The Assam Deputy Speakers Salaries and Allowances (Amendment) Act, 2014

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Registered No.-768/97
THE ASSAM GAZETTE
W lW I
EXTRAORDINARY
PUBLISHED BY THE AUTHORITY
2 1 4 ftf* f^ Z W W Z  30 2014, 8 W f e , 1936 (*M »)
No. 214 Dispur, Tuesday, 30th September, 2014, 8th Asvina, 1936 (S. E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :  :  : LEGISLATIVE BRANCH
NOTIFICATION
The 30th September, 2014
No. LGL.55/2003/75.- The following Act of the Assam Legislative Assembly which received 
the assent of the Governor is hereby published for general information.
ASSAM ACT NO. XIII OF 2014
(Received the assent of the Governor on 20th September, 2014)
THE ASSAM DEPUTY SPEAKER'S SALARIES AND ALLOWANCES
(AMENDMENT) ACT, 2014

910 THE ASSAM GAZETTE, EXTRAORDINARY, SEPTEMBER 30, 2014
Preamble
Short title and  
commencement
Amendment of  
section 2
AN
ACT
further to amend the Assam Deputy Speaker’s Salaries and Allowances 
Act, 1958.
Whereas it is expedient further to amend the Assam Deputy 
Speaker’s Salaries and Allowances Act, 1958, hereinafter referred to as 
the principal Act, in the manner hereinafter appearing;
It is hereby enacted in the Sixty-fifth Year of the Republic of India, 
as follows
Assam
Act, XVI  
o f 1958
1 . (1) This Act may be called the Assam Deputy Speaker’s Salaries and 
Allowances (Amendment) Act, 2014.
(2) It shall come into force at once.
2. In the principal Act, in section 2, for the existing provisions of 
clauses (i), (iii) and (iv), the following shall be substituted, namely
“(i). a salary of seventy five thousand rupees per mensem;”
“(iii) a Daily Allowance of one thousand five hundred rupees while on 
official tour and its halt within the State of Assam:
Provided that the Deputy Speaker of the Assam Legislative 
Assembly shall be entitled to draw Daily Allowance of two thousand 
rupees whenever the Deputy Speaker performs the official duties 
outside the State of Assam and its halt;”
“(iv) a Sitting Allowance of one thousand five hundred rupees per day 
for the entire period of the Assembly Session computing two days 
before the commencement and two days after the termination of such 
Session:
Provided that the Sitting Allowance shall not be admissible if the 
Deputy Speaker of the Assam Legislative Assembly performs the official 
tour within the State of Assam or outside the State of Assam and its 
halt during the period of the Assembly Session and such performance 
of official tour shall be intimated to the Principal Secretary, Assam 
Legislative Assembly;”
S. M. BUZAR BARUAH,
Secretary to the Government of Assam, 
Legislative Department, Dispur.
Guwahati:  Printed and Published by the Dy. Director (P & S), Directorate of Ptg. & Sty. Assam, Guwahati-21. 
Ex Gazette No. 427 - 300 + 100 - 30 - 09 - 2014.

Registered No. - 768/97
THE ASSAM GAZETTE
'5 p rR R cT
EXTRAORDINARY
PUBLISHED BY THE AUTHORITY
JR 263 4 2010, 13 W f, 1932 («Rs)
No.263 Dispur, Saturday, 4th September, 2010, 13th Bhadra, 1932 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH
NOTIFICATION
The 4th September, 2010
’  ■  '  r - ■
No. LGL.55/2003/59.- The following Act of the Assam Legislative Assembly which received 
the assent o f the Governor is hereby published for general information.
ASSAM ACT NO. XX OF 2010
(Received the assent of the Governor on 31 st August, 2010)
THE ASSAM DEPUTY SPEAKER’S SALARIES AND
ALLOWANCES (AMENDMENT) ACT, 2010

Preamble
Short title and 
commencement
Amendment of 
section 2
2138 THE ASSAM GAZETTE. EXTRAORDINARY, SEPTEM BER^
AN
ACT
further to amend the Assam Deputy Speaker’s 
Salaries and Allowances Act, 1958.
Whereas it is expedient further to amend the 
Assam Deputy Speaker’s Salaries and Allowances 
Act, 1958, hereinafter referred to as the principal 
Act, in the manner hereinafter appearing;
It is hereby enacted in the Sixty-first Year of 
the Republic of India, as follows
1. (1) This Act may be called the Assam Deputy 
Speaker’s Salaries and Allowances 
(Amendment) Act, 2010.
(2) It shall come into force at once.
2. In the principal Act, for section 2, the following 
shall be substituted, namely :-
“2. Salary and Allowances of the Deputy Speaker
There shall be paid to the Deputy Speaker of the 
Assam Legislative Assembly, -
(i) a Salary of fifty five thousand rupees per 
mensem;
(ii) a Sumptuary Allowance of nine thousand rupees 
per mensem;
(iii) a Daily Allowance of one thousand rupees 
while on official tour and its halt within the State of 
Assam:
Provided that the Deputy Speaker of the Assam 
Legislative Assembly shall be entitled to draw Daily 
Allowance of one thousand five hundred rupees 
whenever the Deputy Speaker performs the official 
duties outside the State of Assam and its halt;
(iv) Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly Session 
computing two days before the commencement and 
two days after the termination of such Session:
Provided that the Sitting Allowance shall not be 
admissible if the Deputy Speaker of the Assam 
Legislative Assembly performs the official tour 
within the State of Assam or outside the State of 
Assam and its halt during the period of the 
Assembly Session and such performance of official 
tour shall be intimated to the Secretary, Assam 
Legislative Assembly;
2010
Assam Act
XVI of
1958

THE ASSAM GAZETTE. EXTRAORDINARY, SEPTEMBER 4, 2010 2139
(v) a Parliamentary Assistant Allowance of rupees 
five thousand per mensem ;
(vi) two hundred litres of petrol for head quarter 
use per mensem ; and
(vii) a Mileage Allowance of eight rupees per 
kilometre for the use of his official car on official 
duty.”
MOHD. A. HAQUE,
Secretary to the Government of Assam, 
Legislative Department, Dispur.
GUWAH ATI- Printed & Published by the Dy. Director (P&S), Directorate of Ptg. & Sty., Assam, Guwahati-21  
(Ex-Gazette) No. 525-500-600-4-9-2010

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