The Sonowal Kachari Autonomous Council (Amendment) Act, 2010

RegisteredNo.768/97
THE ASSAM GAZETTE
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EXTRA ORDINARY
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PUBLISHED BY THE AUTHORITY
'1~124 m~,~~,7 or,2010, 17 ~st,1932 (~)
No.124 Dispur,Friday,7thMay,2010, 17thVaisakha,1932(S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT ::LEGISLATIVE BRANCH
NOTIFICATION
The 7thMay,2010.
No.LGL.34/2005J17.··The followingActoftheAssamLegislativeAssemblywhichreceived
theassentoftheGovernorisherebypublishedforgeneralinformation.
ASSAM ACT No.IX OF 2010
(ReceivedtheassentoftheGovernoron28-04-2010)
THE SONOWAL KACHARI AUTONOMOUS COUNCIL
(AMENDMENT) ACT, 2010

978 THE ASSAM GAZETTE, EXTRAORDINARY, MAY 7,2010
AN
ACT
furthertoamendtheSonowalKachariAutonomousCouncilAct,2005.
Preamble Whereas itisexpedientfurthr.toamend the SonowalKachariAssamAct
AutonomousCouncilAct,2005, hereinafterreferredtoastheprincipalAct,No.:XXof
inthemannerhereinafterappearing; 2005
ItisherebyenactedintheSixty-firstYear oftheRepublicofIndia
asfollows»
Shorttitle, 1.
.extentand
commencement
(1) ThisActmaybe calledtheSonowalKachariAutonomous
Council(Amendment)Act,2010 ..
(2) .ItshallhavethelikeextentasprincipalAct.
(3) Itshallcomeintoforceatonce.
Amendment 2.
ofsection6
IntheprincipalAct,inSection6,forsub-section(1), thefollowing
shallbe substituted,namely:-
"6(1) The GeneralCouncilshallconsistof30 (thirty)membersoutof
which26 (twentysix)shallbe electedmembersand 4 (four)
membersshallbe nominatedbytheGovernmentofAssamtogive
representationofthosegroup/communitiesofthecouncilareawhich
arenototherwiserepresentedinit.Outof26 (twentysix)seats,20
(twenty)shallbe reservedforscheduledTribesand5 (five)seats
shallbe reservedforwoman,and1 (one)forgeneralcommunity."
MOHD. A.HAQUE,
SecretarytotheGovt.ofAssam,
LegislativeDepartment,Dispur.
GUW AHATI -PrintedandPublishedbytheDy.Director(P&S), DirectorateofPtg.andSty.,Assam,Guwahati-21
(Ex-G,tzette)No.247-500+600-7-5-2010.
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