The Assam Electricity Duty (Amendment) Act, 1984

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Th e Assam G az et te  
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EXTRAO RDINARY
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PUBLISHED BY AUTHORITY
5 7 ?  177 '5 < ? j;= f t= T , 21  tst^5”< re , 1984, 30 W i, 1906 (»i^)
No  177 Dispur, Friday , 21st  Septe mb er,  1984, 30t h Bha dra  
1906 (S.E.)
GOVERNMENT OF ASSAM.
ORDERS BY THE GOVERNOR
LEGIS LATIVE DEPARTMENT :  LEGISLATIVE BRANCH
NOTIFICATION
The 21st Sep tember 1984
No.LGL.131/84/11.—The following Act of the  Assam  Legislative  
Asse mbly whic h received the  asse nt of the  Gov erno r is hereby  
published for gen eral  informatio n.
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1426 THE ASSAM GAZETTE. EXTRAORDINARY; SEPT. 21, 198 4
ASSAM ACT No. XIX  OF, 198 4• n
(Received the assent of the Governor on 18th September, 1984 )
THE ASSAM ELECTR ICITY DUTY (AMENDMENT) ACT, 198 4 
An 
Act
further to amend the Assam Electricity Duty Act, 1964.
Preamble. Wherea s it is expedie nt fu rth er to amend the  ‘
Assam Electricit y Duty Act, 1964, herei nafte r Assam  Act 
ref err ed to as the  prin cipal Act, in the ma nne r X X X  o  
herei nafte r ap pe ar in g;
It is "hereby enacted in the Th irty-f ifth Year 
of the Republic of Ind ia as follow s:—
Short title j  (i) This Act may be called the Assam 
^ g ° “ m en'El ect ricity Du ty (Amen dment) Act, 198 4.
(2) It shall com e,into force from  1st October,
198 4.
I2. In the  prin cipal Act, in Sectio n 3, fo r sub-Amendment
of Assam  3 se c ti o n  (1) , the  following shall be sub stit uted, 
Act x x x  of nam ely :
1964.
"(1) The re shall be levie d and paid to the  
Sta te Gov ernmen t a duty, to be called 
the 'ele ctricit y du ty’,  at the  ra te of five 
paise per un it of energy,—
(a) supp lied by the  Board to a consumer 
wit hin the  State or to any consumer 
outr ide the  State; or ,
, (b) supplied to a consumer by a licensee
gener atin g ene rgy  or pro cur ing
energy in bulk from  the  Board; or
(c)  gen erated by a person or a company 
or a firm or any organis ation for »  
own use or consumption.”
MD. SAADULLAH, 
Sec retary  to the Govt, of Assam,
Legislative Dep artm ent.
GU WAH AT I.—Print ed and Published by the Supdt. i/c., Assam Govt. Printing Press 
' Fx-Gaz ettei No. 35 3-1 ,0 60-5 00—21-9-1984.
 

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