The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2019

Registered No.-768/97 
THE ASSAM GAZETTE 
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EXTRAORDINARY 
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PUBLISHED BY THE AUTHORITY 
~~ 526~~, ~, 31 N;cb~<iil, 2019, 10 ~ 1941 ~) 
No. 526 Dispur, Tuesday, 31st December, 2019, lOth Pausa, 1941 (S. E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH 
NOTIFICATION 
The 31st December, 20 19 
No. LGL.lll/2004/97.- The following Act of the Assam Legislative Assembly 
which received the assent of the Governor on 26th December, 2019 is hereby published for general 
information. 
ASSAM ACT NO. XX OF 2019 
(Received the assent of the Governor on 26th l)ecember, 2019) 
THE ASSAM CONTINGENCY 
FUND (AUGMENTATION OF CORPUS) ACT, 2019 
2426 THE ASSAM GAZETTE, EXTRAORDINARY, DECEMBER 31, 2019 
Preamble 
Short title, 
extent and 
commencement 
Further 
payment to the 
Contingency 
Fund 
AN 
ACT 
to augment the corpus of the Contingency Fund of the State of Assam. 
Whereas it is expedient to augment the corpus of the 
Contingency Fund of the State of Assam; 
It is hereby enacted in the Seventieth Year of the Republic of 
India, as follows:-
1. (1) This Act may be called the Assam Contingency Fund 
(Augmentation of Corpus) Act, 2019. 
(2) It extends to the whole of the State of Assam. 
(3) It shall be deemed to have come into force on the 1st day of 
Aprit 2019 . 
2. There shall be paid by the State Government into the Contingency 
Fund of State of Assam a further sum of one hundred crores of 
rupees out of the revenues ofthe State of Assam for the financial year 
2019 -2020 . 
S.M. BUZAR BARUAH, 
Commissi oner & Secretary to the Government of Assam, 
Legislative Department, Dispur, Guwahati -6. 
Guwahati : Printed and Published by the Dy. Director, Directorate of Printing & Stationery, Assam, Guwahati-21. 
Extraor dinary Gazette No . 1051 - 300 + 10-31- 12-2019 . (visit at- dpns.assam.gov.in) 

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