The MATERNITY BENEFIT (ASSAM AMENDMENT) ACT, 1983

o:r, 4 
No.4 
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The . Assam Gazette 
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Dlapar, 
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GJll«ml'T 
BXTRAORD1N AB.Y 
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PUBLISHED IY &U'ftlORll'Y 
lfff;j-;qR, 7 ISfl~~. 1984, 17 'Pf ... 1< • 
Saturday. 7th January, 1984, 
1905 (.s. E) 
I 
1905 
17th 
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GOVERMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
(icr<rr) 
Pausa 1 
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LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH 
~· . 
NOTIFICATION 
The 7th January, 1984 
No.LGL·55/81/2~.-The following Act of the Assam Legislative 
'.Assembly which received the assent of the President . is -hereby 
published !for general infQrmation . . 
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14 1 HE ASSAM GAZETTE, EXTRAORDINARY, JAN. 7, 1984 
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. ~ ASS AM ACT NO .. 11 OF 1984 
(Rece ived the assent of the President on 26th December, 1983) 
THE MATERNITY 'BENEFIT (ASSAM AMENDMENT) ACT, 1983 
· An 
Act 
further to amend the Mater.pity Benefit 
Act, 1961 in its application to the State 
of Assam . 
-Preamble. V/hereas ·it is expedient 'further ·to 
ame.1:-1d the Maternity 'Benefit Act. 1961, 
hereinafter called the principal Act. in 
·its application to the State of Assam. in 
the manner hereinafter appearing; 
It is hereby enacted in the Thirtv­
·tourth Year of the- Republic of India as 
follows: --
Short title, 1. (1) This Act may be called thP Mate1·'-extent and ~ 
commence- nity Benefit (Assam Amendment) 
ment. Act , 198 ~L 
(2) It extends to the whole of the 
State of Assam . . 
(3) It shall · come into force on such 
date as the State Govevnment may , 
: by notification in the· Off\cial Gazette , 
appoint . · \. 
Central 
Act 53 
of 1961 
Amendment 2. 
' of s ection 5 
of Central 
Act 53_ 
of 1961 
In the explanation appended to sub:- . 
section (1) of section 5 of the princi­
pal Act. as amended by the Assam J , 
(as amended 
by Assam 
Act XII 
of 1964). 
Act XII of 1964, the word "six" ap­
pearing after the · words "multiplied 
by" shall be substituted by the word 
"seven" . 
_ MD. SAADULLAH, 
S~cretairv to the Govt. of Assam, · 
Judicial & Legislative Deptt . . 
-GAU-aATl-Print .'d ond published by the Supdt. i/c,.A~sam Govt. Printillg Prcsi 
(Ex-Gavette) l'o. T-l::ClGQ.-500-7.11.984~ · - · · ·' 
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