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The Pragjyotishpur University Act, 2022

Assam · state statute
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AGTE T4 - Wb /59 Registered No.-768/97 
THE ASSAM GAZETTE 
KHIRIEE 
EXTRAORDINARY Pl 
oY FEed 74l eFIHS 
PUBLISHED BY THE AUTHORITY 
TR 695 fxio[, GINAIR, 17 W3R, 2022, 25 WA, 1944 (1) 
No. 695 Dispur, Monday, 17th October, 2022, 25th Asvina, 1944 (S. E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH 
NOTIFICATION 
The 17th October, 2022 
No. LGL.207/2022/14.— The following Act of the Assam Legislative Assembly which 
received the assent of the Governor of Assam on 10th October, 2022 is hereby published for 
general information. 
ASSAM ACT NO. XLVI OF 2022 
(Received the assent of the Governor on 10th October, 2022) 
PRAGJYOTISHPUR UNIVERSITY ACT, 2022
9948 THE ASSAM GAZETTE, EXTRAORDINARY, OCTOBER 17, 2022 
AN 
ACT 
to establish a Private University under the name and style 
“Pragjyotishpur University” under section 6 of the Assam ;%A 
Private Universities Act, 2007. 2007 
Preamble Whereas it is expedient to establish a Private 
University under the name and style “Pragjyotishpur :f')'(';l‘:;‘ 
University” under section 6 of the Assam Private Universities 2007 
Act, 2007 and for matters connected therewith or incidental 
thereto. 
It is hereby enacted in the Seventy-third Year of the 
Republic of India as follows:- 
Short title, 1. (1) This Act may be called the Pragjyotishpur 
extent and University Act, 2022. 
commencement 
(2) Itextends to the whole of Assam. 
(3) It shall come into force at once. 
Establishment of 2. (1) For furthering the advancement of learning and 
the Pragjyotishpur prosecution of higher education and research, 
University there shall be established a Private University 
under the name and style - “Pragjyotishpur 
University” in the State of Assam. 
(2) The details regarding name, location, jurisdiction 
and infrastructure of the said University are 
mentioned in the Schedule appended to this Act. 
Schedule 
[See sub-section (2) of section 2] 
Details regarding name, location, jurisdiction and infrastructure belonging to the 
Pragjyotishpur University as envisaged under section 6 of the Assam Private Universities Act, 
2007. 
1. Name of the University : Pragjyotishpur University (Sponsored by Shankardev 
Education and Research Foundation) Zoo - Narengi 
Road, Hatigarh Chariali, Guwahati-24.
THE ASSAM GAZETTE, EXTRAORDINARY, OCTOBER 17, 2022 9949 
2. Location of the University : 
3. Jurisdiction: 
4. Infrastructure: 
5. Endowment Fund: 
6. Books and Journals: 
7. Furniture and Other Equipments: 
Located at Hajongbari, P.O - Chandrapur under 
Panbari Mouza, in Kamrup, Metropolitan District within 
the jurisdiction of Guwahati Sub- Registrar office. 
Extending over the State of Assam. 
(i) Land: 68 Bigha- 3 Katha -0 Lesa of village- 
Hajongbari, Chandrapur under Panbari Mouza, 
District of Kamrup, Assam. 
(ii) Built-up-area (Covered Space): 10,064 SQ Mtrs 
(The Building consist of 91 Rooms(Classrooms, 
Office Rooms, Faculty Room, Library Room, 
Computer Lab, Conference Room, Research Room 
etc) with Carpet Area of 65000 SQ FT+ Canteen, 
Pantry in each floor, Open Lounge in each floor, 
Long Verandahs in each floor, Students Lobby in 
each floor, Staircases in each floor etc. 
Rupees two Crore Five Lacs. 
2300 Books with worth more than Rs.10  Lacs. 
Laptops, Computers with Internet Facilities, Xerox 
Machine, Printer, Furniture’s, Conference Round 
Table with sound and Projector with worth more 
than Rs. 20 Lacs. 
GEETANJALI DAS SAIKIA, 
Secretary to the Government of Assam, 
Legislative Department, Dispur, Guwahati-6. 
Guwahati : Printed and Published by the Director, Directorate of Printing & Stationery, Assam, Guwahati-21. 
Extraordinary Gazette No. 1389 - 100+ 10 - 17 - 10 - 2022. (visit at— dpns.assam.gov.in)

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