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The Gauhati Municipal Corporation (Amendment) Act, 1978

Assam · state statute
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The Assam Gazette
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EXTRAORDINARY
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PUBLISHED BY AUTHORITY
H C  172 ^93?^. 8 f ® C 5 5 ? < r , 1978, 17 'arfc^T, 1900
No. 172 Dispnr, Friday, 8th Decem ber, 1978, 17th Agrahayana,  
1900 (S. E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT
NOTIFICATION
The 6th December 1978
No.LGL. 184/78/31.—The following Act of the Assam Legislative 
Assembly which received the assent of the Governor is hereby published 
jor general information.

1182 THE ASSAM GAZETTE. EXTRAORDINARY DEC. 8, 1978
ASSAM ACT X I OF 1978
(R eceived the a s s e n t o f th e G overn or on 2n d  D ecem ber, 1978)
THE GAUHATI MUNICIPAL CORPORATION 
(AMENDMENT) ACT, 1978
An
Act
further to amend the Gauhati Municipal Corporation Act,  
1969.
Pream ble. W hereas it is expedient to amend 
the G auhati M unicipal Corporation Act, 
1969 hereinafter called the principal Act, 
in the m anner hereinafter appearing ;
It is hereby enacted in the T w enty­
ninth Year of the Republic of India, as 
follow s:—
sh o rt title, 1. (1) This Act m ay be called the 
co m m en ce^  G auhati M unicipal Corporation (Amend­
m ent. ment) Act, 1978.
(2) It shall have like extent as the 
principal Act.
(3) It shall be deemed to have 
come into force on the -23rd day of 
August, 1978.
A m endm ent 2. In the second proviso to sub- 
ofofeA s s ° a m425section (1) of Section 425 of the principal 
A ct i of 1973. Act, the w ord "th ree” appearing between 
the words "of” and "years” in the last 
line shall be substituted by the word 
"four”.
Repeal and 3. (1) The G auhati M unicipal Cor- 
"  aVing‘  poratipn (Amendment) Ordinance, 1978 
(Assam O rdinance No. I of 1978) is h ere­
by repealed.

THE ASSAM GAZETTE, EXTRAORDINARY DEC. 8. 1978 1183
(2) Notwithstanding such repeal 
any order passed, notification issued, 
anything done or any action taken under 
the principal. Act as amended by the 
said Ordinance shall be deemed to have 
been passed, issued, done or taken under 
the principal Act as amended by this 
Act.
U. TAHB1LDAR,  
Secretary to the Government of Assam,  
Legislative Department.
GAUHATI—Printed and published by the Supdt. i/c., Assam Govt. P rinting Press
(Ex-Gazette) No.343—840—400— 8-12-1978.

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