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The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 2012

Assam · state statute
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Reg iste red  No. 768/97
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EXT RAO RDINAR Y
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GOVERNMENT. OF ASS AM 
ORDER S BY TH E GOVE RNO R
1 LE GIS LATIV E DEPARTMENT; u>  LEGISLATIVE B RANCH
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The 19th May, 2012
No. EG G 63/20 10/30. -  The following Act of  the  Assapp .Legislative Assemb ly winch received 
the assent o f the Governor  is hereby published for.general .information.
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ASSAM ACT NO. XHI OF 2012
.(R ece ived the ass ent  of  the Governor on 14th M ay, 2012)
,THEfASSAB<i lSTATE.;I^GISIiA,^UpE ^EMBERS  
(R EA H> YA Iu OF JWa^A LIF ICA TIO NS)^H ENDM ENT) ACT, 2012
 
Htx - r ^ I E  ASSAM GAZ
X / L h
TRA ORDINARY, R ^ e ^ j  flQ) 368/97
W ^3 T
Preamble
THE ASSAM GAZETTE
further to am end the Assam State Legislature Members (Removal o f 
Disqualifications) Act, i^SR rW TT5!
EXT RAO RDI NAR Y
Whereas it is expedient furthe r to amend the Assam State Legislature 
Members (Re >19 50, here inafter referred to as 
the Princ ipal Act, in the manner hereina fter appearing;
PU B L IS H E D  B Y  T H E  A U TH O R IT Y 
__________ It is hereby enacted in  the Six ty-third Year o f the Republic, of India___
Of’, 20.12, 2 9 ^ ’^ ,- .. 1 9 3 4  ( ^ )
Short title.
extent and 
commenc­
ement
Amendment  
of  section 2.
(Removal of Disqualifications) (Amendment) Act, 2012.
3. It shall co O fO JS R& W ffl^ G O V ERN O R
LEGISLATIVE DEPARTMENT: : :  LEGISLATIVE BRANCH2. In  the Principal Act, in section 2, in the Schedule, after existing entry 13,
the follo wing  new entry 13A shall be inserted, namely
“13A. The Office Jrtne Assam L egislative Assembly.”
The 19th May, 2012
’  No. LG L 63/2010/30. -T1 
the assent o f the Governor is hereby published for general information.
MOH D. ABDUL  HAQU E
tp the  Govt, o f Assam,AS SA M AC T NO . -"^“ ^gis ISBve Department, Dispur.
(Received die asseiit of the Governor on 14th M ay, 2012)
, ts , . ,  " T H T  ASSA I^'^TaTE'LE GI SL AT UR EM EM BE RS 
(RE MO VA L OF D IS<JU^ tiFI CATlO N^)'(A3 Mfe NDMENT> ACT, 2012
G uw ahati P ri nte d and  Publish ed by the  Dy. Director (P & S), D irectorate  of Ptg. & Sty. Assam, G uwahati-21. 
Ex. Gazette No. 455-30 0 + 600 - 19 - 5 - 2012.
 
 
 
 

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