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The Guwahati Water Bodies (Preservation and Conservation) Act, 2008

Assam · state statute
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RegisteredNo.768/97
THE ASSAM GAZETTE
~'T
EXTRA ORDINARY
PUBLISHED BY THE AUTHORITY
r;-~132 f?M~, C51Ii1<l!<I,10 (If, 2010, 20 ~?t,1932 (~)
0.132 Dispur,Monday,10thMay,2010, 20thVaisakha, 1932 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH
NOTIFICATION
The 10thMay,2010.
No.LGL.103/200S/S2.--The followingAct oftheAssam LegislativeAssemblywhich received
theassentoftheGovemorisherebypublishedforgeneralinformation.
ASSAM ACT NO. XIV OF 2010
(Received theassentoftheGovernoron28-04-2010)
THE GUWAHATI WATERBODIES (pRESERVATION AND
CONSERVATION) (AMENDMENT) ACT,2010

1014 THE ASSAM GAZETTE, EXTRAORDINARY, Y 10,2010
AN
ACT
furthertoamend theGuwahati Waterbodies(preservationand Conservationet,2008.
Whereas itisexpedientfurthertoamend theGuwahati Waterbodie servation
and Conservation)Act, 2008 to provideforpreervationprotection,eo rvation,
regulationand maintenance ofmore waterbodies withinthejurisdictionofG ahati
MetropolitanDevelopmentAuthorityand the matterse ed therewithorincidental
thereto;
Shorttitle,extent
and
commencement
Amendment of
sections3,4,7
and 11
Itishereby,enacted intheSixty-firstYear oftheRepublicofIndiaasfollows:-
1. (1)ThisAct may be calledtheGuwahati Waterbodies(Preserv"onand
Conservation)(Amendment) Act, 2010.
(2) Itshallhave thelikeextentastheprincipalAct.
(3) Itshallcome intoforceatonce.
2. Intheprincipal et,in sections3, 4, 7 and 11, forthe fi
marksand word 'I,IT Ill,IV, and VI" respectivelyshallbe subsnn
3. Inthe principalAct, afterSchedule IV, the followingnew Schedule- and
Schedule-VI shallbe inserted,namely:-
"Schedule-V
(Bondajan)
Schedule ofLand:-
District-
Mouza-
(A).
RevenueVillage-
Alllandofdag numbers-
(B).
RevenueVillage-
Alllandofdag numbers-
(A) And CB)Boundedby-
North-
South -
East
West -
litan)District
Birkuchi
37, Ill,1,313, 111/314,33and 173
Matgharita
182, 183
Bondajan
OilIndia
Assam Carbon
HousingColony
".•..
Assam
Act No
xxof
2008

THE ASSAM GAZETTE, EXTRAORDINARY, MAY 10,2010 1015
Schedule-VI
(Bondajan)
ScheduleofLand:-
District-
Mouza-
CA).
Revenue .,
Alllan 0-
CA) HL'"nr!,"'I'l
Kamrup(Metropolitan)District
Beltola
Bonda
253/411,252,253 and 168
- ~'
PWDRoad
289 and 290 ofBirkuchiVillage
240, 255, 254 and 288
pattalandofMariasPublicSchooland
VillageMatgharita".
-dag numbers-
East-dagnumbers-
est -
-
MOHD. A. HAQUE,
ec etarytotheGovt.ofAssam,
Le . lari'e Department,Dispur.
GUW AHA TI -Printedand Publishedby theDy.Director(P&S), DirectorateofPtg.and Sty.,Assam, Guwahati-21
(Ex-Gazette)No.263-500+600-10-5-2010.

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