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The Kokrajhar University Act, 2024

Assam · state statute
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Û?œˆ¬≈Mê√ Ú•§1 - 768 ˚97             Registered No.-768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
Ú—  147  ø√˙¬Û≈¬1, qSê¬ı±1, 15 ˜±‰«¬,  2024, 25  Ù¬±&Ú  1945 (˙fl¡ )
No. 147 Dispur, Friday, 15th March, 2024, 25th Phalguna, 1945 (S. E.)
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GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH
NOTIFICATION
The 15th March, 2024
No. LGL.42/2023/5.– The following Act of the Assam Legislative Assembly which
received the assent of the Governor of Assam on 28th February , 2024 is hereby published for
general information.
 ASSAM  ACT  NO. XVIII OF 2024
(Received the assent of the Hon'ble Governor on 15th March, 2024)
THE KOKRAJHAR UNIVERSITY  ACT, 2024
2312 THE ASSAM GAZETTE, EXTRAORDINARY,  MARCH  15,  2024
AN
ACT
.

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2336 THE ASSAM GAZETTE, EXTRAORDINARY,  MARCH  15,  2024

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2338 THE ASSAM GAZETTE, EXTRAORDINARY,  MARCH  15,  2024
GEETANJALI  DAS  SAIKIA,
Secretary to the Government of Assam,
Legislative Department, Dispur, Guwahati-6.
Guwahati :  Printed and Published by the Director, Directorate of  Printing & Stationery, Assam, Guwahati-21.
Extraordinary Gazette No. 293 - 50  + 10 - 15 - 03 - 2024.  (visit at– dpns.assam.gov.in)

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