The Assam Town and Country Planning (Amendment) Act,1994

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PRE ASSAM GAZETTE
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EXTRAOP DINAV Y
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S ’U B U S^F D  O  AUTHORITY
58 6 ex, 1994, 16 1916 (i<)
o. 58 Diwpur, Friday, 6th May 19®4, I6ih Va'sakha, 
’o 6 (S. E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
EGISLATIVE DEPARTMENT: LEGISLATIVE BRANCH
NOTIFICATION
The 6th May 1994
No. LGL. 56/84/171. rhe following Act of the Assam 
Legislative Assembly which received the assent of th; 
Governor is hereby published for general information.

742 THE ASSAM GAZETTE, EXTRAORDINARY, MAY 6, 19
ASSAM ACT N O . X X III OF 1994
(Received the assent of the Governor on 5tli May, 1994)
THE ASSAM TOWN AND COUNTRY PLANNING 
(AMENDMENT) ACT, 1994.
AN
ACT
further to amend the Assam Town and Country Planning 
Act, 1959.
Whereas it is expedient further to amend 
the Assam Town and Country Planning 
Act, 1959, in the manner hereinafter appea­
ring ;
It is hereby enacted in the Forty-fifth 
Year of the Republic of India, as follows :—
Short title,  
extent and  
sommtaco’  
ment.
1,(1) This Act may be called the Assam 
Town and Country Planning (Amendment) 
Act, 1994.
(2) It shall have the like extent as the 
principal Act.
(3) It shall come into force at onee.
A m e » d m e n t 2. In the Assam Town and Country 
ie.fA.Xi Planning Act, 1959, in section 10,—
A e t ll of
1959.
(i) for the existing provisions of sub­
section (1), the following shall be 
substituted, namely :—
 
 
 
THE ASSAM GAZETTE. EXTRAORDINARY M a Y 6, 1994 743
“ (1) On receiving the plan and the 
Zoning Regulation from the Director, the 
State Government shall have them, as 
soon as may be, published in the manner 
prescribed giving wide and sufficient publi­
city in the locality inviting public opinion 
and objection, if any, to be submitted 
within a period of not more than two 
months from the date of such publication;”
(ii) after sub-section (2), the following 
shall be inserted as sub-section (3), namely
“(3) copy of the plan and the Zoning 
Regulation shall be supplied to the public 
on payment of such fees as may be pres­
cribed.”
K. LASKAR.
Secretary to the Govt, of Assam, 
Legislative Department.
i T’ -w AH ATI—X  Hated ant? publfohed by the I'y . CbectoeXP', Di/cclrrR'e c* Ftg. a ad
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