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The Assam State Acquisition of Zamindaris (Extension to Autonomous District of Garo Hills) Act, 1953

Assam · state statute
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ASSAM ACT XXVI OF 1953
THE ASSAM STATE ACQU ISITION OF ZAMIN- 
DARIS (EXTENSION TO  AUTONOM OUS 
DISTRICT OF GARO HILLS) ACT, 1953
(Passed by the Assembly) 
(R eceived the a ssen t o f th e P resident on the 27th A ugust, 1953)  
[Published in the Assam Gazette, dated 9th September 1953]
An
Act
to extend the Assam State Acquisition of Zamindaris Act, 1951  
to the Autonomous district of Garo Hills
4
Preamble. Whereas it is expedient to extend the Assam State A ssa m  A c
Acquisition of Zamindaris Act, 1951 to the Autonomous x v ill of 
district of Garo Hills ; 1951.
It is hereby enacted as follows :β€”
Short title, 1. (1) This Act may be called the Assam State Acqui-
extent and sition of Zamindaris (Extension to Autonomous District of 
menβ„’61106 " G a r O  A c t >  1 9 5 3 β€˜
(2) It shall extend to the Autonomous district of Garo 
Hills.
(3) It shall come into force on such date as the State 
Government may by notification in the official Gazette 
appoint.
Extension 
of Assam 
Act X V III 
of 1951.
2. All the provisions of the Assam State Acquisition of 
Zamindaris Act, 1951 shall extend to the Autonomous 
district of Garo Hills.
Assam Act 
X V III of 
1951.
[ Price anna 1 or Id.]
A.G.P. (Leg.) No.23/54β€”1000β€”12-7-1954.
 
 

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