The Assam College Employees (Provincialisation) (Amendment) Act, 2017

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THE ASSAM GAZETTE
EXTRAORDINARY
PUBLISHED BY THE AUTHORITY
R\  245 3 ^ 1 ,2 0 1 7 , 13  W 5, 1939 (W )
No. 245 Dispur. Saturday, 3rd June, 2017, 13th Jaistha, 1939 (S.E.)
GOVERNM ENT OF AS  SA M
ORD ER S B Y  THE  GO VERNOR
LE GI SL AT IV E DEP AR TM EN T:: LE GI SL AT IVE BR AN CH
N O T IF IC A T IO N
The 1st June, '2017
No. LG L. 112/2 005/1 31 The follow ing Act o f the Assam Legislative Assembly which received 
the assent of the Governor on 24th May, 2017 is hereby published for general information.
AS SA M ACT NO . X XX  OF 20 17 
(Re ceiv ed the assent o f the G ove rnor on 24th  M ay, 2017)
THE  ASS AM  COLLE GE EMPL OY EES (P ROV INC IAL ISATIO N) 
(AME ND ME NT ) ACT, 201 7

1708 THE ASS AM  GAZ ETTE, EXTR AOR DINARY , JUN E 3 ,20 17
Preamble
Short title, 
exten t and 
commencement.
Amendment o f 
Section 3
AN
ACT
to amend the Assam College Employees (Provincialisation)
Act, 2005.
Whereas it is expedient to amend the Assam College Assam Act 
Employee s (Provincialisation) Act, 2005 hereinafter No. XLVI of 
referred to as the principal Act, in the manner hereinafter 2005 
appearing;
It is hereby enacted in the Sixty-eighth Year of the 
Repub lic of  India as follows
1.  (1) This Act may be called the Assam College 
Employee s (Provincialisation) (Amendment) Act, 2017.
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once.
2. In the principal Act, in section 3, for clause (c), the 
follow ing shall be substituted, namely
“(c) The posts in each provin cialise d Colle ge shall
constitute an independent cadre for each category of
employees including the post of  the Principal. No inter
cadre tr ansfer from one college to another shall be allowed.
Gove rnment may, however, for reasons to be record ed in
writing, and in public interest, transfer a Principal from one
College to  another.”
S. M. BUZAR BARUAH,
Com missioner and Secretary to the G overnment of  Assam , 
Legislative Department, Dispur.
Gu wa hati: Printed and Published by the Dy. Director (P & S), Directorate of Printing & Stationery, Assam, G uwahati-21  
Ex. Gazette No. 48 9-20 0 + 1 0- 03 -0 6- 20 17 .

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