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The Assam Contingency Fund (Amendment) Act, 1998

Assam · state statute
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Registered No.-768/97 
THE ASSAM GAZETTE 
~~9" 
EXTRAORDINARY 
m~ ct>'#~~~ tl411P~ 
PUBLISHED BY AUTHORITY 
~ 5 fif-r9I_~ ll:JfiiMl<l1, 12 ~~. 1999, 22 9.f.~ 1920 (~) 
No.5 Dispur, Tuesday, 12th January, 1999, 22nd Pausa, 1920 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT: LEGISLATIVE BRANCH 
NOTIFICATION 
The 12th January, 1999 
No.LGL.160/95/112 .-- The following Act of the Assam 
Legislative Assembly which received the assent of the Governor is 
hereby published for general information. 
16 THE ASSAM GA?.ETf E, EXTRA ORDINARY JANUARY 12 1999 
ASSAM ACT NO .. l OF 1999 
(Received the A~~ :c;;.: at of Hie Governo r on 8th January 1999) 
THE ASSAM CONTINGENCY FUND (AMENDMENT) ACT, 1998. 
AN 
ACT 
further to am e11 d th e A~sam Contingency Fund Act, 1950. 
Preamble . 
Short title 
and 
commencement. 
Amendment 
of Section 3 of 
Assam Act, IX of 
1950. 
Repeal and 
Savings. 
Whereas it is expedient to amend the Assam 
Contin gency Fund Act, 1950. here-in-after called the 
principal A(:t. 
H is her·eby enaded in the ;:orty-ninth Year of 
the Republic of lncli::l as follo ws: 
1. (1) This Aclmay be called fhe Assmn Contingency 
Fund (Amendment) 1\ct; 1998. 
(2) It.sh<dl co.me into forc e at once und shall remain 
valid ttplo 3 lst J\/fatd 1, 1999. 
2. In the principa l Ac.l, In Seclic:rn 3 the following 
proviso slwll be :1 dckd, n ~!mdy > 
"Provi ded lhai during th e period of operation 
of thi; As :1utli (\>1 1 t i ng •.~ !l (,, / Fu11d (A1nendrne11t) Act, 
1998 a fu rther surn uf forty-fiv ,~ crore:; of rupees 
shall bi.: j''.lid frrnn :i nd Olli ur ilir:, Ccrnsolidatecl Fund 
of the State. of AssaY'11 lnfo-theCo11t i 1 1 gew~y Fund''. 
3. (l) The Assarn Co11ting..:nc y Fune! (/\ rncndment) Assam Ordi-
Orclinam:1:, J ()98 i~; i repealed. nan cc 
(2) Notwiths1anqing suc.h 1re.pe.af, a11ytliing clone 
er :my acu.011 taken unckr the Ordina. !CC so rcpcalccl 
shall he !kerned to l1~1vc been c1 0 11 1:, 0 1' taken under 
thi s Ac1 as if -th/•; Ad hcrl cowiwienc.cd nn the 28th 
Scpt crn l i\:i, ! 
No . V of 1998. 
rvr. K. DEKA, 
') the Govt. of Assam, 
l 1;c,islativc Dcp:u·tmcnt. 
-------· --- ·-----------· ···· -·- ~· ~· .... ·----·····-----------
Guwahati :- Printed and publisliecl by \i1c Lly. Dirc1;10!' {!) ').), Directorate of Pig. & 
S Ly., .(; u w;dn ti-'.J. 1 1;:1.·:. :1i• '. ) t'L ') •)(){) .(;()() · \ '. '.- i -99. 

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