The PUBLIC GAMBLING (EXTENSION TO MIZO DISTRICT) ACT, 1962

ASSAM ACT No. XIII OF 1962 
THE PUBLIC GAMBLING (EXTENSION TO MIZO DISTRICT) 
ACT, 1962 ' 
(As passed by the Assembly) 
Received the assent of the Governol" on the 17th Jaly 1962 
[Published in the Assam Gazette, Extraordinary, dated :he 18th July 1962) 
An 
Act 
to extend the provisions of the Public Gambling Act, 1867 to Mizo Di..•tri't 
Preamble. WHER EAS the Pubiic Gambling Act, 1867 is not Act No. 3 
in force in the Mizo Distri ct ; of J 86~ . 
Short title, 
extent and 
commence· 
ment• 
AND WHER EAS it is expedient to bring the said 
Act into force in the said District ; 
It is hereby enacted in the Thirteen th Year of 
the Republic of India as follows :--
1. (1) This Act may be called the Pu blic Gamb­
ling (Extension to Mizo District) Act, I 962. 
(2) It extends to the Mizo District, 
(3) It shall come into force at once. 
Application 2. All the provisions of the Publ ic Gambling Act, Act No. 3 
of Central 1867 as amended from time to till\e shall appty t4 the of 1867 
Act No 3M' o· · of 1867 • to lZO IStfl ct. 
the Mizo 
rn~uict. 

‹ Prev All Assam acts Next ›