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The Assam Agricultural Farming Corporation (Amendment) Act, 1988

Assam · state statute
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The Assam Gazette
Reg istered No, A*U
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EX TR AO RD IN AR Y
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PUBL ISHE D BY AUTHORITY
* U  69 fa» i5* , 24 c*. 198$, 3 c < 3 r f c , 191 0 («re)
N» 69 Cis pur, Tuesday, 24th May, 1988, 3rd Jy aistha ,
1910 (S .E .)
GOVERN ME NT OF  ASSAM
OR DE RS  BY TH E GO VERNOR
LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH
NO TI FI CA TI ON
Th e 23rd May , 1988
No. LGL. 169/87/9.—The  follow ing Act of  the Assam 
Legislative Assembly w hich received the assent o f the Gover nor  
is hereby pub lish ed for general info rma tion .
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392 TH E AS SA M GA ZE TT E. EXTRAO RDINA RY, MA Y 24, 1988
ASSAM ACT NO- VI OF 19 .8 8
Received the asse nt of the Go verno r on 21st May, 1988
THE ASSAM  AGRICULTURAL FARM ING CORPORATION 
(AMENDMENT) ACT, 19 88 .
in
An
Act
to amend the Assam Agricult ural Farmin g Co r-  
poration Act, 19 73 .
p re am b le . Whereas it is expedient to amend the 
Assam Agricultural Farming Corporation Act, 
197 3, hereinafter called the principal Act, in 
the manner hereinafter appearing :
' i  ■  .  "
It is hereby enacted in the Thirty-ninth 
Year of the Republic of India as follows
J-  (1) This Act may be called the Assam 
commence- Agricultural Farming Corporation (Amendment) 
n,cn t-  Act, 1988.
(2) It shall have the like - extent as the 
principal Act.
(3) It shall come into force at once.
A m en dm en t 2. In the principal Act, after section 25, • w c ti o n  5  f o ijo w jn g shall be inserted as . section 25A
namely :—

THE ASSAM GAZET TE, EXT RAO RDINA RY, MAY  24 , J98E  39 3
“25A
State Leve l  
Co -ordiaa-  
rion Co m- > 
mittee.
The  State Gover nm ent  may, by noti­
fication in the  Official Gazet te, con sti­
tu te a Sta te Level Co -or din ation C om ­
mit tee with a Ch air ma n and such 
numb er of  mem bers, as may  be d ecided, 
to review the  fun ctio ning of th e Co rpora­
tio n and  to suggest ways and mean s 
for  im pro veme nt and also to  per form 
such oth er adv isory fun ctions as may 
be specified in the no tifica tio n” .
R. LAS KAR,
Joi nt; Sec reta ry to the Govt, of  Assam, 
Legislative Dep artm ent.
•  il J W A H A T I— Printed &ad pablb hed by  th t Dy . Direc tor  (P ),  Diree tr.is t* of £tg , ano  
Sty., G uw th ati— 21 (E x- O an et u) N . .  131— 1,1 78— 300— 24J-1 088.
 
 
 
 

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