The INDIAN TOLLS (AMENDMENT ACT, 1931

68 
ASSAM ACT III OF 1931 
THE INDIAN TOI.LS (AMENDMENT} ACT, 
1931• 
[Publi!hcd in the Assnm Got.tllf of the 2ith January 1932)' 
An Act to amend thl Indian Toll s Aet, 1851 
WHERF.AS it is expedie nt to amend the Indian A 1 Vlll r 
Tolls Act, 1851, in the manner hereinafter appearing ; 1 ~ 1 • 
0 
It is hereby enacted as follows :-
1. This Act mny be called the Indian Tolls 
~hort title. (Amend ment) Act, 1931. 
2. tt ~hall t'~tc nd to the \\hole of A'-sam. 
Amendment ! . J n ~ectiou 4 of the 1 ndi nn Tolls 
of :eetion •• the word~-
Act 1851 for Act Vlll ol • 11;51, 
1\ct VIII of 
J85J.. " but no o the1 exemptio11 from payment of the 
tolls levied umk1 tbi ~ Act sha ll be allowed"; 
there sha ll be substit11ted the words " or of any 
person or properl) exempted by order of the [State 
Government] I. from payment of tolls ". 
• For Statement of Obj ects and Re:uoru, su Auam Cwtk, 
19111, Pazt V , page 32; for Proceeding~ in Council, m A.uom 
G•;:tllt, 1931, Part Vl, pages 839-810. 
~ Substiluled by the A. 0. 1950 for •• P.tovinclal Govern· 
otent" which wn, sub:ltitut rcl by the A. 0. 1937 lor "L. 0.'' 

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