The ASSAM STATE LEGISLATURE (CONTINUANCE OF THE ENGLISH LANGUAGE) ACT, 1964

the 19th November 1964 
ASSAM ACT XXIII OF 1964 
THE ASSAM STATE LEGISLATURE (CONTINUANCE OF THE 
ENGLISH LA:-.lGUAGE) ACT, 1964 
[Published in the Assam Ga~ette Extraordiaary, dated the 20th November, 
1964]. 
An 
Act 
~o provide for the continuance of the English Language for 
transaction of business in the Legislature of the 
Preamble 
Short title 
and com· 
mencement.f 
State of Assam. 
Whereas it is 
continuance of the 
of business in the 
Assam ; 
expedient to provide for the 
English language for transaction 
Legislature of the State of 
It is hereby enacted in the Fifteenth Year of 
the Republic of India as follows :-
1. (1) This Act may be called the Assam State 
Legislature (Continuance of the English 
Language) Act, 1964. 
(2) h shall come. into force at once. 
Continuance 2. After the expiry of the period of fifteen 
of the English years from the commencement of the Constitution 
language for of India, the English language may from the 26th 
the transac· f J 1965 · b d tion of busi- qay o anuary, , continue to e use for 
ness in the the transaction of business in the Legislature of 
Legislature of the State of Assam. 
the State. 
U. TAHBILDAR, 
Dy. Secy, to the Govt. of Assam, 
Law Department. 

‹ Prev All Assam acts Next ›