The Assam Entry Tax (Third Amendment) Act, 2009
Assam · state statute
Open in Lexace · Ask the AI about this actTHE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
Registered No. 768/97
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No. 4 Dispur, Monday, 4th January, 2010, 14th Pausha , 1931 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH
NOTIFICATION
The 4th January, 2010
No.LGL.3/2007/77 :--The following Act of the Assam Legislative Assembly which received
the assent of the Governor is hereby published for general information .
ASSAM ACT NO. II OF 2010
(Received the assent of the Governor on 31st December, 2009)
THE ASSAM ENTRY TAX
(THIRD AMENDMENT) ACT, 2009
10 THE ASSAM GAZETTE, EXTRAORDINARY. JANUARY 4, 2010
Preamble .
Short title, extent
and commence
ment.
Amendment of
Schedule.
AN
ACT
further to amend the Assam Entry Tax Act, 2008.
Whereas it is expedjent further to amend the Assam Entry Tax Act,
2008, hereinafter referred to as the principal Act, in the manner hereinafter
appearing;
It is hereby enacted in the Sixtieth Year of Republic of India as
follows:-
1. ( l) This Act may be called the Assam Entry Tax (Third Amendment)
Act, 2009.
2.
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once.
In the principal Act, in the Schedule, -
(i) in Serial No. 9, for the existing entries, the following shall be
substituted, namely: -
Assam
Act
XII of
2008.
"9. Plants and machineries for industry and
construction works including parts thereof ?'" - '
(ii) in Serial No. 27, for the existing entries, the following shall be
substituted, namely: -
''27. Bamboo and bamboo chips (pieces of bamboo
of any length, in any form or condition). 2"· '
(iii)in Serial No. 34, for the existing entries , the following shall be
substituted, namely:-
"34. Aluminium plain sheet, channels and sectio ns. 4'" '
(iv) Serial No. 39 with entries thereto shall be omitted;
(v) in Serial No. 45 , for the existing entries, the following shall be
substituted, namely: -
"45 . Flexible sheet and flexible pouch whether
laminated or not. 2'" '
(vi)in Serial No. 50, for the existing entries, the following shall be
substituted , namely:-
"50. Iron and steel, that is to say, -
(i) skelp bars, tin bars, sheet bars, hoe-bar and
sleeper bars,
(ii) steel bars (rounds, rods , squares, flat,
octagons and hexagons, plain and ribbed or
twisted , in coil form as well as straight length s).
(iii) steel structurals (ang les, joists , channels,
tees, sheet piling sections. Z-sections or any
other roiled sections);
(iv) sheets, hoops, strip s and skelp, both black
• e • •
THE ASSAM GAZETTE, EXTRAORDINARY, JANUARY 4, 201 O 11
corrugated, in all qualities, in straight lengths
and in coil form, as rolled and in riveted
condition;
(v) plates both plain and chequered in all
qualities;
(vi) steel rubes, both welded and seamless, of
all piameters and lengths including tube fittings;
(vii) tin-plates, both hot dipped and electrolytic
and tinfree plates,
(viii) wire rods and wires-rolled, drawn.
galvanized, aluminized, tinned or coated such
as b; copper;
(vii) Serial No. 54 with entries thereto shall be omitted;
(viii) the Serial No. 55(a) with entries thereto shall be omitted;
(ix) the Serial No. 55(b) with entrie s thereto shall be omitted;
(x) the Serial . o. 55(1) with entries thereto shall be omitted;
(xi) the Serial No. 55(m) "'ith entries thereto shall be omitted;
2''-'
(xii) after existing Serial No. 58, the foll0\-\1ng ne~ Serial ~umbers 59,
60, 6 I, 62, 63, 64 and 65 with entries thereto shall be inserted.
namely:-
··59,
60.
61.
62.
63.
64.
65.
Paper excluding newsprint. 2
Transmission tower (Electrical and 4
Telecommunication) and tower parts
Optical fibre cable. 4
Aluminium composite panel. 4
Electrical goods of all types 4
All varieties of ti I es 4
Sanitary ware and bathroom fittings of all types 4 ...
MOHD. A. HAQUE,
Secretary to the Government of Assam ,
Legislative Department , Dispur.
rnJW AHATI - Printed and published by the Dy. Director (P&S) Directora te of Ptg. and Sty .. Assam. Guwahati -21
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