The Assam Panchayat (Amendment) Act, 2000

Registered No.768/97
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THE ASSAM GAZETTE
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EXTRAORDINARY
W T  “ W I^ T s
PUBLISHED BY AUTHORITY
201 29 C W ^  200 0, 7 ^n ^T , 1922 (W )
No.201 Dispur, Friday, 29th September, 2000, 7th Aswina, 1922 (S.E.)
GOVER NMENT  OF ASSAM
ORDERS BY THE  GOVER NOR
LEG ISL ATIVE  DEP ARTM ENT :  LE GISLATIV E BRAN CH
NOT IFIC ATION 
The  22 nd September, 2000
No. LG L. 145/ 98/6.— The fol low ing  Act of  the  As sam  Le gisla tiv e 
Ass embly w hich  re ceived  the assent of  the Go ver nor is hereby  pu blishe d 
for  gen eral  info rmation.

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748 TH E ASSAM GAZETTE . E XT RAORDIN ARY. SEPT. 29. 2000
ASSAM AC T No. X  OF 2000
(Re ceived  the assent o f the Go ver nor  on 2 0th Septemb er, 2000)
TH E A SSA M PANCHA YAT (AMENDM ENT ) ACT, 2000 
AN 
ACT
further to amend the Assam Panchayat Act, 1994.
Preamble W hereas it is expedie nt furth er to am end  the Assam
Panchayat Act, 1994, her einafter refe rred to as the principal 
Act, in the m anner h erein after appearing ;
It is hereby en acte d in the Fifty-fi rst Year o f the Republic 
of  India  as foll ows  :-
Short title,  
extent and 
commence­
ment.
(1) Th is Ac t ma y be calle d the  As sam  Pa nc ha ya t 
(Am endmen t) Act, 2000.
(2) It shall ha ve the like ex tent as the principal Act.
(3) It shall c ome into force at once.
A m en dm en t 2. In the princi pal  Act, in sect ion 5, in sub -sectio n (1), for 
o f se ct io n 5.  the existing  sec ond  p rov iso , the follow ing  pro vis o shall be
substitu ted, na mely :-
"Provi ded  further that the local a rea o f Ga on Assam Act 
Pan cha yat s dec lared under  the  pro visions o f the  x v il l 
Assam  Panchayat Act, 1994 with a population  of 1994.  
less in nu mbe r or  mo re in numb er tha n the 
po pu la tio n earm arke d in thi s section sha ll 
co ntinue  to be valid  for  the pu rpo ses of  this 
Act."
M. K. DEK A,
Sec reta ry to the Govt, of  Assam, 
Legislative Department.
GUWAHATI -P rin ted and published by the Dy. Director (P&S), Directorate of Ptg. & 
Sty., Guwahati-21 (Ex-Gazette) 401-500-600-29-9-2000.
 
 
 
 
 

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