND JUDICIAL ACADEMY, ASSAM ACT, 2009 (SINGLE DOCUMENT)
• The National Sports Club of Assam (Taking over of management and control) Act, 1977
• The NDIAN ELECTRICITY (ASSAM AMENDMENT) ACT, 1973
• The PAYMENT OF WAGES (ASSAM AMENDMENT) ACT, 1969
• The PAYMENT OF WAGES (ASSAM AMENDMENT) ACT, 1969
• The PLANTATIONS LABOUR (ASSAM AMENDMENT) ACT, 2017
• The Plantations Labour (Assam Amendment) Act, 2017
• The Pragjyotishpur University Act, 2022
• The PRESS (OBJECTIONABLE MATTER) (EXTEN- SlO:N TO ASSAM AUTONOMOUS DISTRICTS) ACT, 1953
• The PRESS (OBJECTIONABLE MATTER) (EXTENSlON TO ASSAM AUTONOMOUS DISTRICTS) ACT, 1953
• The PRESS AND REGISTRATION OF BOOKS (EX'rENSIQN TO LUSHAI HILLS) ACT, 1954
• The PRESS AND REGISTRATION OF BOOKS (EXTENSION TO LUSHAI HILLS) ACT, 1954
• The PRESS AND REGISTRATION OF BOOKS (EXTENSIQN TO LUSHAI HILLS) ACT, 1954
• The Prisons (Assam Amendment) Act, 1956
• The Prisons (Assam Amendment) Act, 1967
• The PUBLIC GAMBLING (EXTENSION TO MIZO DISTRICT) ACT, 1962
• The PUBLIC GAMBLING (EXTENSION TO MIZO DISTRICT) ACT, 1962
• The RABINDRANATH TAGORE UNIVERSITY ACT, 2017
• The Real Estate (Regulation and Development) Act, 2016
• The REGISTRATION (ASSAM AMENDMENT) ACT, 2009
• The REGISTRATION (ASSAM AMENDMENT) ACT, 2009
• The Registration (Assam Amendment) Act, 2009
• The Registration (Assam Amendment) Act, 2009
• The Registration (Assam Amendment) Act, 2013
• The Registration (Assam Amendment) Act, 2013
• The Revenue Recovery (Assam Amendment) Act, 1971
• The Salary and Allowances of the leader of Opposition in the Assam Legislative Assembly Act, 1978
• The SHILLONG (EXECUTION OF DECREES ) ACT, 1943.
• The SHILLONG (RIFLE RANGE AND UMLONG) CANTONMENTS ASSIMILATION OF STATE LAWS ACT, 1953
• The SHILLONG (RIFLE RANGE AND UMLONG) CANTONMENTS ASSIMILATION OF STATE LAWS ACT, 1953
• The SHILLONG (RIFLE RANGE AND UMLONG) CANTONMENTS ASSIMILATION OF STATE LAWS ACT, 1953
• The SHILLONG (RXECUTION OF DECREBS ) ACT, 1943
• The SHILLONG CIVIL COURTS AND LAWS ACT, 1947
• The SHILLONG CIVIL COURTS AND LAWS ACT, 1947
• The Sibsagar University Act, 2023
• The SOCIETIES REGISTRATION (ASSAM AMENDMENT) ACT, 2019
• The Societies Registration (Assam Fifth Amendment) Act, 1958
• The SOCIETIES REGISTRATION (ASSAM FIRST AMENDMENT) ACT, 1948
• The SOCIETIES REGISTRATION (ASSAM FIRST AMENDMENT) ACT, 1948
• The SOCIETIES REGISTRATION (ASSAM SECOND AMENDMENT) ACT, 1948
• The SOCIETIES REGISTRATION (ASSAM THIRD AMENDMENT) ACT, 1952
• The SOCIETIES REGISTRATION (ASSAM THIRD AMENDMENT) ACT, 1952
• The SONOWAL KA CHARI AUTONOMOUS COUNCIL ACT, 2005
• The Sonowal Kachari Autonomous Council (Amendment) Act, 2010
• The Sonowal Kachari Autonomous Council (Amendment) Act, 2017
• The SONOWAL KACHARI AUTONOMOUS COUNCIL ACT, 2005
• The Srimanta Sankaradeva University of Health Science Act, 2007
• The State Housing Board (Amendment) Act, 2018
• The Swami Vivekanand University Act, 2025
• The Sylhet Tenancy (Amendment) Act, 1961
• The Sylhet Tenancy (Amendment) Act, 1970
• The Thengal Kachari Autonomous Council (Amendment) Act, 2010
• The Thengal Kachari Autonomous Council (Amendment) Act, 2017
• The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973
• The TRANSFER OF PROPER TY (ASSAM AMENDMENT) ACT, 1970.
• The Transfer of Property (Assam Amendment) Act, 1970
• The TRE ASSAM NURSES', 'MIDWIVES' AND HEALTH VISITORS' REGISTRATION (AMENDMENT) ACT, 1953
• The Veterinary Council Act, 1979 (Single Document)
• The Wildlife (Protection) (Assam Amendment) Act, 2009

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