The Assam Compulsory Registration of Muslim Marriages and Divorces Act, 2024

            Registered No.-768/97
THE ASSAM GAZETTE
EXTRAORDINARY
PUBLISHED BY THE AUTHORITY
 531  
 25 
   2024,  3  
  1946 (
 )
No. 531  Dispur, Friday, 25th October, 2024, 3rd Kartika, 1946 (S. E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH
NOTIFICATION
The 25th October, 2024
No. LGL.46/2024/7.– The following Act of the Assam Legislative Assembly which
received the assent of the Governor of Assam on 19th October, 2024 is hereby published for
general information.
 ASSAM  ACT  NO. XXXII OF 2024
(Received the assent of the Hon'ble Governor on 19th October, 2024)
THE ASSAM COMPULSORY REGISTRATION OF MUSLIM
MARRIAGES AND DIVORCES ACT, 2024
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
AN
ACT
6946

THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6947
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6948
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6949
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6950
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6951
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
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THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
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THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
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THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6955
(d)
(e)
(d)
(e)
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6956
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6957
THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
6958
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THE ASSAM GAZETTE, EXTRAORDINARY ,  OCTOBER  25,  2024
Guwahati :  Printed and Published by the Director, Directorate of  Printing & Stationery, Assam, Guwahati-21.
Extraordinary Gazette No. 1061 - 50  + 10 - 25 - 10 - 2024.  (visit at– dpns.assam.gov.in)
GEETANJALI DAS SAIKIA,
Secretary to the Government of Assam,
Legislative Department, Dispur, Guwahati-6.
6959
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