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The Assam Tea Plantation Provident Fund and Pension Fund and Deposit Linked Insurance Fund Scheme (Amendment) Act, 2011

Assam · state statute
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RegisteredNo.-768/97
THEASSAMGAZETTE
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EXTRAORDINARY
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PUBLISHEDBY THE AUTHORITY
"ii~174Wt~, <r~, 8~, 201], 18~, 1933 (lrfqi)
No.174Dispur,Wednesday, 8thJune,2011, 18thJaistha,1933 (S.E.)
GOVERNME T OFASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT: :LEGISLATIVE BRANCH
NOTIFICATION
The 8thJune,2011
No.LGL. 24/98/125.-The followingAct of theAssam LegislativeAssembly whichreceived
theassentof theGovernorisherebypublishedforgeneralinformation.
ASSAM ACT NO.XIIIOF 2011
(Received theassentof theGovernoron5th June,2011)
ASSAM TEA PLANTATIONS
PROVIDENT FUND AND PENSIONFUND AND
DEPOSIT LINKEDINSURANCE FUND SCHEME
(AMENDMENT) ACT, 2011

143' THEASSAM GAZETIE, EXTRAORDINARY, JUNE8,2011
AN
ACT
furthertoamend theAssam Tea PlantationsProvidentFund
and PensionFundand DepositLinkedInsuranceFund Scheme
Act, 1955.
Preamble Whereas itisexpedientfurthertoamend theAssam
Tea PlantationsProvidentFundand PensionFund and Deposit
Linked InsuranceFundScheme Act, 1955, hereinafterreferred
AS!Jam Act
X of 1955
Shorttitle,
extentand
toastheprincipalAct,inthemannerhereinafterappearing;
Itishereby enacted intheSixty-secondYear of theRepuhlicof
Indiaasfollows:-
1.(1) ThisAct may be called theAssam Tea PlantationsProvident
Fund and PensionFundand DepositLinked InsuranceFund
commencement Scheme (Amendment) Act,2011.
(2) Itshallhave thelikeextentastheprincipalAct.
(3) Itshallcome intoforceatonce.
.\mendment 2. IntheprincipalAct,intheSchedule, inpara9 B (iii),forthe
uf Schedule word "twenty",occurringbetween thewords"morethanrupees"
and "thousand",theword "thirty"shallbe substituted.
MOHD. A. HAQUE,
SecretarytotheGovernmentof Assam,
LegislativeDepartment,Dispur,Assam.
GUWAHATI -Printedand publishedby theDy.Director(P&S) Directorateof Ptg.and Sty.,Assam, Guwahati-21,
(Ex-Gazette)No.347-200+600-8-6-2011.

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