The ASSAM ASSESSMENT OF REVENUE FREE WASTE LAND GRANTS (AMENDMENT) ACT, 1949.

ASSAM ACT XV OF 1949 
THE ASSAM ASSESSMENT OF REVENUE FREE 
WASTE LAND GRANTS (AMENDMENT) 
ACT, 1949. 
(Passed by the Assembly) 
(Received the assent of the Governor on the 
28th September, 1949.) 
[Published in the Assam Gazette of the 5th October, 1949.] 
An Act further to amend the Assam Assessment of Revenue Free 
Waste Land Grants Act, 1948. 
Preamble. WHEREAS it is expedient further to amend the Assam 
Assessment of Revenue Free Waste Land Grants Act, 1948 
hereinafter called the principal Act, in the manner herein­
after appearing ; 
It is hereby enacted as follows:-
Short title, l. (1) This Act may be called the Assam Assessment 
extent and of Revenue Free Waste · Land Grants (Amendment) Act, commence- 1949. 
mo::nt. 
(2) It shall have the like extent as the prin..:ipal Act. 
(3) It shall be deemed to have had effect as from the 
1st day of April, 1948. 
Amen~ment 2. In section 3 of the principal Act, in the 5th line the 
of sectwn 3' word "or" occurring between the word "Land'' and the Assam Act ' XXIV of word "Grant" shall be deleted. 
1948. 
Price 1 anna or 1 d. 
Assam Act 
XXIV of 
1948. 
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