The Assam Forest (Amendment) Act, 1964

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ASSAM ACT IX  OF 1964
THE ASSAM FOREST (AMENDMENT) ACT, 1964
(Received the assent o f the Governor on the 11th M ay 1964)  
[Published in the Assam Gazette  Extraordinary, dated the 14th May, 1964]
An
Act
further to am end the A ssam  Forest Regulation, 1891.
Preamble. Whereas it is expedient further to amend the ^ceulation
Assam Forest Regulation, 1891, hereinafter called the * * *
said Regulation, in the manner hereinafter appearing ; K ' ’
It is hereby enacted in the Fifteenth Year of the 
Republic of India as follows s —
This Act may be called the Assam Forest 
com m ence* (Amendment) Act, 1964.
meat.
(2) It shall have the like extent as the said 
Regulation.
(3; It snail come into ibrce at once-
Amendment 2. In section 40 of the said Regulation, in clause 
of section 40 (L) of sub-section (2), after the word “sawpits'’ the
RvSn 3 f C 0 T n m a “ (>)” shall be deleted and the words “ and 
1 B 9 1 . ° saw-mills” and a comma thereafter shall be
inserted.
[ Price-06 Paise.]
AGP (Leg) 29/’— 1037— 28 8-64.
 

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