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The Assam Contingency Fund (Augmentation of Corpus) Act, 1973

Assam · state statute
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THE ASSAM GAZETTE, EXTRAORDINARY, JUNE 30, 1973 
';, =<.8~ 
1249 
The 30th Junel 1973 
No.LJL.339/73/3.-The following Act of the Assam 
Assembly which received the assent of the Governor 
pu_blis~ed for gen1ral information. 
ASSAM ACT XIII OF 1973 
Legislative 
is hereby 
(Received the assent of the Governor on the 30th June, 1973) 
THE ASSAM CONTINGENCY FUND (AUGMENTATION OF 
CORPUS) ACT, 1973 
[Published in the Assam Gazltte, Extraordinary, dated the 30th June, 1973] 
An 
Act 
to augment temporarily the Corpus of the Contingency Fund of 
Assam. 
Preamble. WHEREAS it is expedient to augment tempora­
rily the Corpus of the Contingency Fund of Assam; 
It is hereby enacted in the Twenty-fourth Year 
of the Republic of India as follows :-
Short title 1. ( 1) This Act may be called the Assam Contin­
and gency Fund (Augmentation of Corpus) Act, 1973. 
commence· 
ment. 
(2J It shall come into force at once. 
~~~;~~Pt~; 2. There shall be paid by the State Government 
Contingency into the Contingency Fund of the State of Assam a 
Fu~1d. further sum of -Rupees ten crores out of the revenues of 
the State for the financial year 1973-74. 
Re-transfer 3. A sum of Rupees ten crores 
of Rupees transferred from the Contingency 
ten crores C 'd d d f A 
shall be re­
Fund to the 
before the 1st from onsoh ate Fun o ssam on or 
Contingency April, 1974. 
Fund to 
Consolidated 
Fund. 
Repeal and 4. ( 1) The Assam Contingency Fund (Augmenta- 0 ~s.sam 
savings. tion of Corpus) (~o.2) Ordinance, 1973 is hereby vi ofn~'~%, 
repealed. 
(2) Notwithstanding such repeal, anything done 
or any action taken under the Ordinance as 
repealed shall be deemed to have been done or 
taken under this Act as if this Act had commenced 
on the twenty-first day of May, 1973 (date of 
promulgation of the Ordinance). 
Md. SAADULLAH, 
Joint Secretary to the Govt, o( AISam 
Law Departmeat. ' 
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1250 THE ASSAM GAZETTE, EXTRAORDINARY, JUNE 30, 1973 
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SHILLONG -Printed and Published by the Superintenden t, Govt . 
Press (Ex-Gazette) No.113-l,412+160-30-6- 73. 
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