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The Assam Tax on Luxuries (Hotels, Lodging Houses and Hospitals) (Amendment) Act, 2013

Assam · state statute
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Registered No.-768/97 
THE ASSAM GAZETTE 
~tfRGt 
EXTRAORDINARY 
en~ <is(~~~·~ 
PUBLISHED BY THE AUTHORITY 
. ~ 348 fitxt~. l~· 14 ~ 2013, 231'fl'cct, 1935 ~) 
No.348 Dispur, Wednesday, 14th August, 2013, 23rd Sravana, 1935 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE.GOVERNOR 
LEGISLATIVE DEPARTMENT: : : LEGISLATIVE BRANCH 
NOTIFICATION 
The 14th August, 2013 
No. LGL. 72/2004/140.-The following Act of the Assam Legislative Assembly 
which received the assent of the Governor is hereby published for general itlformation. 
ASSAM ACT NO. XVIII OF 2013 
(Received the assent of the Governor on 8th August, 2013) 
THE ASSAM TAX ON LUXURIES (HOTELS, LODGING HOUSES 
AND HOSPITALS) (AMENDMENT) ACT, 2013'. . 
/ 
1916 THE ASSAM GAZEITE, EXTRAORDINARY, AUGUST 14, 2013 
~~~~~~~~~~~~~~~~~~~~~~~~~~~~~ ~ 
......... Of 
.......... 
AN 
ACT 
.further .to auieDd the Assam Tax On Luxuries {Hotels, Lodging Houses 
and Hospitals) Aet.1989. 
Whoteas it is expedient further to amend the Assmn Ta: On um 
Luxuries (Hotds, !Adging HQUSe8 and Hospitals) Act,· t 989, heieinafter :;t v 
reforled to as tho priDeipaJ. Act, Jn the li'laDDtar hcroina:fter appeirina; 1•· 
It is ben!by ~ in the Sqr·ibm1b. Year of the Republic of 
1. (1) Thill Act may be called the Assam Tax on Luxarh:s (Hotels, 
Lodging HOmes aDd-Ho.tpltaJs) (Ameodmeat) Act, 2013. 
(2) It sball hll'Vc the lib ment as the principel Act. 
(3) llllhall .~into~atooce. '·' 
Z b.i the~~ bl l[CCtion :1,sub-Jediqo (.J) sllaJl be~ and 
·111e ~ ~ (5). (6), (7) and ·(8) s1-l1 be~ as.· 
.sub-sccti.ons (41 (S), (6) and (7) raJpCClively. 
MOHD. ABDUL HAQUE, 
Commissioner and Secretary to the Govt. of Assam; 
Legislative Department, Dispur. 
Guwahati :- Printed and Published by the Dy. Director (P & S), Directorate of Ptg. & Sty. Assam, Guwahati-21. 
Ex Gazette No. 695- 300 + 600 - 14- 8 - 2013. · 

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