The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2008

Registered No. 768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
118 faT5^ ,  W<d4r<, 22 2008, 2 W E  1930 (»^>)
No. 118 Dispur, Tuesday, 22nd April, 2008, 2ndBaisakha, 1930 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH
NOTIFICATION
The 22nd April, 2008
No. LGL.'  ,55/2003/22 - The following Act of the Assam Legislative Assembly which received 
the assent of the Governor is hereby published for general information.
ASSAM ACT NO. XIII OF 2008
(Received the assent of Governor on 13th April ’08)
THE ASSAM DEPUTY SPEAKER'S SALARIES AND  
ALLOWANCES (AMENDMENT) ACT, 2008.
AN
ACT
 
470
Preamble
Short title and 
commencement
Amendment of
section 2
THE ASSAM GAZETTE, EXTRAORDINARY, AP R IL S  
further to amend the Assam Deputy Speaker’s 
Salaries and Allowances Act, 1958.
Whereas it is expedient further to amend the 
Assam Deputy Speaker’s Salaries and Allowances 
Act, 1958, hereinafter referred to as the principal 
Act, in the manner hereinafter appearing;
It is hereby enacted in the Fifty-ninth Year of 
the Republic of India, as follows
1. (1) This Act may be called the Assam Deputy
Speaker’s Salaries and Allowances 
(Amendment) Act, 2008.
(2) It shall come into force at once.
2. In the principal Act, for section 2, the following 
shall be substituted, namely
“2. Salary and Allowances of the Deputy Speaker,-
There shall be paid to the Deputy Speaker of the 
Assam Legislative Assembly, -
(i) a Salary of fourteen thousand i-upees per 
mensem;
(ii) a Sumptuary Allowance of four thousand five 
hundred rupees per mensem.
(iii) a Daily Allowance of five hundred rupees while 
on official tour and its halt within the State of 
Assam:
Provided that the Deputy Speaker cf the Assam 
Legislative Assembly shall be entitled to draw one 
thousand rupees whenever the Deputy Speaker 
performs the official duties outside the State of 
Assam and its halt;
2008
Assam Act
XVI of
1958

THE ASSAM GAZETTE, EXTRAORDINARY APRIL 22. 2008 471
(iv) Sitting Allowance of five hundred rupees per 
day for the entire period of the Assembly Session 
computing two days before the commencement and 
two days after the termination of such Session.
(v) a Parliamentary Assistant allowance of rupees 
two thousand per mensem ;
(vi) two hundred litres of petrol for head quarter 
use per mensem ; and
(vii) a Mileage Allowance of eight rupees per 
kilometre for the use of his official car on official 
duty.”
MOHD. A. HAQUE,
Secretary to the Government of Assam, 
Legislative Department..
GUWAHATI - Printed and published by the Dy. Director (P&S) Directorate of Ptg. and Sty., Assam Guwahati-21 
(Ex-Gazette) No. 235-500+600-22-4-08.

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