The Guwahati Water Bodies (Preservation and Conservation) (Amendment) Act, 2010
Assam · state statute
Open in Lexace · Ask the AI about this actRegisteredNo.768/97 THE ASSAM GAZETTE ~'T EXTRA ORDINARY PUBLISHED BY THE AUTHORITY r;-~132 f?M~, C51Ii1<l!<I,10 (If, 2010, 20 ~?t,1932 (~) 0.132 Dispur,Monday,10thMay,2010, 20thVaisakha, 1932 (S.E.) GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH NOTIFICATION The 10thMay,2010. No.LGL.103/200S/S2.--The followingAct oftheAssam LegislativeAssemblywhich received theassentoftheGovemorisherebypublishedforgeneralinformation. ASSAM ACT NO. XIV OF 2010 (Received theassentoftheGovernoron28-04-2010) THE GUWAHATI WATERBODIES (pRESERVATION AND CONSERVATION) (AMENDMENT) ACT,2010 1014 THE ASSAM GAZETTE, EXTRAORDINARY, Y 10,2010 AN ACT furthertoamend theGuwahati Waterbodies(preservationand Conservationet,2008. Whereas itisexpedientfurthertoamend theGuwahati Waterbodie servation and Conservation)Act, 2008 to provideforpreervationprotection,eo rvation, regulationand maintenance ofmore waterbodies withinthejurisdictionofG ahati MetropolitanDevelopmentAuthorityand the matterse ed therewithorincidental thereto; Shorttitle,extent and commencement Amendment of sections3,4,7 and 11 Itishereby,enacted intheSixty-firstYear oftheRepublicofIndiaasfollows:- 1. (1)ThisAct may be calledtheGuwahati Waterbodies(Preserv"onand Conservation)(Amendment) Act, 2010. (2) Itshallhave thelikeextentastheprincipalAct. (3) Itshallcome intoforceatonce. 2. Intheprincipal et,in sections3, 4, 7 and 11, forthe fi marksand word 'I,IT Ill,IV, and VI" respectivelyshallbe subsnn 3. Inthe principalAct, afterSchedule IV, the followingnew Schedule- and Schedule-VI shallbe inserted,namely:- "Schedule-V (Bondajan) Schedule ofLand:- District- Mouza- (A). RevenueVillage- Alllandofdag numbers- (B). RevenueVillage- Alllandofdag numbers- (A) And CB)Boundedby- North- South - East West - litan)District Birkuchi 37, Ill,1,313, 111/314,33and 173 Matgharita 182, 183 Bondajan OilIndia Assam Carbon HousingColony ".•.. Assam Act No xxof 2008 THE ASSAM GAZETTE, EXTRAORDINARY, MAY 10,2010 1015 Schedule-VI (Bondajan) ScheduleofLand:- District- Mouza- CA). Revenue ., Alllan 0- CA) HL'"nr!,"'I'l Kamrup(Metropolitan)District Beltola Bonda 253/411,252,253 and 168 - ~' PWDRoad 289 and 290 ofBirkuchiVillage 240, 255, 254 and 288 pattalandofMariasPublicSchooland VillageMatgharita". -dag numbers- East-dagnumbers- est - - MOHD. A. HAQUE, ec etarytotheGovt.ofAssam, Le . lari'e Department,Dispur. GUW AHA TI -Printedand Publishedby theDy.Director(P&S), DirectorateofPtg.and Sty.,Assam, Guwahati-21 (Ex-Gazette)No.263-500+600-10-5-2010.
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