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The GUWAHATI WATER.BODIES (PRESERVATION AND CONSERVATION) (AMENDMENT) ACT, 2010

Assam · state statute
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Regi stered N o. 768/97 
I 
THE ASSAM GAZETTE 
~~q 
EXTRA ORDINARY 
PUBLISHED BY TI-IE 1\UTHORITY 
-. 
,,,-~ 132 m"J!I, cswM1'1, 10 0T. 2010, 20 ~?t. 1932 ("i<P) 
Nn . .132 Di spur, M onday, 10th May, 201(), 2Uth Vaisakha, 1932 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGlSLATIVE DEPARTl'ylENT :: LEGISLATIVE BRANCH 
NOTIFICATION 
The 10th May, 2010. 
No.LGL.103/2008/52. --The following Act of the Assam Legislative Assembly which rece ived 
the assent of the Governor is hereby published for general information. 
ASSAM ACT NO . XIV OF 2010 
(Received the assent of the Governor on 28-04-2010) 
THE GU\VAHATI WATER.BODIES (PRESERVATION AND 
CONSERVATION) (AMENDMENT) ACT, 2010 
further to nmcncl the Guwnhati Wuterboclics . (P~·eservation and Cons~rvalion) Act, 2008. 
Whereas it is expedient f-tirther to ari1e11d the Guwahati Waterbodies (Preservation 
and Conservation) Act, 2008 to provide for preservation, protection, conservation, 
regulation and maintenance of more water bodies within the jurisdiction of Guwahati 
Metropolitan Development Authority and the matters enacted therewith or incidental 
thereto; 
Short lltlc, extent 
nntl 
co111 mc11cemcnt 
Amendment of 
sections 3, 4, 7 
and 11 
.. ·.• 
It is hereby, enacted in the Sixty~first Yearof the Republic ofindia as follows:-
1. (1) This Act may be called the Guwahati Watcrbodies (Preservation and 
Conscrvalion) (Amendment) Act, 2010. 
(2) It shall have the like extent us the principal Act. 
(3) It shall come into force at once. 
2. In the principal Act, . in sections 3, 4, 7 and 11, for the figures, punctuation 
marks and word "I, II; III, IV, V apd VI" respeeti.vely _ shall be substituted . 
3. Jn the principal Act, after Schedule IV, the following new Schedule-V and 
Schedule-VI shall be inserted, namely:-
. . ~ 
Schedule of Land:­
District -
Mouza-
(A). 
Revenue Village -
All land of clag numbers -
(B). 
Revenue Village -
All land of <lag numbers -
(A) And (B) Bounded by -
North 
South -
Eusl 
West -
·. 
"Schedule-V 
(Bondajan) 
Kamrup (Metropolitan) District 
..;,· Beltola 
Birkuchi 
37, 111, 1,313, lll/314,33and 173 
Matgharita 
'? i, 7(f\l) ! 82.l _l ~ S6o \ •~) 
";;\. 3'1.' " ' ·t.ro.4-'b 
Bondajan 
Oil India 
Assam Carbon 
Housing Colony 
A ssam 
Act No 
XX of 
2008 
• • '. ~ · • I ' • • .' '' • • 
_________ T l · I E ~S. AM Qt\ZFTTE. EXTRAORDrNJ\RY, MAY 10, 2010 
Schedu le of Land:-
District -
Mouza -
(A). 
Revenue Village: -
J\11 land of Jag nurnbi.:rs -
(!\) linundcd by -
North -
Suuth-dag numbers -
Ea ' l-dGg numbers -
West -
Schedule -VI 
(Bondajan) 
·, 
Karnrup (Metropolitan) Distr·ict 
Bdtol a · 
Bonda 
253/4 l 1, 252, 253 and 168 
PWD Road 
289 and 290. of Birkuchi Village 
240, 255, 254 and 288 
patta land of Marias Public School and 
Village Matgharita". 
MOHD. A. HAQUE, 
Secretary to the Govt . of Assam, 
Legislative Department, Dispur. 
1015 

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