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The Guwahati Metropolitan Development Authority (Amendment) Act, 1995

Assam · state statute
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Registered No. A-I2
t - •
C c
THE ASSAM GAZETTE
extraordinary
PUBLISHED BY AUTHORITY
ait 221 fK xT ’ 1^, 20 w r a ,  1995, 28 snf^r, 1917 («>^)
No. 221 Dispur, Friday, 20th October, 1995, 28th Asvina, 
1917 (S. E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT: LEGISLATIVE 
BRANCH
.... .  NOTIFICATION
The 20th October, 1995
No. LGL 159/95/24-—The following Act of the Assam 
Legislative Assembly which received the assent of the 
Governor is hereby published for general information.

1524 THE ASSAM GAZETTE. EXTRAORDINARY, OCT. 20, 1995
ASSAM ACT NO. XX OF 1995
(Received the assent of the Governor on 20th October, 1995)
THE GUWAHATI METROPOLITAN DEVELOPMENT 
AUTHORITY (AMENDMENT) ACT, 1995
AN
ACT
further 
(Assam Act
to amend the Guwahati Development 
N j . XX of 1987),
Authority Act, 1985
Treamble. am en d  th e  Assam Act
1987, here- ^ X X  o
Whereas it is expedient further to 
Guwahati Development Authority Act, 
inafter referred to as the principal Act.
It is hereby enacted in the Forty-sixth Year of the 
Republic of Icdla as fellows, namely—
Short title  
Extent and
Commence­
ment.
1.(1) This Act may be called the Guwahati Developmeat 
Authority (Amendment) Act, 1995.
1 2) It shall have the like extent as the principal Act.
(3) It shall come into force at once.
Amendment 
of Sec­
tion 5,
2. In the principal Act, in Section 5, in sub-section (1)—
(i) in clause (b),
of Town end _
Minister-ii.-charge of Municipal Administration De­
partment'’  occuring at the beginning the words “The 
Minister in-cbarge o ' Guwahati Development Depart­
ment” shall be substituted ;
for the words “The Minister-In-charge 
Country Planning Oepartnent and the
(ii) in clause (c), in the proviso thereto, for the words 
“ Municipal Administration Department” occuring in 
between the words “ to the” and “of the State”, the 
words “ Guwahati Development Department” shall be 
substituted.
dii) for the clauses (d) to (u), respectively the following 
shall be substituted ; namely—
“(d) Mayor or Deputy Mayor to be nominated by the 
Mayor of Guwahati Municipal Corporation.
(c) Commissioner/Secretary to the Government of Assam» 
Guwahati Development Department (.Ex-Officio).
1
 
 
THE ASSAM GAZETTE, EXTRAORDINARY, OCT. 20, 1995 1525
(f) Commis&iorer/Secretary to the Gov?, tf  Assam, Planning and 
Development Department (Ex-Officio).
g) Commission; r/Secretary to the Govt, of Assam, Finance 
Department (Ex-Officio).
h) Chief Executive Officer, GMDA, to be appointed by the 
State Government (Ex-Officio),
(i) Deputy Commissioner, Kamrup District (Ex-Officio).
(j) Commissioner, Guwahati Municipal Corporation (Ex-Officio).
(k) General Manager N. F Railway.
(l) Chief Engineer of the Authority, not below the rank of
Addl. Chief Engineer of the State PWD, to be appointed by 
the State Government.
(tn) Town Planner of the Authority, not below the rank of Asso­
ciate Planner of the State Govt, to be appointed by the State 
Government
(n) Financial Adviser and Chief Accounts Officer of the Authority 
not below the rank of Financial Advhei of the State Govt, 
to be appointed by the State Govt.
(o) Chief Engineer, PWD (Roads), Govt, of Assam.
(p) Chief Engineer, Public Health Engineering Department, 
Govt, of Assam.
(q) Chief Engineer, Flood Control Department, Govt, of Assam.
(r) Managing Director, Assam Urban Water Supply and Sewa)age 
Board.
(s) Principal Chief Conservator of Forest, Govt, of Assam.
(t) Director, Town and Countiy Planning Department, Govt.
of Assam.
(u) Member-Secretary, State Pollution Control Board, Assam.
(v) Chairman, North Guwahati Town Committee or Executive 
Officer in Charge of the Town Committee.
(w) One member from Commerce or Industry to be nominated 
by the State Govt.
(x) One member from Non-Government Organisation engaged in 
Welfare activities of the city to be nominated by the State 
Go»t.
(y) One environmental activist to be nominated by the State 
Govt. ”
M. K. DEKA,
Joint Secy, and i/c Secy, to the Govt, of Assam, 
Legislative Department.
GUWAHATI— Printed &  published by the Dy Director (P.&S.), Directorate 
of P.g. and Sty, Assim, Guwahati—'I (Bx-Gazette) 
i\o. 441—740-50 — 2U-10-1S95

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