The Assam Contingency Fund (Amendment) Act, 1999

Registered No.768/97 
~ 23 ~9.(~, 1~ 2 C<f~<;ll~, 2000, 13 "lfN, 1921 (~) 
No:23 Dispur, Wednesday, 2nd February, 2(XX), 13th Magha, 1921 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH 
NOTIFICATION 
The 18th December, 1999 
No.LGL.160/95/139 .-- The following Act of the Assam Legislative 
Assembly which received the assent of the Governor is hereby published 
for general information. 
108 ASSAM GAZETTE. EXTRAORDINARY, FEB. 2, 2000 
ASSAM ACT NO. XXI OF 1999 
(Received the assent of the Governor on 12th December, 1999) 
THE ASSAM CONTINGENCY FUND (AMENDMENT) ACT, 
- 1999 
AN 
ACT 
further to amend the Assam Contingency Fund Act, 1950 
Preamble Whereas it is expedient to amend the Assam 
Contingency Fund Act, 1950, here -in- after called the 
principal Act. 
It is hereby enacted in the Fiftieth Year of the 
Republic of India as follows :-
Short title 1. 
and Com­
mencement 
Amendment 2. 
of section 3 
of Assam 
Act IX of 
1950 
(1) This Act may be called the Assam 
Contingency Fund (Amendment) Act, 1999 . 
(2) It shall come into force at once and shall 
remain valid upto 3 l st March, 2000. 
In the principal Act, in section 3, the following 
proviso shall be added , namely :-
"Provided that during the period of operation of 
the Assam Contingency Fund (Amendment) Act, 
1999 a further sum of fifty crores of rupees shall 
be paid from and out of the Consolidated Fund of 
the State of Assam into the Contingency Fund." 
Repeal and 3. (1) The Assam Contingency Fund Assam 
Savings. (Amendment) Ordinance, 1999 is hereby repealed. Ordinance 
(2) Notwithstanding such repeal, anything done 
or any action taken under .the Ordinance so 
repealed shall be deemed to have been done or 
taken under this Act as if this Act had commenced 
on the 28th July, 1999. 
M. K. DEKA, 
Secretary to the Govt. of Assam, 
Legislative Deptt . 
No.I of 1999 
ASSAM GAZEl'IE. EXTRAORDINARY. FEB. 2. 2000 109 
~~~~ ~ XXI~ ~ ~~ 
(~~~~ ~ ~~ ~Cb~"1 ~~ ~9fM1 ~~~) 
~ ~ f.ffer (~\C"fl~) ~~. ~~~~ 
~~~~ 
~Ron ~ ~~<to ~ ~ ~ ~ m 
<0!1~~., ~ f~ ~af ~ <J.M ~ ~ 
~~ ~11c'G1 ~ ~ 
~ ~ ~ ~"5 'it~ '1~~ ~ 
~c~t~ ~'l ~~ ~~\!) ~ g-
b!_{ ~ ~ ~I b) ~~ ~~"'I~ ~ ~ f.lf~ (~~~) 
~ ~. ~~~~ "'11C~C"1 efo:rt <n<l I 
(~ ~~ ~ \!)~~ ~ ~ ~ ~000 
~ ~~ ~1fiCii1C~ ~~ ~ I 
~1 'laf ~1~"'1., .. ~·re~ ~~ Qf~ f.lc~1@ ~ 
~\C~~\!J~"11 ~ i-
~ ~ f.ffer (~\~~) ~. ~~~~ 
~ ~MC~<1!\5 ~ ~ ~~~<f\!J f.lf~ 
~ ~Ni~\& '1~~ ~ ffi ~'R 1:R 
J11'@t<ll f.lf~ ~~<Rf~ I" 
~I (~) ~ ~ f.ffer (~~tf.11') ~~. ~~~~. 
~~~~~I . 
(~ <!1~ ~ ~-e <11R!>ii1<f\!J ~~ 
~~ ~ ~ <lT ~ IS)~ ~~"'1"1 ~~ 
<Rt <fl ~ 'IM 'it'if ~ ~ ~ <!1~ 
~ ~~~~ ~ ~11' ~~ ~~ ~~ 
~I 
~~-a~"1 ~ 
~.~~ 
f<l~ ~'if. ~, ~ 
GUW AHATl-Printed and published by the Dy. Director (P.&S.), Directorate of Ptg . and 
Sty., Assam, Guwahati-21 (Ex-Gazette) No. 45-500-400-2-2-2000 . 

‹ Prev All Assam acts Next ›