The Assam Preventive Detention (Amendment) Act, 2009

RegisteredNo.-768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHEDBY THE AUTHORITY
~~503 ~~, ~, 29 f\5Cb~1,2011, 8 ~, 1933 (xt<fi)
No.503 Dispur,Thursday,29thDecember,2011, 8thPausa,1933 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY TIIEGOVERNOR
LEGISLATIVEDEPARTMENT .::LEGISLATivEBRANCH
NOTIFICATION
The 29thDecember,2011
No.LGL 175/2008/50.-The followingActoftheAssamLegislativeAssemblywhich
receivedtheassentofthePresidentisherebypublishedforgeneralinformation.

2836 THE ASSAM GAZETTE, EXTRAORDINARY, DECEMBER 29, 2011
0-ASSAM ACT NO. XXIIOF 2011
(ReceivedtheassentofthePresidenton17thDecember,2011)
THE ASSAM PREVENTIVE DETENTION (AMENDMENT) ACT, 2009
Al~\:._'0 ,
ACT
toamendtheAssamPreventiveDetentionAct,1980
o Preamble Whereas.itisexpedienttoamendtheAssam PresidentAct
PreventiveDetentionAct,i980,hereinafterNo.5ofi980
referredtoastheprincipalAct,inthemanner
hereinafterappearing;
ItisherebyenactedintheSixtiethYearofthe
RepublicofIndiaasfollows:.:.
Shorttitl~01. (1) ThisActmaybe calledtheAssam
extent 0 Preventive'Detention(Ameridment)
and Act,2009.
commence- (2) ItshallhavethelikeextentastheprincipalAct.
merit (3) 0 Itshallcomeintoforceonsuchdateasthe
StateGovernmentmay.bynotification0
intheOfficialGazette,appoint.
Amendment 2.
of
section13
IntheprincipalAct,insection13, for
thewords"sixmonths",thewords
"twelvemonths"shallbe substituted.
MOHI>. A. HAQUE,
SecretarytotheGovernmentofAssam,
LegislativeDepartment,Dispur.
GUWAHATI- Printed& PublishedbytheDy.Director(P&S), DirectorateofPtg.& Sty"Assam,Guwahati-21
(Ex-Gazette)No.1005-600+300+10-29·12-2011.

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