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The ASSAM LOCAL RATES (AMENDMENT) ACT, 1947

Assam · state statute
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ASSAM ACT XX OF 1947 
THE ASSAM LOCAL RATES (AMENDMENT) ACT, 1947 
(Passed by the Assembly) 
(Received the assent of the Governor on the 12th DeceJDber, 1947) · 
(Published in the Assam Gazette of the 17th December, 1947] 
An Act further to amend the Assam Local Rates Regulation, 1879 
WHEREAS it is expedient fl1rther to amend the Assam 
Local Rates Regulation, 1879, hereinafter called the said 
Regulation, in the manner hereinafter appearing ; 
It is hereby enacted as follows:--
Short title. l. (1) This Act may be called the Assam Local Rates 
Commence­
ment. 
Extent . 
(Amendment) Act, 1947. 
(2) It shall come into force on such date as the 
Provincia\ Government may, by notification in the official 
Gazette, appoint. 
( 3) It shall have the like extent as the said Regula-
tion. 
Amend.mem 2. In the first proviso to section 3 of the said Regula­
of sectton 3 tion, for the words "one anna four pies", the words "two 
of Regula- · h · " h 11 b b · d don 3 of annas ·etg t p1es s a e su stitute . 
1879. 
Price 1 anna or 2d. 
A.C"i.P. ( Le~.) No.34-500+25-3.3-l948-
Regulation 
3 llf 1879. 

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