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The Assam Taxation (on specified Lands) (Amendment) Act, 2010

Assam · state statute
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RegisteredNo.-768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AlITHORITY
~\112 ~~,~, 29 <!l~,2010, 9 ~'5i,1932 (Xf<Il)
No.ll2Dispur,Thursday,29thApril,2010, 9thBaisakha,1932 (S.E.)
GOVERNME T OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT:: LEGISLATNE BRANCH
OTIFICATION
The29thApril,2010
No.LGL.42/2004/106.-ThefollowingActoftheAssamLegislativeAssemblywhichreceived
theassentoftheGovernorisherebypublishedforgeneralinformation.
ASSAM ACT O. VIIOF 2010
(ReceivedtheassentoftheGovernoron28thApril,2010)
THE ASSAM TAXATION (ON SPECIFIED LANDS) (AMENDMENT) ACT, 2010

944 THE ASSAM GAZETTE, EXTRAORDINARY, APRIL 29,2010
Preamble.
Shorttitle,extent
andcommence-
ment.
Amendmentof
section6A.
AN
ACT
furthertoamendtheAssamTaxation(On SpecifiedLands)Act,
1990.
WhereasitisexpedientfurthertoamendtheAssamTaxation(On
SpecifiedLands)Act,1990, hereinafterreferredtoastheprincipalAct,in
themannerhereinafterappearing;
ItisherebyenactedintheSixty-firstYearofRepublicofIndiaas
followsยป
1. (1) TIlls'Actmaybe calledtheAssamTaxation(On SpecifiedLands)
(Amendment)Act,2010.
(2) ItshallhavethelikeextentastheprincipalAct.
(3)Itshallcomeintoforceatonce.
2. IntheprincipalAct,insection6A, forthefigureandword"20 paise",
appearingbetweenthewords''taxcalculatedattherateof' and"per
kilogram",thefigureandword"25 paise"shallbe substituted.
MOHD. A. HAQUE,
SecretarytotheGovernmentofAssam,
LegislativeDepartment,Dispur.
GUWAHATI- Printed& PublishedbytheDy.Director(P&S), DirectorateofPtg.& Sty.Assam,Guwahati-21
(EX-Gazette)No.223-500-600-29-4-2010 '
Assam
Act
xner1990.

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