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The Assam Co-operative Societies (Amendment) Act, 1990

Assam · state statute
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Registered No. A-12
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The Assam Gazette
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EXTRAORDINARY
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PUBLISHED BY AUTHORITY
205 fn*r«r^ , saonw, 23 1990, 2 'srwn, 1912 (-w)
No. 205 Dispur, Friday, 23rd Novem ber, 1990, 2nd Agrafeayan
1912 (S. E.) 
GOVERNMENT OE ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT: LEGISLATIVE BRANCH
NOTIFICATION
The 22nd November 1990 \
No-LGL. 61/90/10.— The following Act of the Assam 
Legislative Assembly which received the assent of the 
Governor is hereby published for general information.

’ 158 THE A S S A in  G AZETTE. E X T R A O R D IN A R Y , NOV. 23, 1990
ASSAM ACT No. XIX OF 1990 
(Received the assent of the Governor on 21st November, 1990-) 
TH E ASSAM  CO-OPERATIVB SOCIETIES A M EN D M E N T ) ACT 1990.
An
Act
further to Amend the A n am  Co-opera’ive Societies Act 1949.
Preamble W hereas it is expedient further to amend the Assam  
C o-operative Societies A ct, 1949, hereinafter referred to as  
the principal Act, in the manner hereinafter appearing ;
It is hereby enacted in the Forty-first Year of the R e­
public o f India as fo llo w s:—
Short title 1. (1) This Act way be called the Assam Cooperative  
extent and Societies (Amendment) Act, 1990.commence­
ment.
(2) It shall have the like extent as the principal Act.
(3) It «hsll come into force at once.
Amendment 2. In the ptincipal Act, in section 32, for the existing  
clause (a) of sub-section (I), the following shall be sub-  
Act I of iw o«tituted, namely
“(a )—electing members to the Administrative C ouncil,  
M anaging body and other Co om ittees of the Society, the  
Chairman, Vice-Chairman and oth ;r office bearers, as may  
be provided in the bye-laws, and fixing tuch fees, salaries  
or other remuneration as prescribed in the bye-laws :
Provided that the State Gove nm ent may prescribe by  
rules the tenure o f office of the elected members ot the  
Adm inistrative Council, M anaging body and other Com m i­
ttees and also the qualifications necessary f  r the office bearers  
and the em ployees."
K. LA SK A R ,
Secretary to the G ovt, o f Assam.  
Legislative Departm ent.
OUWAHATI—Printed &  published by the Dy. Director (P), Directorate of Ptg. and  
Sty., Aisam, Guwahati—21 (Ex-Gazette) No. 409—870— 500 -23-11-1990.

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