The Assam Deputy Speakers Salary (Amendment) Act, 1954

ASSAM ACT XXXV OF 1954
THE ASSAM DEPUTY SPEAKER’S SALARY (AMENDMENT)
ACT, 1954
(Passed by the Assembly)
(R eceived the a ssen t o f the Governor of A ssa m  on the  
29th N ovem ber 1954)
[Published in the Assam Gazette, dated the 1st December 1954]
An
Act
to amend the Assam Deputy Speaker's Salary Act, 1948.
P ream ble.— Whereas it is expedient to amend the Assam Deputy 
Speaker’s Salary Act, 1948 (Assam Act V III of 1948) hereinafter called the 
Principal Act in the manner hereinafter appearing ;
It is hereby enacted in the Fifth Year of the Republic of India as 
follows:—
1. Short title, extent and com m en cem en t.— (1) This Act may be 
called the Assam Deputy Speaker’s Salary (Amendment) Act, 1954.
(2) It shall extend to the whole of Assam.
(3) It shall come into force at once.
2. A m endm ent o f section 3 o f A ssam  Act VIII o f 1948.— In clause 
(a) of Section 3 of the Principal Act the words “ practise any profession or 
shall be omitted.
ASSAM ACT XXXVI OF 1954
T H E  ASSAM LOCAL SELF-GOVERNMENT (SECOND 
AMENDMENT) ACT, 1954
(Passed by the Assembly)
(R eceived the assen t o f the Governor o f A ssam  on the 2nd  
D ecem ber 1954)
[Published in the Assam Gazette, dated the 8th December 1954.] 
An
Act
to further amend the Assam Local Self-Government Act, 1953
P ream ble.— Whereas it is expedient to further amend the Assam 
Local Self-Government Act,* 1953 (Assam Act XXV of 1953), hereinafter 
referred to as the Principal Act, in the manner hereinafter appearing ;
It is hereby enacted in the Fifth Year of the Republic of India as 
follows:—
1. Short title, extent and com m en cem en t.— (1) This Act may be 
called the Assam Local Self-Government (Second Amendment) Act, 1954.
 
 

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