The Assam Agricultural University (Amendment) Act, 2014
Assam · state statute
Open in Lexace · Ask the AI about this actRegistered-No.-768/97 THE ASSAM GAZETTE EXTRAORDINARY PUBLISHED BY THE AUTHORITY 205 W M 19 2014, 28 1936 ( XPF) No. 205 Dispur, Friday, 19th September, 2014, 28th Bhadra, 1936 (S. E.) GOVERNMENT OF ASSAM ORDERS BY TFIE GOVERNOR LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH NOTIFICATION The 19th September, 2014 No. LGL.98/2014/16.- The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information. ASSAM ACT NO. XI OF 2014 (Received the assent of the Governor on 15th September, 2014) THE ASSAM AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 2014 892 THE ASSAM GAZETTE, EXTRAORDINARY, SEPTEMBER 19, 2014 AN ACT further to amend the Assam Agricultural University Act, 1968. Whereas it is expedient further to amend the Assam Agricultural University Act, 1968, hereinafter referred to as the Assam Act, No XXIV of principal Act, in the manner hereinafter appearing; 1968. It is hereby enacted in the Sixty-fifth Year of the Republic of India, as follows:- Short title, 1. (1) This Act may be called the Assam Agricultural University extent and (Amendment) Act, 2014, commencement (2) It shall have the like extent as the principal Act. (3) It shall come into force at once. Amendment 2. of section 19 In the principal Act, in section 19, in sub-section (3), in the proviso, for the figure β65β appearing in between the words βo fβ and βyearsβ, the figure β70β shall be substituted. S. M. BUZAR BARUAH, Secretary to the Government of Assam, Legislative Department, Dispur. Guwahati : Printed and Published by the Dy. Director (P & S), Directorate of Ptg. & Sty. Assam, Guwahati-21 . Ex Gazette No. 409 - 300 +100 - 19 - 09 - 2014.
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