The Assam Tribal Development Authority (Amendment) Act, 2005

T O Registered No. - 768/97
THE ASSAM GAZETTE
’SPTTSIT^'f
EXTRAORDINARY
S fT 'S  2 )< h lP l\ s
PUBLISHED BY AUTHORITY
196 P f* ^ , W R ,  17  CT ’ , 2005, 27 W ,  1927  (*t^)
No.196 Dispur, Tuesday, 17th M ay, 2005, 27th Vaisakha, 1927 (S.E.)
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT : : LEGISLATIVE BRANCH
NOTIFICATION
The 11th May, 2005
No. LGL.37/2005/7.—  The following Act of  the Assam Legislative 
Assembly which received the assent of the Governor is hereby published for 
general information.

1634 THE ASSAM GAZETTE, EXTRAORDINARY, MAY 17, 2005
ASSAM ACT NO. XXII OF 2005 
(Received the assent of the Governor on 8th May, 2005)
THE ASSAM TRIBAL DEVELOPMENT AUTHORITY  
(AMENDMENT) A CT 2005
AN
ACT
fur ther to amend the Assam Tribal Development Au tho rity  Act, 1983.
Whereas it is expedient fur ther toAssam Act XI
amend the Assam Tribal Development of 1983
Authority Act. 1983 hereinafter referred to 
as the principal Act, in the manner 
hereinafter appearing;
It  is hereby enacted in the Fifty-sixth Year of the Republic 
of India as follows
Short title  
extent and  
commencement
1  (l)T hi s Act may be called the Assam Tribal Development 
Authority (Amendment) Act, 2005.
{2 )It shall have the like extent as the principal Act.
(3 )It shall come in to force a t once.
Amendment of  
the preamble
2 In the principal Act, in the Preamble, in between the 
words "Plains Tribal Areas" and "o f the  state", the words 
"out side the Bodoland Teritorial Area District and other 
Autonomous Council Areas" shall be inserted.
Amendment of  
section 4
3 In the principal Act, in section 4 ,- 
(i)for the existing clause (d), the  following shall be 
substituted, nam ely:-
'( d ) 2 (Two) President o f Zilla Parishad elected against the 
reserved seat for Tribal; 2 (Two) Social Worker of the 
Tribal community to be nominated by the Government out 
of which one should be wom an."
M. K. DEKA,
Commissioner & Secy, to the Govt, o f Assam, 
Legislative Department, Dispur.
GUWAHATI- Printed & Published by the Dy. Director (P&S), Directorate o f Ptg. & Sty., 
Assam, Guwahati-21, (Ex-Gazette) No.391-500-600-17-5-2005.
 
 
 
 
 
 
 

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