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The ASSAM FOREST (AMENDMENT) ACT, 1952

Assam · state statute
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A cl.-. tt C>. · ~ 64 cg 
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' ' . 
ASSAM ACT IX OF 
THE ASSAM FOREST (AMENDMENT) 
( pa~sed by the Ass41tnhly ) 
(Received the assent of the Governor on the 8th Octobet' 1952) 
[Published in the Assam Ga<;ette, dated the 15th October 1952] 
... 
An 
Act 
further to amend the Assam Forest Regulation, 1891 
Whereas it is expedient further to amend . the Assam . 
Forest Regulation, 1891, hf-reinaft er called the " Regula- Regulahon . 
· " · h h · f · VII of 1891 , uon , m t e manner erema ter appeanng ; 
flhort title, 
extent and 
commence­
ment. 
It is hereby enacted as follows: -
I. (l) This Act may he called the Assam For est ~Amend-
ment) Act, 1952. · "' 
(2) It shall have the like extent as the Regulation • 
• 
(3) It shall come into force at on~e. 
• I,. 
:':;~ 
Amen~ment 2. In sub-section ( l) t;~f section •3 of the Regulation, for 
off~Rctiulont~ the words ' ' Sub-Assistant Cons e rv~tor, Forest Ranger, o ega1on ' vn of 1891 Forester " the words " Fore st , Ran ger, Deputy Ranger. 
· ' Forest_er; Assistant Forester " shall be s uhs6tute~ • 
'' 
., I 
I ~/ 
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