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The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2010

Assam · state statute
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MA.
Registered No. - 768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
___________________________ ___________ ___ ____________ .  _
263 4 K W ,  2010, 13 W ,  1932 (»R5)
No.263 Dispur, Saturday, 4th September, 2010, 13th Bhadra, 1932 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH
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NOTIFICATION
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The 4th September, 2010
No.LGL.55/2003/59.--The following Act of the Assam Legislative Assembly which received 
the assent o f the Governor is hereby published for general information.
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ASSAM ACT NO. XX OF 2010
(Received the assent of the Governor on 31 st August, 2010)
THE ASSAM DEPUTY SPEAKER’S SALARIES AND
ALLOWANCES (AMENDMENT) ACT, 2010

2138 THE ASSAM GAZETTE. EXTRAORDINARY, SEPTEMBER. 4
AN
«2Q1Q.
ACT
Preamble
Short title and 
commencement
Amendment o f 
section 2
further to amend the Assam Deputy Speaker’s 
Salaries and Allowances Act, 1958.
Whereas it is expedient further to amend the 
Assam Deputy Speaker’s Salaries and Allowances 
Act, 1958, hereinafter referred to as the principal 
Act, in the manner hereinafter appearing;
Assam Act
XVI of
1958
It is hereby enacted in the Sixty-first Year of 
the Republic of India, as follows
1.(1)  This Act may be called the Assam Deputy 
Speaker’s Salaries and Allowances 
(Amendment) Act, 2010.
(2) It shall come into force at once.
2. In the principal Act, for section 2, the following 
shall be substituted, namely
“2. Salary and Allowances of the Deputy Speaker
There shall be paid to the Deputy Speaker of the 
Assam Legislative Assembly, -
(i) a Salary of fifty five thousand rupees per 
mensem;
(ii) a Sumptuary Allowance of nine thousand rupees 
per mensem;
(iii) a Daily Allowance of one thousand rupees 
while on official tour and its halt within the State of 
Assam:
Provided that the Deputy Speaker of the Assam 
Legislative Assembly shall be entitled to draw Daily 
Allowance of one thousand five hundred rupees 
whenever the Deputy Speaker performs the official 
duties outside the State of Assam and its halt;
(iv) Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly Session 
computing two days before the commencement and 
two days after the termination of such Session:
Provided that the Sitting Allowance shall not be 
admissible if the Deputy Speaker of the Assam 
Legislative Assembly performs the official tour 
within the State of Assam or outside the State of 
Assam and its halt during the period of the 
Assembly Session and such performance of official 
tour shall be intimated to the Secretary, Assam 
Legislative Assembly;

THE ASSAM GAZETTE, EXTRAORDINARY. SEPTEMBER 4, 2010 2139
(v) a Parliamentary Assistant Allowance of rupees 
five thousand per mensem ;
(vi) two hundred litres of petrol for head quarter 
use per mensem ; and
(vii) a Mileage Allowance of eight rupees per 
kilometre for the use of his official car on official 
duty.’
MOHD.A. HAQUE,
Secretary to the Government of Assam, 
Legislative Department, Dispur.
GUWAHATI- Printed & Published by the Dy. Director (P&S), Directorate of Ptg. & Sty., Assam, Guwahati-21  
(Ex-Gazette) No. 525-500-600-4-9-2010

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