The Sonowal Kachari Autonomous Council (Amendment) Act, 2017
Assam · state statute
Open in Lexace · Ask the AI about this actRegistered No.-768 /97 THE ASSAM GAZETTE EXTRAORDINARY ~~ <tS'4'~<1 ~ ~ PUBLISHED BY THE AUTHORITY o:r~ 112 ~~,~, 1 ~fe1c1, 2017 , 111)~, 1939 ~) No. 112 Dispur , Saturday , 1stApril ,2017 , 11thChaitra ,1939(S.£.) GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATNE DEPARTMENT ::LEGISLATIVE BRANCH NOTIFICATION The 1stApril, 2017 No. LGL. 3412005/30.- The following Act ofthe Assam Legislative Assembly which received the assent of the Governor on 30th March, 2017 is hereby published for general information . ASSAM ACT NO. IX OF 2017 (Received the assent of the Governor on 30th March, 2017) THE SONOWALKACHARIAUTONOMOUS COUNCIL (AMENDMENT) ACT, 2017 876 THE ASSAM GAZETTE, EXTRAORDINARY, APRIL 1, 2017 AN ACT further to amend the Sonowal Kachari Autonomous Council Act, 2005 . Preamble VVhereas it is expedient further to amend the Sonowal Kachari Autonomous Council Act 2005, hereinafter referred to as the principal Act, in the manner hereinafter appearing; It is hereby enacted in the Sixty-eighth Year of the Republic of India as foIlows:- Assam Act No. XX of 2005 Short title, extent and commencement. Amendment of Section 9. 1. (1) This Act may be called the Sonowa1 Kachari Autonomous Council (Amendment) Act, 2017. (2) It shall have the like extent as the principal Act. (3) It shall come into force at once . 2. In the principal Act, in section 9, in sub-section (1), for the words "a majority" appearing in between the words" carried by" and" of the", the words" two-third majority" shall be substituted . S. M. BUZAR BARDAH, Commissioner and Secretary to the Government ofAssam, Legislative Department, Dispur. Guwahati : Printed and Published by the Dy. Director (P & S), Directorate of Printin g & Stationery, Assam , Guwahati- 21. Ex. Gazette No. 223 - 400 + 10- 0 1- 04 - 20 17.
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